Taxmann 17 (Guj.), CIT Vs. M.K. Brothers (163 FR 547), Nikunj Eximp Enterprises (P.) Ltd. v. CIT

216 Taxmann 17High Court2013#23655 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2023.

Judgments citing Taxmann 17 (Guj.), CIT Vs. M.K. Brothers (163 FR 547), Nikunj Eximp Enterprises (P.) Ltd. v. CIT

Omkar Metal and Alloys Corporation, C P Tank Mumbai vs. Income Tax Officer 19. 2. 4, Matru Mandir

In the result, the appeal filed by the assessee is allowed for In the result, the appeal filed by the assessee is allowed for In the result, the appeal filed by the assessee is allowed for statisti...

ITA 2838/MUM/2023[2009-2010]Status: DisposedITAT Mumbai29 Dec 2023AY 2009-2010

Bench: Shri Om Prakash Kant () & Shri Sandeep Singh Karhail () Assessment Year: 2009-10 Omkar Metal & Alloys Ito 19.2.4, Corporation, C P Tank Matru Mandir, Opp Bhatia Room No. 47, Balakrishna Vs. Hospital, Grant Road (West), Niwas, 2Nd Floor, 2Nd Mumbai-400007. Panjarapole Lane, Mumbai-400004. Pan No. Aaafo 4997 N Appellant Respondent

For Appellant: Mr. Vimal PunmiyaFor Respondent: Mr. H.M. Bhatt, Sr. DR
Section 143(3)Section 145(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI SANDEEP SINGH KARHAIL (JUDICIAL MEMBER) Assessment Year: 2009-10 Omkar Metal and Alloys ITO 19.2.4, Corporation, C P Tank Matru Mandir, Opp Bhatia Room No. 47, Balakrishna Vs. Hospital, Grant Road (West), Niwas, 2nd floor, 2nd Mumbai-400007. Panjarapole Lane, Mumbai-400004. PAN NO. AAAFO 4997 N Appellant Respondent Assessee by : Mr. Vimal Punmiya Revenue by : Mr. H.M. Bhatt, Sr. DR : Date of Hearing 14/12/2023 : Date of pronouncement 29/12/2023 ORDER PER OM PRAKASH KANT, AM This appeal by the…

Vinod S.Deora, Mumbai vs. DCIT 24(2) Now 30(3), Mumbai

In the result, the assessee’s appeal for A

ITA 7723/MUM/2014[2010-11]Status: DisposedITAT Mumbai05 Oct 2016AY 2010-11

Bench: Shri Jason P. Boaz & Shri Sandeep Gosainshri Vinod S. Deora Dcit, 24(2) Now 30(3) G-507, Sonmarg C-13, Room No. 601, 6Th Floor Vs. S.V. Road, Malad (W) Pratyakshakar Bhavan Mumbai 400064 Bandra (E), Mumbai 400051 Pan - Aaapd4566E Appellant Respondent Dcit, 24(2) Now 30(3) Shri Vinod S. Deora C-13, Room No. 601, 6Th Floor G-507, Sonmarg Vs. Pratyakshakar Bhavan S.V. Road, Malad (W) Bandra (E), Mumbai 400051 Mumbai 400064 Pan - Aaapd4566E Appellant Respondent

For Appellant: Shri Haresh P. ShahFor Respondent: Shri Rajneesh K. Arvind
Section 143(1)Section 143(3)Section 14ASection 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain, Judicial Member Shri Vinod S. Deora DCIT, 24(2) Now 30(3) G-507, Sonmarg C-13, Room No. 601, 6th Floor Vs. S.V. Road, Malad (W) Pratyakshakar Bhavan Mumbai 400064 Bandra (E), Mumbai 400051 PAN - AAAPD4566E Appellant Respondent DCIT, 24(2) Now 30(3) Shri Vinod S. Deora C-13, Room No. 601, 6th Floor G-507, Sonmarg Vs. Pratyakshakar Bhavan S.V. Road, Malad (W) Bandra (E), Mumbai 400051 Mumbai 400064 PAN - AAAPD4566E Appellant Respondent Appellant by: Shri Haresh P. Shah Respondent by: Shri R…

DCIT 30(3), Mumbai vs. Vinod S. Deora, Mumbai

In the result, the assessee’s appeal for A

ITA 7251/MUM/2014[2010-11]Status: DisposedITAT Mumbai05 Oct 2016AY 2010-11

Bench: Shri Jason P. Boaz & Shri Sandeep Gosainshri Vinod S. Deora Dcit, 24(2) Now 30(3) G-507, Sonmarg C-13, Room No. 601, 6Th Floor Vs. S.V. Road, Malad (W) Pratyakshakar Bhavan Mumbai 400064 Bandra (E), Mumbai 400051 Pan - Aaapd4566E Appellant Respondent Dcit, 24(2) Now 30(3) Shri Vinod S. Deora C-13, Room No. 601, 6Th Floor G-507, Sonmarg Vs. Pratyakshakar Bhavan S.V. Road, Malad (W) Bandra (E), Mumbai 400051 Mumbai 400064 Pan - Aaapd4566E Appellant Respondent

For Appellant: Shri Haresh P. ShahFor Respondent: Shri Rajneesh K. Arvind
Section 143(1)Section 143(3)Section 14ASection 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain, Judicial Member Shri Vinod S. Deora DCIT, 24(2) Now 30(3) G-507, Sonmarg C-13, Room No. 601, 6th Floor Vs. S.V. Road, Malad (W) Pratyakshakar Bhavan Mumbai 400064 Bandra (E), Mumbai 400051 PAN - AAAPD4566E Appellant Respondent DCIT, 24(2) Now 30(3) Shri Vinod S. Deora C-13, Room No. 601, 6th Floor G-507, Sonmarg Vs. Pratyakshakar Bhavan S.V. Road, Malad (W) Bandra (E), Mumbai 400051 Mumbai 400064 PAN - AAAPD4566E Appellant Respondent Appellant by: Shri Haresh P. Shah Respondent by: Shri R…