Tax v. Kerala Sponge Iron Ltd.

79 Taxmann.com 350High Court2017#25648 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 352,026 Indian tax judgments — from 2020 to 2023.

Judgments citing Tax v. Kerala Sponge Iron Ltd.

DCIT Circle-16(1), Mumbai vs. M/S. Digicable Network(India) Ltd., Mumbai

In the result, appeal of the Revenue is dismissed in limnie

ITA 1140/MUM/2023[2012-13]Status: DisposedITAT Mumbai31 Jul 2023AY 2012-13
Section 14Section 144Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D‘ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER DCIT-16(1) Vs. M/s. Digicable Network Mumbai India Ltd. Room No.439, 4th Floor B-8, Marol Industrial Aayakar Bhavan Area, Next to MIDC M.K.Road, Police Station, Mumbai-400 020 Andheri (E) Mumbai – 400 093 PAN/GIR No.AACCD6110D (Appellant) .. (Respondent) Assessee by None Revenue by Smt. Riddhi Mishra Date of Hearing 20/07/2023 Date of Pronouncement 31/07/2023 आदेश / O R D E R PER AMIT SHUKLA (J.M): The aforesaid appeal has been filed by the Revenue against order dated 07/0…

ACIT, Circle-1, Burdwan vs. M/S. Bardhaman Dharmaraj Paper Mill Pvt. Ltd., Burdwan

ITA 910/KOL/2019[2015-16]Status: DisposedITAT Kolkata03 Jan 2020AY 2015-16

Bench: Shri S.S.Godara & Dr. A.L. Sainiassessment Year : 2015-16

Section 143(3)Section 68

…आयकर अपील"य अधीकरण, "यायपीठ – “"व” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member Assessment Year : 2015-16 ACIT, Circle-1 M/s Bardhman Dharmaraj Burdwan, Court Paper Mill Pvt. Ltd., Compound, Kanchari V/s. Village-Konerpara, Road, P.OI.& Dist. Purba P.O.Kalanabagram, Dist. Burdwan-713101 Purba Burdwan-713124 [PAN No.AAECB 0141 J] .. अपीलाथ" /Appellant ""यथ"/Respondent Assessment Year : 2015-16 Bardhaman Dharmaraj ACIT, Circle-2, Paper Mills (P) Ltd., C/o Aayakar Bhawan, Subash Agarwal & V/s. Annexe, Court As…

M/S. Bardhaman Dharmaraj Paper Mill Pvt. Ltd., Burdwan vs. ACIT, Circle-2, Burdwan

ITA 1187/KOL/2019[2015-16]Status: DisposedITAT Kolkata03 Jan 2020AY 2015-16

Bench: Shri S.S.Godara & Dr. A.L. Sainiassessment Year : 2015-16

Section 143(3)Section 68

…आयकर अपील"य अधीकरण, "यायपीठ – “"व” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “B” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member Assessment Year : 2015-16 ACIT, Circle-1 M/s Bardhman Dharmaraj Burdwan, Court Paper Mill Pvt. Ltd., Compound, Kanchari V/s. Village-Konerpara, Road, P.OI.& Dist. Purba P.O.Kalanabagram, Dist. Burdwan-713101 Purba Burdwan-713124 [PAN No.AAECB 0141 J] .. अपीलाथ" /Appellant ""यथ"/Respondent Assessment Year : 2015-16 Bardhaman Dharmaraj ACIT, Circle-2, Paper Mills (P) Ltd., C/o Aayakar Bhawan, Subash Agarwal & V/s. Annexe, Court As…

Tax v. Kerala Sponge Iron Ltd. (79 Taxmann.com 350) — Cited in 3 Judgments | BharatTax