TATE OF ANDHRA PRADESH AND ANOTHER 14 (5) AIR 1991 SC 1722 STATE OF MAHARASHTRA AND ANOTHER v. RAMESH NARAYAN PATIL (6)

11 SCC 179Reported decision1997#21963 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2015 to 2015.

Judgments citing TATE OF ANDHRA PRADESH AND ANOTHER 14 (5) AIR 1991 SC 1722 STATE OF MAHARASHTRA AND ANOTHER v. RAMESH NARAYAN PATIL (6)

Sri M Madhava Gowda vs. Under Secretary to Government

WP/27825/2014HC Karnataka30 Sept 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…vs BASAVARAJ NAGOOR AND OTHERS (4) AIR 1962 SC 1733 M/S.EAST INDIA TOBACCO CO. ETC. vs STATE OF ANDHRA PRADESH AND ANOTHER 14 (5) AIR 1991 SC 1722 STATE OF MAHARASHTRA AND ANOTHER vs RAMESH NARAYAN PATIL (6) (1997)11 SCC 179 CHOKSI TUBE COMPANY LTD vs UNION OF INDIA AND OTHERS (7) (1981)2 SCC 410 VISHNUDAS HUNDUMAL AND OTHERS vs STATE OF MADHYA PRADESH AND OTHERS (8) AIR 1952 SC 75 THE STATE OF WEST BENGAL vs ANWAR ALI SARKAR AND ANOTHER (9) (1969)2 SCC 710 THE STATE OF RAJASTHAN AND ANOTHER vs M/S.GHASIRAM MANGILAL ETC. (10) (2007…

M. Narayanappa vs. The State of Karnataka

WP/14620/2014HC Karnataka30 Sept 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…vs BASAVARAJ NAGOOR AND OTHERS (4) AIR 1962 SC 1733 M/S.EAST INDIA TOBACCO CO. ETC. vs STATE OF ANDHRA PRADESH AND ANOTHER 14 (5) AIR 1991 SC 1722 STATE OF MAHARASHTRA AND ANOTHER vs RAMESH NARAYAN PATIL (6) (1997)11 SCC 179 CHOKSI TUBE COMPANY LTD vs UNION OF INDIA AND OTHERS (7) (1981)2 SCC 410 VISHNUDAS HUNDUMAL AND OTHERS vs STATE OF MADHYA PRADESH AND OTHERS (8) AIR 1952 SC 75 THE STATE OF WEST BENGAL vs ANWAR ALI SARKAR AND ANOTHER (9) (1969)2 SCC 710 THE STATE OF RAJASTHAN AND ANOTHER vs M/S.GHASIRAM MANGILAL ETC. (10) (2007…

Federation of Wines Merchants Association vs. The State of Karnataka

WP/13078/2014HC Karnataka30 Sept 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…vs BASAVARAJ NAGOOR AND OTHERS (4) AIR 1962 SC 1733 M/S.EAST INDIA TOBACCO CO. ETC. vs STATE OF ANDHRA PRADESH AND ANOTHER 14 (5) AIR 1991 SC 1722 STATE OF MAHARASHTRA AND ANOTHER vs RAMESH NARAYAN PATIL (6) (1997)11 SCC 179 CHOKSI TUBE COMPANY LTD vs UNION OF INDIA AND OTHERS (7) (1981)2 SCC 410 VISHNUDAS HUNDUMAL AND OTHERS vs STATE OF MADHYA PRADESH AND OTHERS (8) AIR 1952 SC 75 THE STATE OF WEST BENGAL vs ANWAR ALI SARKAR AND ANOTHER (9) (1969)2 SCC 710 THE STATE OF RAJASTHAN AND ANOTHER vs M/S.GHASIRAM MANGILAL ETC. (10) (2007…

TATE OF ANDHRA PRADESH AND ANOTHER 14 (5) AIR 1991 SC 1722 STATE OF MAHARASHTRA AND ANOTHER v. RAMESH NARAYAN PATIL (6) (11 SCC 179) — Cited in 3 Judgments | BharatTax