Tata Tea Ltd. v. Asstt. CIT

189 Taxmann 303Reported decision2010#12364 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 10BSection 144Section 145Section 147Section 80HHCSection 148Section 2(29BA)Section 10B(9A)

Issues it is cited on

section 2(29ba)export oriented unitconvertible foreign exchangespeculation losssection 80jsection 10brejection of books of accountsection 145section 56first appealspeaking ordersection 10

Judgments citing Tata Tea Ltd. v. Asstt. CIT

ACIT CIR 4(2), MUMBAI vs. M .M. POONJIAJI SPICES LTD, MUMBAI

ITA 755/MUM/2012[B]Status: DisposedITAT Mumbai15 Apr 2024

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

Section 10BSection 143Section 144Section 145Section 147Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 6537/MUM/2006 (Assessment Year 2003-04) ITA No. 4988/MUM/2008 (Assessment Year 2004-05) ITA No. 5539/MUM/2009 (Assessment Year 2006-07) ITA No. 755/MUM/2012 (Assessment Year 2008-09) ITO-4(2)(4) M. M. Poonjiaji Spices Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi Talao, Mumbai 400 020 Mumbai-400 002 (Appellant) (Respondent) M. M. Poonjiaji Spices DCIT-4(2) Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi…

.DCIT., CIR.-4(2),MUMBAI vs. M.M. POONJIAJI SPICES LTD, MUMBAI

ITA 3409/MUM/2011[2007-08]Status: DisposedITAT Mumbai15 Apr 2024AY 2007-08

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

Section 10BSection 143Section 144Section 145Section 147Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 6537/MUM/2006 (Assessment Year 2003-04) ITA No. 4988/MUM/2008 (Assessment Year 2004-05) ITA No. 5539/MUM/2009 (Assessment Year 2006-07) ITA No. 755/MUM/2012 (Assessment Year 2008-09) ITO-4(2)(4) M. M. Poonjiaji Spices Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi Talao, Mumbai 400 020 Mumbai-400 002 (Appellant) (Respondent) M. M. Poonjiaji Spices DCIT-4(2) Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi…

DCIT CIR 4(2), MUMBAI vs. M.M. POONJILAJI SPICES LTD, MUMBAI

ITA 5539/MUM/2009[2006-07]Status: DisposedITAT Mumbai15 Apr 2024AY 2006-07

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

For Appellant: Dr. K. Shivaram, Sr. AdvFor Respondent: Shri Chetan M. Kacha, Sr. AR
Section 10BSection 143Section 144Section 145Section 147Section 148Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 2943/MUM/2008 (Assessment Year 2001-02) ITA No. 6537/MUM/2006 (Assessment Year 2003-04) ITA No. 4987/MUM/2008 (Assessment Year 2002-03) ITA No. 4988/MUM/2008 (Assessment Year 2004-05) ITA No. 6523/MUM/2008 (Assessment Year 2005-06) ITA No. 5539/MUM/2009 (Assessment Year 2006-07) ITA No. 3409/MUM/2011 (Assessment Year 2007-08) ITA No. 755/MUM/2012 (Assessment Year 2008-09) ITO-4(2)(4) R. No. 647, 6th Floor, Aaykar Bhavan, M.K.Road, Mumbai 400 020 (Appellant) Vs. M. M. Poonjiaji Spices L…

INCOME TAX OFFICER 4(2)(4), MUMBAI vs. M/S. M.M. POONJIAJI SPICES LTD., MUMBAI

ITA 6523/MUM/2008[2005-2006]Status: DisposedITAT Mumbai15 Apr 2024AY 2005-2006

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

Section 10BSection 143Section 144Section 145Section 147Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 6537/MUM/2006 (Assessment Year 2003-04) ITA No. 4988/MUM/2008 (Assessment Year 2004-05) ITA No. 5539/MUM/2009 (Assessment Year 2006-07) ITA No. 755/MUM/2012 (Assessment Year 2008-09) ITO-4(2)(4) M. M. Poonjiaji Spices Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi Talao, Mumbai 400 020 Mumbai-400 002 (Appellant) (Respondent) M. M. Poonjiaji Spices DCIT-4(2) Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi…

ITO - 4(2)(4), MUMBAI vs. M/S. M.M. POONJIAJI SPICES LTD., MUMBAI

ITA 4988/MUM/2008[2004-2005]Status: DisposedITAT Mumbai15 Apr 2024AY 2004-2005

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

Section 10BSection 143Section 144Section 145Section 147Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 6537/MUM/2006 (Assessment Year 2003-04) ITA No. 4988/MUM/2008 (Assessment Year 2004-05) ITA No. 5539/MUM/2009 (Assessment Year 2006-07) ITA No. 755/MUM/2012 (Assessment Year 2008-09) ITO-4(2)(4) M. M. Poonjiaji Spices Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi Talao, Mumbai 400 020 Mumbai-400 002 (Appellant) (Respondent) M. M. Poonjiaji Spices DCIT-4(2) Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi…

ITO - 4(2)(4), MUMBAI vs. M/S. M.M. POONJIAJI SPICES LTD., MUMBAI

ITA 4987/MUM/2008[2002-2003]Status: DisposedITAT Mumbai15 Apr 2024AY 2002-2003

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

Section 10BSection 143Section 144Section 145Section 147Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 6537/MUM/2006 (Assessment Year 2003-04) ITA No. 4988/MUM/2008 (Assessment Year 2004-05) ITA No. 5539/MUM/2009 (Assessment Year 2006-07) ITA No. 755/MUM/2012 (Assessment Year 2008-09) ITO-4(2)(4) M. M. Poonjiaji Spices Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi Talao, Mumbai 400 020 Mumbai-400 002 (Appellant) (Respondent) M. M. Poonjiaji Spices DCIT-4(2) Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi…

I.T.O-4(2)(4), MUMBAI vs. M/S M.M.POONJIAJI SPICES LTD, MUMBAI

ITA 2943/MUM/2008[2001-2002]Status: DisposedITAT Mumbai15 Apr 2024AY 2001-2002

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

Section 10BSection 143Section 144Section 145Section 147Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 6537/MUM/2006 (Assessment Year 2003-04) ITA No. 4988/MUM/2008 (Assessment Year 2004-05) ITA No. 5539/MUM/2009 (Assessment Year 2006-07) ITA No. 755/MUM/2012 (Assessment Year 2008-09) ITO-4(2)(4) M. M. Poonjiaji Spices Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi Talao, Mumbai 400 020 Mumbai-400 002 (Appellant) (Respondent) M. M. Poonjiaji Spices DCIT-4(2) Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi…

ITO - 4(2)(2), MUMBAI vs. M/S. M.M. POONJIAJI SPICES LTD., MUMBAI

ITA 6537/MUM/2006[2003-2004]Status: DisposedITAT Mumbai15 Apr 2024AY 2003-2004

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

Section 10BSection 143Section 144Section 145Section 147Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 6537/MUM/2006 (Assessment Year 2003-04) ITA No. 4988/MUM/2008 (Assessment Year 2004-05) ITA No. 5539/MUM/2009 (Assessment Year 2006-07) ITA No. 755/MUM/2012 (Assessment Year 2008-09) ITO-4(2)(4) M. M. Poonjiaji Spices Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi Talao, Mumbai 400 020 Mumbai-400 002 (Appellant) (Respondent) M. M. Poonjiaji Spices DCIT-4(2) Ltd R. No. 647, 6th Floor, 42, Anandilal Poddar Marg, Vs. Aaykar Bhavan, M.K.Road, Dhobi…

Tata Tea Ltd. v. Asstt. CIT (189 Taxmann 303) — Cited in 8 Judgments | BharatTax