Tata Consultancy Services Ltd. v. CIT

108 Taxmann.com 41Reported decision#18676 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2023.

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Judgments citing Tata Consultancy Services Ltd. v. CIT

Deputy Commissioner of Income Tax, Central Circle -3(2), Mumbai vs. Viraj Profiles Private Limited, Mumbai

In the result, appeal filed by the assessee is partly allowed as per above directions

ITA 2164/MUM/2023[2020-21]Status: DisposedITAT Mumbai20 Dec 2023AY 2020-21

Bench: Shri Narender Kumar Choudhry, Hon’Ble & Shri S. Rifaur Rahman, Hon'Bleviraj Profiles Pvt Ltd V. Dy. Cit - Central Circle- 3(2) (Formerly Known As Viraj Profiles Limited) Room No. 1923, 19Th Floor 1St Floor, Viraj Towers Air India Building Jn Of Andheri Kurla Road Nariman Point W.E. Highway, Andheri (E) Mumbai- 400021 Mumbai- 400093 Pan: Aabcv1740N (Appellant) (Respondent) Dy. Cit - Central Circle- 3(2) V. Viraj Profiles Pvt Ltd (Formerly Known As Viraj Profiles Limited) Room No. 1923, 19Th Floor 1St Floor, Viraj Towers Air India Building, Nariman Jn Of Andheri Kurla Road Point W.E. Highway, Andheri (E) Mumbai- 400021 Mumbai- 400093 Pan: Aabcv1740N (Appellant) (Respondent) Assessee Represented By : Shri. Mani Jain Department Represented By : Shri. Ujjawal Kumar Chavan

Section 250Section 37Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER Viraj Profiles Pvt Ltd v. Dy. CIT - Central Circle- 3(2) (Formerly Known as Viraj Profiles Limited) Room No. 1923, 19th Floor 1st Floor, Viraj Towers Air India Building JN of Andheri Kurla Road Nariman Point W.E. Highway, Andheri (E) Mumbai- 400021 Mumbai- 400093 PAN: AABCV1740N (Appellant) (Respondent) Dy. CIT - Central Circle- 3(2) v. Viraj Profiles Pvt Ltd (Formerly Known as Viraj Profiles Limited) Room No. 1923, 19th Floor 1st Floor, Vira…

Viraj Profiles Private Limited, Mumbai vs. Dy. Commissioner of Income Tax, Central Circle-3(2), Mumbai

In the result, appeal filed by the assessee is partly allowed as per above directions

ITA 1213/MUM/2023[2020-21]Status: DisposedITAT Mumbai20 Dec 2023AY 2020-21

Bench: Shri Narender Kumar Choudhry, Hon’Ble & Shri S. Rifaur Rahman, Hon'Bleviraj Profiles Pvt Ltd V. Dy. Cit - Central Circle- 3(2) (Formerly Known As Viraj Profiles Limited) Room No. 1923, 19Th Floor 1St Floor, Viraj Towers Air India Building Jn Of Andheri Kurla Road Nariman Point W.E. Highway, Andheri (E) Mumbai- 400021 Mumbai- 400093 Pan: Aabcv1740N (Appellant) (Respondent) Dy. Cit - Central Circle- 3(2) V. Viraj Profiles Pvt Ltd (Formerly Known As Viraj Profiles Limited) Room No. 1923, 19Th Floor 1St Floor, Viraj Towers Air India Building, Nariman Jn Of Andheri Kurla Road Point W.E. Highway, Andheri (E) Mumbai- 400021 Mumbai- 400093 Pan: Aabcv1740N (Appellant) (Respondent) Assessee Represented By : Shri. Mani Jain Department Represented By : Shri. Ujjawal Kumar Chavan

Section 250Section 37Section 80G

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, HON’BLE JUDICIAL MEMBER & SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER Viraj Profiles Pvt Ltd v. Dy. CIT - Central Circle- 3(2) (Formerly Known as Viraj Profiles Limited) Room No. 1923, 19th Floor 1st Floor, Viraj Towers Air India Building JN of Andheri Kurla Road Nariman Point W.E. Highway, Andheri (E) Mumbai- 400021 Mumbai- 400093 PAN: AABCV1740N (Appellant) (Respondent) Dy. CIT - Central Circle- 3(2) v. Viraj Profiles Pvt Ltd (Formerly Known as Viraj Profiles Limited) Room No. 1923, 19th Floor 1st Floor, Vira…

DCIT-9(1)(2), Mumbai vs. Ascent Hydro Projects Pvt. Ltd., Mumbai

In the result, appeals filed by the revenue are dismissed

ITA 6732/MUM/2018[2009-10]Status: DisposedITAT Mumbai06 Apr 2022AY 2009-10

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Amarjit Singh, Hon'Ble

For Appellant: Shri Madhur AgarwalFor Respondent: Shri Mehul Jain
Section 115JSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “A” BENCH, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, HON'BLE JUDICIAL MEMBER ITA NOs. 6427 & 6732/MUM/2018 (A.Ys: 2013-14 & 2009-10) & Pr. CIT – 9 v. M/s. Ascent Hydro Projects Pvt. Ltd., 6, Shiv Wastu, Tejpal Scheme DCIT Circle – 9(1)(2) Road No. 5, Vile parle (E) Room No. 210, 2nd Floor Mumbai – 400 059 Aayakar Bhavan, M.K. Road Mumbai - 400020 PAN: AAFCA1454N (Appellant) (Respondent) Assessee by : Shri Madhur Agarwal Department by : Shri Mehul Jain Date of Hearing : 13.01.2022 Date of Pronouncement : 06.04.2022…

Pr. CIT 9, Mumbai vs. Ascent Hydro Projects Pvt. Ltd., Mumbai

In the result, appeals filed by the revenue are dismissed

ITA 6427/MUM/2018[2013-14]Status: DisposedITAT Mumbai06 Apr 2022AY 2013-14

Bench: Shri S. Rifaur Rahman, Hon'Ble & Shri Amarjit Singh, Hon'Ble

For Appellant: Shri Madhur AgarwalFor Respondent: Shri Mehul Jain
Section 115JSection 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT) “A” BENCH, MUMBAI BEFORE SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, HON'BLE JUDICIAL MEMBER ITA NOs. 6427 & 6732/MUM/2018 (A.Ys: 2013-14 & 2009-10) & Pr. CIT – 9 v. M/s. Ascent Hydro Projects Pvt. Ltd., 6, Shiv Wastu, Tejpal Scheme DCIT Circle – 9(1)(2) Road No. 5, Vile parle (E) Room No. 210, 2nd Floor Mumbai – 400 059 Aayakar Bhavan, M.K. Road Mumbai - 400020 PAN: AAFCA1454N (Appellant) (Respondent) Assessee by : Shri Madhur Agarwal Department by : Shri Mehul Jain Date of Hearing : 13.01.2022 Date of Pronouncement : 06.04.2022…

Tata Consultancy Services Ltd. v. CIT (108 Taxmann.com 41) — Cited in 4 Judgments | BharatTax