Tarsem Kumar v. ITO

Shah Impex, Mumbai vs. Asst CIT 34, Mumbai

In the result, the appeal of the assessee is allowed

Bench: Sri Mahavir Singh, Jm & Sri Rajesh Kumar, Am M/S Shah Impex The Asst. Commissioner Of 412, Swastik Bisa, Business Income Tax-34, Park, Behind Wadhani Aayakar Bhavan, Mumbai Vs. Industrial Estate, L.B.S Marg, Ghatkopar (West), Mumbai-400 086 Appellant .. Respondent Pan No. Aaofs9058E

…IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SRI MAHAVIR SINGH, JM AND SRI RAJESH KUMAR, AM M/s Shah Impex The Asst. Commissioner of 412, Swastik Bisa, Business Income Tax-34, Park, Behind Wadhani Aayakar Bhavan, Mumbai Vs. Industrial Estate, L.B.S Marg, Ghatkopar (West), Mumbai-400 086 Appellant .. Respondent PAN No. AAOFS9058E Assessee by : Vasanti B Patel, AR Revenue by : V Justin, DR Date of hearing: 04-04-2018 Date of pronouncement : 11-04-2018 O R D E R PER MAHAVIR SINGH, JM: This appeal by the assessee is arising out of the order of Commissioner of Income Tax (Appeals)-39, Mumbai [in…

ACIT Cen Cir 34, Mumbai vs. Jatin J.Shah, Mumbai

In the result, all appeals of the revenue are dismissed

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘जे’, म ुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “J”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI SANDEEP GOSAIN, JM आमकय अऩीर सं./ITA No.2724/Mum/2010 & ITA No.3104/Mum/2009 (नििाारण वषा / Assessment Year :2003-2004 & 2005-06) ACIT,CC-34, Mumbai-400020 Vs. M/s Jay Fab, 102, Neelkanth Sadan, Hingwala Lane, Ghatkopar (East), Mumbai-400077 स्थामी रेखा सं./ जीआइआय सं./ PAN/GIR No. : AACFJ 9047 J (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. AND ACIT,CC-34, Mumbai-400020 Vs. Shri Jatin J. Shah, 115, Vasan Udyog Bhavan, Opp. Phoenix mill Compound, Lower Parel (West), Mumbai…

ACIT Cen Cir 34, Mumbai vs. Jay Fab, Mumbai

In the result, all appeals of the revenue are dismissed

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘जे’, म ुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “J”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI SANDEEP GOSAIN, JM आमकय अऩीर सं./ITA No.2724/Mum/2010 & ITA No.3104/Mum/2009 (नििाारण वषा / Assessment Year :2003-2004 & 2005-06) ACIT,CC-34, Mumbai-400020 Vs. M/s Jay Fab, 102, Neelkanth Sadan, Hingwala Lane, Ghatkopar (East), Mumbai-400077 स्थामी रेखा सं./ जीआइआय सं./ PAN/GIR No. : AACFJ 9047 J (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. AND ACIT,CC-34, Mumbai-400020 Vs. Shri Jatin J. Shah, 115, Vasan Udyog Bhavan, Opp. Phoenix mill Compound, Lower Parel (West), Mumbai…

ACIT CC 34, Mumbai vs. Jay Fab, Mumbai

In the result, all appeals of the revenue are dismissed

…आयकर अपीऱीय अधिकरण, म ुंबई न्यायपीठ ‘जे’, म ुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “J”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM & SHRI SANDEEP GOSAIN, JM आमकय अऩीर सं./ITA No.2724/Mum/2010 & ITA No.3104/Mum/2009 (नििाारण वषा / Assessment Year :2003-2004 & 2005-06) ACIT,CC-34, Mumbai-400020 Vs. M/s Jay Fab, 102, Neelkanth Sadan, Hingwala Lane, Ghatkopar (East), Mumbai-400077 स्थामी रेखा सं./ जीआइआय सं./ PAN/GIR No. : AACFJ 9047 J (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. AND ACIT,CC-34, Mumbai-400020 Vs. Shri Jatin J. Shah, 115, Vasan Udyog Bhavan, Opp. Phoenix mill Compound, Lower Parel (West), Mumbai…