Tarnish Investment and Trading Company Private Limited v. Union of India

179 Taxmann.com 198High Court2025#15132 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2026 to 2026.

Sections most often in play

Section 147Section 148Section 144Section 148ASection 151Section 10(26AAB)Section 69Section 10(4)

Judgments citing Tarnish Investment and Trading Company Private Limited v. Union of India

Agricultural Produce Marketing Committee, Chamarajanagar vs. Income Tax Officer, Ward-1, Chamarajanagar

In the result Appeals of the Assessee are allowed and stay petitions are dismissed as infructuous

ITA 2808/BANG/2025[2019-20]Status: DisposedITAT Bangalore07 Apr 2026AY 2019-20

Bench: Shri Prashant Maharishi & Shri Sounadararajan K.

For Appellant: Shri Ravishankar, AdvocateFor Respondent: Shri. Balusamy. N – JCIT & Shri Raghu, ITO
Section 10Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI SOUNADARARAJAN K., JUDICIAL MEMBER ITA Nos. 2805-2808/Bang/2025 Along with Stay Petition SA No. 29-32/Bang/2026 Assessment Years : 2015-16, 2016-17, 2018-19 & 2019-20 M/s. Agricultural Produce Marketing Committee, The Income Tax Officer Mysore Road, Gundlupet, Ward 1 Vs. Veeranapura BO, Panjanahalli Chamarajanagar Chamarajanagar - 571 111 PAN: - AABTA1169M APPELLANT RESPONDENT Appellant by : Shri Ravishankar, Advocate Respondent by : Shri. Balusamy. N – JCIT & Shri Raghu, ITO Date of Hearing : 09…

Agricultural Produce Marketing Committee, Chamarajnagar vs. Income Tax Officer, Ward-1, Chamarajnagar

In the result Appeals of the Assessee are allowed and stay petitions are dismissed as infructuous

ITA 2807/BANG/2025[2018-19]Status: DisposedITAT Bangalore07 Apr 2026AY 2018-19

Bench: Shri Prashant Maharishi & Shri Sounadararajan K.

For Appellant: Shri Ravishankar, AdvocateFor Respondent: Shri. Balusamy. N – JCIT & Shri Raghu, ITO
Section 10Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI SOUNADARARAJAN K., JUDICIAL MEMBER ITA Nos. 2805-2808/Bang/2025 Along with Stay Petition SA No. 29-32/Bang/2026 Assessment Years : 2015-16, 2016-17, 2018-19 & 2019-20 M/s. Agricultural Produce Marketing Committee, The Income Tax Officer Mysore Road, Gundlupet, Ward 1 Vs. Veeranapura BO, Panjanahalli Chamarajanagar Chamarajanagar - 571 111 PAN: - AABTA1169M APPELLANT RESPONDENT Appellant by : Shri Ravishankar, Advocate Respondent by : Shri. Balusamy. N – JCIT & Shri Raghu, ITO Date of Hearing : 09…

Agricultural Produce Marketing Committee, Chamarajnagar vs. Income Tax Officer, Ward-1, Chamarajnagar

In the result Appeals of the Assessee are allowed and stay petitions are dismissed as infructuous

ITA 2806/BANG/2025[2016-17]Status: DisposedITAT Bangalore07 Apr 2026AY 2016-17

Bench: Shri Prashant Maharishi & Shri Sounadararajan K.

For Appellant: Shri Ravishankar, AdvocateFor Respondent: Shri. Balusamy. N – JCIT & Shri Raghu, ITO
Section 10Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI SOUNADARARAJAN K., JUDICIAL MEMBER ITA Nos. 2805-2808/Bang/2025 Along with Stay Petition SA No. 29-32/Bang/2026 Assessment Years : 2015-16, 2016-17, 2018-19 & 2019-20 M/s. Agricultural Produce Marketing Committee, The Income Tax Officer Mysore Road, Gundlupet, Ward 1 Vs. Veeranapura BO, Panjanahalli Chamarajanagar Chamarajanagar - 571 111 PAN: - AABTA1169M APPELLANT RESPONDENT Appellant by : Shri Ravishankar, Advocate Respondent by : Shri. Balusamy. N – JCIT & Shri Raghu, ITO Date of Hearing : 09…

Agricultural Produce Marketing Commitee, Chamarajanagar vs. Income Tax Officer, Ward-1, Chamarajnagar

In the result Appeals of the Assessee are allowed and stay petitions are dismissed as infructuous

ITA 2805/BANG/2025[2015-16]Status: DisposedITAT Bangalore07 Apr 2026AY 2015-16

Bench: Shri Prashant Maharishi & Shri Sounadararajan K.

For Appellant: Shri Ravishankar, AdvocateFor Respondent: Shri. Balusamy. N – JCIT & Shri Raghu, ITO
Section 10Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI SOUNADARARAJAN K., JUDICIAL MEMBER ITA Nos. 2805-2808/Bang/2025 Along with Stay Petition SA No. 29-32/Bang/2026 Assessment Years : 2015-16, 2016-17, 2018-19 & 2019-20 M/s. Agricultural Produce Marketing Committee, The Income Tax Officer Mysore Road, Gundlupet, Ward 1 Vs. Veeranapura BO, Panjanahalli Chamarajanagar Chamarajanagar - 571 111 PAN: - AABTA1169M APPELLANT RESPONDENT Appellant by : Shri Ravishankar, Advocate Respondent by : Shri. Balusamy. N – JCIT & Shri Raghu, ITO Date of Hearing : 09…

Arun Duraiswamy, Mysore, Karnataka vs. ITO, Intl. Taxation Ward 1(1), Bangalore

In the result the appeal filed by the assessee is allowed

ITA 193/BANG/2025[2015-16]Status: DisposedITAT Bangalore16 Feb 2026AY 2015-16

Bench: Shri Prashant Maharishi & Shri Keshav Dubey

For Appellant: CA Deepak Gunashekar, A.RFor Respondent: Dr. Divya K.J, CIT D.R
Section 139Section 147Section 148Section 148ASection 149Section 69Section 69C

…IT(IT)ANo.193/Bang/2025 Arun Duraiswamy, Mysore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI PRASHANT MAHARISHI, VICE PRESIDENT AND SHRI KESHAV DUBEY, JUDICIAL MEMBER IT(IT)A No.193/Bang/2025 Assessment Year : 2015-16 Arun Duraiswamy 316, LIG-2, 3rd Stage Hebbal ITO Mysore 570 016 Vs. Intl. Taxation Ward 1(1) Karnataka Bengaluru PAN NO : BADPD5297A APPELLANT RESPONDENT Appellant by : CA Deepak Gunashekar, A.R. Respondent by : Dr. Divya K.J, CIT D.R. Date of Hearing : 22.01.2026 Date of Pronouncement : 16.02.2026 O R D E R PER KESHAV DUBEY, JUDICIAL MEMBER: This appeal at the inst…

Neeta Bhambhani, Bengaluru vs. DCIT, (It), Circle-1(1), Bengaluru

In the result, I pass the following:-

ITA 3124/BANG/2025[2017-18]Status: DisposedITAT Bangalore12 Feb 2026AY 2017-18

Bench: Shri Waseem Ahmed & Shri Keshav Dubey

For Appellant: Adv. Ema Bindu, A.RFor Respondent: Dr. Divya K.J., CIT D.R
Section 10(4)(ii)Section 143(3)Section 148Section 148ASection 151Section 69

…IT(IT)A No.3124/Bang/2025 Neeta Bhambhani, Bengaluru IN THE INCOME TAX APPELLATE TRIBUNAL “C’’BENCH: BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER IT (IT) A No. 3124/Bang/2025 Assessment Year : 2017-18 Neeta Bhambhani No.302, Wheelers Road Fraser town DCIT Vs. Bengaluru 560 005 International Taxation Circle 1(1) Bengaluru PAN NO : ALIPB6364P APPELLANT RESPONDENT Appellant by : Adv. Ema Bindu, A.R. Respondent by : Dr. Divya K.J., CIT D.R. Date of Hearing : 12.02.2026 Date of Pronouncement : 13.02.2026 O R D E R PER KESHAV DUBEY, JUDICIAL MEMBER: This appeal a…

Tarnish Investment and Trading Company Private Limited v. Union of India (179 Taxmann.com 198) — Cited in 6 Judgments | BharatTax