Tarasafe International (P.) Ltd. v. DDIT

168 Taxmann.com 514Reported decision2024#13611 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2026.

Sections most often in play

Section 143(1)Section 80JJAASection 139(1)Section 143(3)Section 32(1)(ii-a)Section 80-IBSection 10BSection 10B(8)

Issues it is cited on

section 10b(8)section 80jjasection 80jjaasection 10badditional depreciationsection 80ibsection 32(1)section 80isection 143(1)(a)section 32section 80section 10

Judgments citing Tarasafe International (P.) Ltd. v. DDIT

EXPERT GLOBAL SOLUTIONS PRIVATE LIMITED,AURANGABAD vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1 AURANGABAD, AURANGABAD

In the result, both the appeals filed by the assessee are allowed

ITA 2557/PUN/2025[2022-2023]Status: DisposedITAT Pune10 Apr 2026AY 2022-2023

Bench: Shri R. K. Panda & Ms. Astha Chandra

For Appellant: Shri Rajat SoniFor Respondent: Shri Mukul Kulkarni (virtually)
Section 139(1)Section 143(1)Section 44ASection 80J

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND Ms. ASTHA CHANDRA, JUDICIAL MEMBER ITA Nos.2556 & 2557/PUN/2025 Assessment years : 2021-22 & 2022-23 Expert Global Solutions Private Limited DCIT, Circle 1, Plot No.T 11, MIDC Area, Chikalthana, Vs. Aurangabad Aurangabad – 431210 PAN: AAACE8345H (Appellant) (Respondent) Assessee by : Shri Rajat Soni Department by : Shri Mukul Kulkarni (virtually) Date of hearing : 07-04-2026 Date of pronouncement : 10-04-2026 O R D E R PER BENCH: The above 2 appeals filed by the assessee are directed against the separate ord…

EXPERT GLOBAL SOLUTIONS PRIVATE LIMITED,AURANGABAD vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1, AURANGABAD, AURANGABAD

In the result, both the appeals filed by the assessee are allowed

ITA 2556/PUN/2025[2021-2022]Status: DisposedITAT Pune10 Apr 2026AY 2021-2022

Bench: Shri R. K. Panda & Ms. Astha Chandra

For Appellant: Shri Rajat SoniFor Respondent: Shri Mukul Kulkarni (virtually)
Section 139(1)Section 143(1)Section 44ASection 80J

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND Ms. ASTHA CHANDRA, JUDICIAL MEMBER ITA Nos.2556 & 2557/PUN/2025 Assessment years : 2021-22 & 2022-23 Expert Global Solutions Private Limited DCIT, Circle 1, Plot No.T 11, MIDC Area, Chikalthana, Vs. Aurangabad Aurangabad – 431210 PAN: AAACE8345H (Appellant) (Respondent) Assessee by : Shri Rajat Soni Department by : Shri Mukul Kulkarni (virtually) Date of hearing : 07-04-2026 Date of pronouncement : 10-04-2026 O R D E R PER BENCH: The above 2 appeals filed by the assessee are directed against the separate ord…

RASHI PERIPHERALS LIMITED,MUMBAI vs. PCIT, MUMBAI-3, MUMBAI

In the result, the assessee's appeal is allowed

ITA 3671/MUM/2025[2022-23]Status: DisposedITAT Mumbai06 Jan 2026AY 2022-23

Bench: Shri Pawan Singh& Shri Omkareshwar Chidara

Section 115JSection 143(3)Section 254(1)Section 263Section 80J

…ITA No. 3671/Mum/2025 Rashi Peripherals Limited IN THE INCOME TAX APPELLATE TRIBUNAL "D" BENCH, MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER& SHRI OMKARESHWAR CHIDARA, ACCOUNTANT MEMBER ITA No. 3671/MUM/2025 (AY: 2022-23) Rashi Peripherals Limited, (Physical hearing) 5th Floor, Aristo House, Corner of Telligully Circle, Andheri (East), Mumbai - 400069. [PAN: AAACR2162H] Appellant / Assessee Assessee by Revenue by Date of Institution Date of hearing Date of pronouncement DPCIT, Mumbai - 3 Vs Room No. 612, 6th Floor, Aayakar Bhavan, Maharshi Karve Road, Mumbai - 400020. Respondent / Revenue Shri Lalchand Choudha…

NEENOPAL INTELLIGENT SOLUTIONS PRIVATE LIMITED ,BANGALORE vs. INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE

In the result, the appeal of the assessee stands allowed

ITA 1104/BANG/2025[2021-22]Status: DisposedITAT Bangalore26 Sept 2025AY 2021-22

Bench: Shri. Laxmi Prasad Sahu & Shri. Keshav Dubeyassessment Year : 2021-22 M/S. Neenopal Intelligent Solutions Pvt. Ltd., Vs. Ito, L-148 Bhive Workspace 5Th Main, Sector 6, Ward – 5(1)(1), Hsr Layout S.O. Hsr Layout S.O, Bangalore. Bangalore South – 560 102, Karnataka. Pan : Aafcn 2569 P Appellant Respondent Assessee By : Shri. Kaushik M, Ca Revenue By : Shri. Subramanian S, Jcit(Dr)(Itat), Bangalore. Date Of Hearing : 17.09.2025 Date Of Pronouncement : 26.09.2025

For Appellant: Shri. Kaushik M, CAFor Respondent: Shri. Subramanian S, JCIT(DR)(ITAT), Bangalore
Section 143(3)Section 80ISection 80J

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND SHRI. KESHAV DUBEY, JUDICIAL MEMBER Assessment Year : 2021-22 M/s. Neenopal Intelligent Solutions Pvt. Ltd., Vs. ITO, L-148 Bhive Workspace 5th Main, Sector 6, Ward – 5(1)(1), HSR Layout S.O. HSR Layout S.O, Bangalore. Bangalore South – 560 102, Karnataka. PAN : AAFCN 2569 P APPELLANT RESPONDENT Assessee by : Shri. Kaushik M, CA Revenue by : Shri. Subramanian S, JCIT(DR)(ITAT), Bangalore. Date of hearing : 17.09.2025 Date of Pronouncement : 26.09.2025 O R D E R Per Laxmi Prasad Sahu, Accountant Membe…

DCIT CENTRAL CIRCLE-17, NEW DELHI vs. AL AMMAR FROZEN FOODS EXPORTS PVT. LTD, NEW DELHI

ITA 2180/DEL/2023[2019-20]Status: DisposedITAT Delhi18 Jun 2025AY 2019-20

Bench: Shri Challa Nagendra Prasad & Shri S Rifaur Rahman

Section 115JSection 139(1)Section 139(5)Section 143(1)Section 143(1)(a)Section 36(1)(va)Section 44ASection 80I

…I.T.A. No. 2180/Del/2023 & CO No.116/Del/2023 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH "A" NEW DELHI BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER AND SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A No.2180/Del/2023 निर्धारणवर्ष/Assessment Year: 2019-20 DCIT, CENTRAL CIRCLE-17, ROOM NO.244, 2ND FLOOR, ARA CENTRE, E-2, JHANDEWALAN, NEW DELHI. बनाम Vs. AL AMMAR FROZEN FOODS EXPORTS PVT. LTD., 8358, FF, MODEL BASTI SADAR BAZAR, NEAR PAHARGANJ, NEW DELHI. अपीलार्थी Appellant & प्रत्यर्थी /Respondent Cross Objection No. 116/Del/2023 (In I.T.A No.2180/Del/2023) निर्धारणवर्ष/Assessment Year…

BLOSSOM INNERS PRIVATE LIMITED ,ERNAKULAM vs. ITO, CORPORATE WARD 1(1), KOCHI

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 826/COCH/2024[2023-2024]Status: DisposedITAT Cochin13 Jun 2025AY 2023-2024

Bench: Shri Inturi Rama Rao & Shri Soundararajan K.Assessment Year : 2023-24

For Appellant: Shri Radhesh Bhatt, CAFor Respondent: Shri Omanakuttan, Snr AR
Section 139(1)Section 139(5)Section 143(1)Section 40Section 80J

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH : COCHIN BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER Assessment Year : 2023-24 M/s. Blossom Inners Pvt. Ltd., 16/230 C, Mudavoor The Income Tax Officer, S.O., Corporate Ward – 1(1), Velloorkunnam (Part), Kochi. Kerala – 686 669. Vs. PAN: AAFCB2398N APPELLANT RESPONDENT Assessee by : Shri Radhesh Bhatt, CA Revenue by : Shri Omanakuttan, Snr AR Date of Hearing : 17-03-2025 Date of Pronouncement : 13-06-2025 ORDER PER SOUNDARARAJAN K., JUDICIAL MEMBER This is an appeal filed by the assessee challenging the order of…

DESAI INFRA PROJECTS (I) PRIVATE LIMITED,PUNE vs. CIT(A), PUNE-11, PUNE

In the result, the appeal of the assessee stands

ITA 1852/PUN/2024[2022-23]Status: DisposedITAT Pune30 Dec 2024AY 2022-23

Bench: Shri Rama Kanta Panda & Ms. Astha Chandra

For Appellant: Shri Nikhil S. PathakFor Respondent: Shri Ramnath P Murkunde
Section 143(1)Section 288Section 44ASection 801ASection 801A(7)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND MS. ASTHA CHANDRA, JUDICIAL MEMBER I.T.A.No.1852/PUN./2024 Assessment Year 2022-2023 Desai Infra Projects (I) The Commissioner of Income Private Limited, Unit Tax (Appeals), Pune-11, No.303, Gera 77, Ramwadi, Aaykar Sadan, Bodhi Towers, vs. Survey No.2016/1, F.No.88, Salisbury Park, PUNE. Kalyani Nagar, PUNE. PIN – 411 037. PIN – 411 006. Maharashtra. Maharashtra. PAN AADCD0443N (Appellant) (Respondent) For Assessee : Shri Nikhil S. Pathak For Revenue : Shri Ramnath P Murkunde Date of Hearing : 12.12.20…