Tans Corporate Advisory Services (P) Ltd. v. ACIT

77 Taxmann.com 21High Court2017#16106 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 363,016 Indian tax judgments — from 2018 to 2021.

Judgments citing Tans Corporate Advisory Services (P) Ltd. v. ACIT

Ideacount Education P. Ltd, Mumbai vs. ACIT 16(1), Mumbai

In the result, the appeals of the assessee are allowed for statistical purposes

ITA 3191/MUM/2017[2009-10]Status: DisposedITAT Mumbai23 Jul 2021AY 2009-10

Bench: Sri Mahavir Singh, Vp & Sri M. Balaganesh, Am आमकय अऩीर सिं./ Ita No. 3191/Mum/2017 (ननधाायण वषा / Assessment Year 2009-10) आमकय अऩीर सिं./ Ita No. 3192/Mum/2017 (ननधाायण वषा / Assessment Year 2011-12) M/S Ideacount Education Pvt. Ltd. The Asst. Commissioner Of 1 St 101/108, Floor, Shoppers Income Tax, Aayakar Point, S.V. Road, Andheri (West), Bhavan, M.K. Road, फनाभ/ Mumbai-400 058 Churchgate, Vs. Mumbai-400 020 (अऩीराथी / Appellant) (प्रत्मथी/ Respondent) स्थामी रेखा सिं./Pan No. Aabcf1631Q अऩीराथी की ओय से/ Appellant By : Shri Dr. K Shivram, Ar प्रत्मथी की ओय से/ Respondent By : Shri Lks Dehiya, Cit Dr सुनवाई की तायीख / Date Of Hearing: 16.06.2021 घोषणा की तायीख / Date Of Pronouncement: 23.07.2021

For Appellant: Shri Dr. K Shivram, ARFor Respondent: Shri LKS Dehiya, CIT DR
Section 142(1)Section 143Section 143(3)Section 147Section 148Section 24Section 68

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI श्री भहावीय ससिंह, उऩाध्मऺ एविं श्री एभ. फारगणेश, रेखा सदस्म के सभऺ । BEFORE SRI MAHAVIR SINGH, VP AND SRI M. BALAGANESH, AM आमकय अऩीर सिं./ ITA No. 3191/Mum/2017 (ननधाायण वषा / Assessment Year 2009-10) आमकय अऩीर सिं./ ITA No. 3192/Mum/2017 (ननधाायण वषा / Assessment Year 2011-12) M/s Ideacount Education Pvt. Ltd. The Asst. Commissioner of 1 st 101/108, Floor, Shoppers Income Tax, Aayakar Point, S.V. Road, andheri (West), Bhavan, M.K. road, फनाभ/ Mumbai-400 058 Churchgate, Vs. Mumbai-400 020 (अऩीराथी / Appellant) (प्…

ITO WD 6(1)(2), Mumbai vs. Ample Holdings P.Ltd, Mumbai

In the result, the appeal of Revenue is dismissed

ITA 1628/MUM/2017[2010-11]Status: DisposedITAT Mumbai04 Apr 2019AY 2010-11

Bench: Sri Mahavir Singh, Jm & Sri G Manjunatha, Am

For Appellant: Shri Anadi Verma, DRFor Respondent: S/Shri Vijay Mehta &
Section 139(1)Section 142(1)Section 143(1)Section 143(3)Section 147Section 148Section 56(2)(viib)

…आयकर अपीलीय अधिकरण “A” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री जी. मंजुनाथ लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI G MANJUNATHA, AM Aayakr ApIla saM./ ITA No. 1628/Mum/2017 (inaQa-arNa baYa- / Assessment Year 2010-11) Income Tax Officer, Ample Holdings Pvt. Ltd Ward 6(1)(2), Mumbai 40B, Ridge Road, Malabar R.No. 563, 5th Floor, Aayakar Vs. Hill, Mumbai-400 006 bhavan, M.K. road, Churchgate, Mumbai-20 .. (p`%yaqaaI- / Respondent) (ApIlaaqaI- / Appellant) स्थायी लेखा िं./PAN No. AABCV7726L अपीलाथी की ओर े / Appellant by…

Epsilon Advisors P. Ltd., Bangalore vs. CIT, Bangalore

In the result, penalty appeal of the assessee is allowed and penalty appeal of the revenue is dismissed

ITA 1608/BANG/2014[2006-07]Status: DisposedITAT Bangalore29 Nov 2018AY 2006-07

Bench: Shri Sunil Kumar Yadav & Shri Arun Kumar Garodia

For Appellant: Shri S. Parthasarathi, AdvocateFor Respondent: Shri K.V. Arvind, Standing Counsel
Section 143(3)Section 147Section 271

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Epsilon Advisors The Deputy Pvt. Ltd., No. 642, 4th Main, Commissioner of ITA Nos. 1569 & 2nd Stage, Income Tax, 1600/Bang/2014 Circle – 4 (1) (1), Indira Nagar, Bangalore. Bangalore – 38. PAN: AAACE4111H 2006-07 M/s. Epsilon Advisors Pvt. Ltd., The Commissioner of No. 642, 4th Main, ITA Nos. 1607 & Income Tax (Appeals) 2nd Stage, 1608/Bang/2014 – I, Indira Nagar, Bangalore. Bangalore – 38. PAN: AAACE4111H As…

Epsilon Advisors P. Ltd., Bangalore vs. CIT, Bangalore

In the result, penalty appeal of the assessee is allowed and penalty appeal of the revenue is dismissed

ITA 1607/BANG/2014[2006-07]Status: DisposedITAT Bangalore29 Nov 2018AY 2006-07

Bench: Shri Sunil Kumar Yadav & Shri Arun Kumar Garodia

For Appellant: Shri S. Parthasarathi, AdvocateFor Respondent: Shri K.V. Arvind, Standing Counsel
Section 143(3)Section 147Section 271

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Epsilon Advisors The Deputy Pvt. Ltd., No. 642, 4th Main, Commissioner of ITA Nos. 1569 & 2nd Stage, Income Tax, 1600/Bang/2014 Circle – 4 (1) (1), Indira Nagar, Bangalore. Bangalore – 38. PAN: AAACE4111H 2006-07 M/s. Epsilon Advisors Pvt. Ltd., The Commissioner of No. 642, 4th Main, ITA Nos. 1607 & Income Tax (Appeals) 2nd Stage, 1608/Bang/2014 – I, Indira Nagar, Bangalore. Bangalore – 38. PAN: AAACE4111H As…

DCIT, Bangalore vs. M/S Epsilon Advisors Pvt. Ltd., Bangalore

In the result, penalty appeal of the assessee is allowed and penalty appeal of the revenue is dismissed

ITA 1600/BANG/2014[2006-07]Status: DisposedITAT Bangalore29 Nov 2018AY 2006-07

Bench: Shri Sunil Kumar Yadav & Shri Arun Kumar Garodia

For Appellant: Shri S. Parthasarathi, AdvocateFor Respondent: Shri K.V. Arvind, Standing Counsel
Section 143(3)Section 147Section 271

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Epsilon Advisors The Deputy Pvt. Ltd., No. 642, 4th Main, Commissioner of ITA Nos. 1569 & 2nd Stage, Income Tax, 1600/Bang/2014 Circle – 4 (1) (1), Indira Nagar, Bangalore. Bangalore – 38. PAN: AAACE4111H 2006-07 M/s. Epsilon Advisors Pvt. Ltd., The Commissioner of No. 642, 4th Main, ITA Nos. 1607 & Income Tax (Appeals) 2nd Stage, 1608/Bang/2014 – I, Indira Nagar, Bangalore. Bangalore – 38. PAN: AAACE4111H As…

DCIT, Bangalore vs. M/S Epsilon Advisors Pvt. Ltd., Bangalore

In the result, penalty appeal of the assessee is allowed and penalty appeal of the revenue is dismissed

ITA 1569/BANG/2014[2006-07]Status: DisposedITAT Bangalore29 Nov 2018AY 2006-07

Bench: Shri Sunil Kumar Yadav & Shri Arun Kumar Garodia

For Appellant: Shri S. Parthasarathi, AdvocateFor Respondent: Shri K.V. Arvind, Standing Counsel
Section 143(3)Section 147Section 271

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER Assessment Appeal No. Appellant Respondent Year M/s. Epsilon Advisors The Deputy Pvt. Ltd., No. 642, 4th Main, Commissioner of ITA Nos. 1569 & 2nd Stage, Income Tax, 1600/Bang/2014 Circle – 4 (1) (1), Indira Nagar, Bangalore. Bangalore – 38. PAN: AAACE4111H 2006-07 M/s. Epsilon Advisors Pvt. Ltd., The Commissioner of No. 642, 4th Main, ITA Nos. 1607 & Income Tax (Appeals) 2nd Stage, 1608/Bang/2014 – I, Indira Nagar, Bangalore. Bangalore – 38. PAN: AAACE4111H As…

Tans Corporate Advisory Services (P) Ltd. v. ACIT (77 Taxmann.com 21) — Cited in 6 Judgments | BharatTax