Tamil Nadu Cricket Association v. DIT(E)

42 ITR (Trib) 546Income Tax Appellate Tribunal#24922 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2017.

Judgments citing Tamil Nadu Cricket Association v. DIT(E)

ITO, Chennai vs. M/S. Tamilnadu Golf Federation, Chennai

In the result, both, the appeals of the Revenue as well as the cross-objections of the assessee are dismissed

ITA 2512/CHNY/2016[2012-13]Status: DisposedITAT Chennai13 Apr 2017AY 2012-13

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos.2510, 2511 & 2512/Mds/2016 & C.O. Nos.155, 156 & 157/Mds/2016 (In Ita Nos.2510, 2511 & 2512/Mds/2016) "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13

For Appellant: Shri Supriyo Pal, JCITFor Respondent: Shri V. Ravichandran, CA
Section 11Section 2(15)Section 32

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी "ड.एस. सु"दर "संह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2510, 2511 & 2512/Mds/2016 & C.O. Nos.155, 156 & 157/Mds/2016 (in ITA Nos.2510, 2511 & 2512/Mds/2016) "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13 The Income Tax Officer M/s Tamil Nadu Golf Federation, (Exemptions), Ward-3, v. No.334, Anna Salai, Chennai - 600 034. Nandanam, Chennai - 600 015. PAN : AAATT 2341 E (अपील…

ITO, Chennai vs. M/S. Tamilnadu Golf Federation, Chennai

In the result, both, the appeals of the Revenue as well as the cross-objections of the assessee are dismissed

ITA 2511/CHNY/2016[2011-12]Status: DisposedITAT Chennai13 Apr 2017AY 2011-12

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos.2510, 2511 & 2512/Mds/2016 & C.O. Nos.155, 156 & 157/Mds/2016 (In Ita Nos.2510, 2511 & 2512/Mds/2016) "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13

For Appellant: Shri Supriyo Pal, JCITFor Respondent: Shri V. Ravichandran, CA
Section 11Section 2(15)Section 32

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी "ड.एस. सु"दर "संह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2510, 2511 & 2512/Mds/2016 & C.O. Nos.155, 156 & 157/Mds/2016 (in ITA Nos.2510, 2511 & 2512/Mds/2016) "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13 The Income Tax Officer M/s Tamil Nadu Golf Federation, (Exemptions), Ward-3, v. No.334, Anna Salai, Chennai - 600 034. Nandanam, Chennai - 600 015. PAN : AAATT 2341 E (अपील…

ITO, Chennai vs. M/S. Tamilnadu Golf Federation, Chennai

In the result, both, the appeals of the Revenue as well as the cross-objections of the assessee are dismissed

ITA 2510/CHNY/2016[2010-11]Status: DisposedITAT Chennai13 Apr 2017AY 2010-11

Bench: Shri N.R.S. Ganesan & Shri D.S. Sunder Singhआयकर अपील सं./Ita Nos.2510, 2511 & 2512/Mds/2016 & C.O. Nos.155, 156 & 157/Mds/2016 (In Ita Nos.2510, 2511 & 2512/Mds/2016) "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13

For Appellant: Shri Supriyo Pal, JCITFor Respondent: Shri V. Ravichandran, CA
Section 11Section 2(15)Section 32

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी "ड.एस. सु"दर "संह, लेखा सद"य केसम" BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.2510, 2511 & 2512/Mds/2016 & C.O. Nos.155, 156 & 157/Mds/2016 (in ITA Nos.2510, 2511 & 2512/Mds/2016) "नधा"रण वष" / Assessment Years : 2010-11, 2011-12 & 2012-13 The Income Tax Officer M/s Tamil Nadu Golf Federation, (Exemptions), Ward-3, v. No.334, Anna Salai, Chennai - 600 034. Nandanam, Chennai - 600 015. PAN : AAATT 2341 E (अपील…