Tally Solutions (P.) Ltd. v. Dy. CIT

14 Taxmann.com 19Reported decision2011#22499 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2023.

Judgments citing Tally Solutions (P.) Ltd. v. Dy. CIT

Tpg Growth II Makets Pte Ltd., Mumbai vs. DCIT 4(1)(2), Mumbai

Accordingly, Ground No. 4 raised by the Appellant is partly allowed

ITA 1387/MUM/2022[2017-18]Status: DisposedITAT Mumbai06 Jun 2023AY 2017-18

For Appellant: Shri Dinesh BafnaFor Respondent: Dr. Samuel Pitta

Section 143(3)Section 144C(13)Section 144C(5)Section 5Section 9Section 92C(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL "J" BENCH, MUMBAI SHRI B.R. BASKARAN, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER TPG Growth II Markets Pte. Ltd. 83 Clemenceau Avenue # 11-01 UE Sqaure, Singapore - 239920 [PAN:AAECT9423D] …………… Appellant Vs Deputy Commissioner of Income Tax, Int Tax Circle 4(1)(2), Mumbai, Respondent ……………. Appearance For the Appellant/Assessee : Shri Dinesh Bafna Shri Hardik Nirmal Shri Yogesh Malpani For the Respondent/Department : Dr. Samuel Pitta Date Conclusion of hearing : 08.03.2023 Pronouncement of order : 06.06.2023 O R D E R Per Rahul Chaudhary, Judicial Member: The…

Essar Investments Ltd, Mumbai vs. DCIT 5(1), Mumbai

In the result, the present appeal is partly allowed

ITA 2195/MUM/2014[2009-10]Status: DisposedITAT Mumbai28 Dec 2022AY 2009-10

For Appellant: Shri Vijay MehtaFor Respondent: Ms. Samruddhi D Hande

Section 143(3)Section 144CSection 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL "K" BENCH, MUMBAI SHRI B.R. BASKARAN, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER M/s Aaradhana Realties Limited (earlier known as Essar Investment Limited), 202, United Business Park, Wagle Industrial Estate, Thane [PAN:AABCE0686Q] ……………… Appellant Vs Deputy Commissioner of Income Tax, 6(1)(1), Mumbai, Room No. 563B, Aaykar Bhavan, M.K. Road, Mumbai - 400020 ……………. Respondent Appearances For the Appellant/Assessee : Shri Vijay Mehta For the Respondent/Department : Ms. Samruddhi D Hande Ms. Sonia Kumar Date of conclusion of hearing : 30.09.2022 Date of pronouncem…

DCIT, Circle-11(1), New Delhi vs. Holisol Logistics P.Ltd, New Delhi

In the result, the appeal of the Revenue stands

ITA 4361/DEL/2018[2014-15]Status: DisposedITAT Delhi30 Aug 2022AY 2014-15

Bench: Dr. B.R.R. Kumar & Shri N.K. Choudhryassessment Year: 2014-15

For Appellant: Sh. Ravi Kant Choudhary, Ld. Sr. DRFor Respondent: Sh. R.K. Mehra, Ld. CA

Section 250Section 36Section 46ASection 56(2)(vii)Section 56(2)(viib)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’ NEW DLEHI BEFORE DR. B.R.R. KUMAR, ACCOUNTANT MEMBER AND SHRI N.K. CHOUDHRY, JUDICIAL MEMBER Assessment Year: 2014-15 DCIT, Circle 11(1), VersuS HolisolLogistrics P. Ltd. New Delhi. A-1, CarippaAMarg, Sainik Farms, New Delhi PAN: AACCH2364P (Appellant) (Respondent) Appellant by :Sh. Ravi Kant Choudhary, Ld. Sr. DR Respondent by : Sh. R.K. Mehra, Ld. CA. Date of hearing : 30.08.2022 Date of order : 30.08.2022 ORDER PER N.K. CHOUDHRY, J.M. This appeal has been preferred by the Revenue against the order dated 28.03.2018, impugned herein, passed by the lear…