T WP(L) NO.6861 of 2022 (Bombay HC) v. JM Financial Asset Management Limited v. DCIT

139 Taxmann.com 341High Court2022#22485 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

full and true disclosurefirst proviso to section 147material facts necessary for assessmentincome escaping assessmentsundry creditorschange of opiniontangible materialescapement of incomereason to believereopening of assessmentsection 69csection 133

Judgments citing T WP(L) NO.6861 of 2022 (Bombay HC) v. JM Financial Asset Management Limited v. DCIT

M/S. Jet Speed Realtors, Mumbai vs. ACIT Circle 32 (1), Mumbai

ITA 63/MUM/2022[2013-14]Status: DisposedITAT Mumbai18 Aug 2023AY 2013-14

Bench: Shri Aby T Varkey () & Ms. Padmavathy S. ()

Section 131Section 133ASection 143(3)Section 147Section 148Section 68Section 69C

…1 ITAs 23,24 & 63/Mum/2022 Jet Speed Realtors IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI ABY T VARKEY (JUDICIAL MEMBER) AND MS. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.23,24&63/Mum/2022 (Assessment years 2011-12, 2012-13 & 2013-14) M/s Jet Speed Realtors vs Asst. Commissioner of Income tax Unit No.111/7, Udyog Nagar, S V Circle 32(1), Bandra Kurla Clomplex Road, Goregaon West, Mumbai-400 Mumbai-400 051 062 PAN : AAGFJ0291C APPELLANT RESPONDENT Assessee represented by Shri Shreyas Shah/ Kunal Shah/Ramesh Vora Department represented by Vranda U Matkari SR. AR. Date of hearing…

Jet Speed Realtors, Mumbai vs. ACIT Cir 32(1), Mumbai

ITA 24/MUM/2022[2012-13]Status: DisposedITAT Mumbai18 Aug 2023AY 2012-13

Bench: Shri Aby T Varkey () & Ms. Padmavathy S. ()

Section 131Section 133ASection 143(3)Section 147Section 148Section 68Section 69C

…1 ITAs 23,24 & 63/Mum/2022 Jet Speed Realtors IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI ABY T VARKEY (JUDICIAL MEMBER) AND MS. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.23,24&63/Mum/2022 (Assessment years 2011-12, 2012-13 & 2013-14) M/s Jet Speed Realtors vs Asst. Commissioner of Income tax Unit No.111/7, Udyog Nagar, S V Circle 32(1), Bandra Kurla Clomplex Road, Goregaon West, Mumbai-400 Mumbai-400 051 062 PAN : AAGFJ0291C APPELLANT RESPONDENT Assessee represented by Shri Shreyas Shah/ Kunal Shah/Ramesh Vora Department represented by Vranda U Matkari SR. AR. Date of hearing…

Jet Speed Realtors, Mumbai vs. ACIT Cir 32 (1), Mumbai

ITA 23/MUM/2022[2011-12]Status: DisposedITAT Mumbai18 Aug 2023AY 2011-12

Bench: Shri Aby T Varkey () & Ms. Padmavathy S. ()

Section 131Section 133ASection 143(3)Section 147Section 148Section 68Section 69C

…1 ITAs 23,24 & 63/Mum/2022 Jet Speed Realtors IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F”, MUMBAI BEFORE SHRI ABY T VARKEY (JUDICIAL MEMBER) AND MS. PADMAVATHY S. (ACCOUNTANT MEMBER) I.T.A. No.23,24&63/Mum/2022 (Assessment years 2011-12, 2012-13 & 2013-14) M/s Jet Speed Realtors vs Asst. Commissioner of Income tax Unit No.111/7, Udyog Nagar, S V Circle 32(1), Bandra Kurla Clomplex Road, Goregaon West, Mumbai-400 Mumbai-400 051 062 PAN : AAGFJ0291C APPELLANT RESPONDENT Assessee represented by Shri Shreyas Shah/ Kunal Shah/Ramesh Vora Department represented by Vranda U Matkari SR. AR. Date of hearing…

T WP(L) NO.6861 of 2022 (Bombay HC) v. JM Financial Asset Management Limited v. DCIT (139 Taxmann.com 341) — Cited in 3 Judgments | BharatTax