T.V. Today Network Ltd. v. DCIT

38 Taxmann.com 409High Court2013#24759 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,418 Indian tax judgments — from 2018 to 2022.

Judgments citing T.V. Today Network Ltd. v. DCIT

Cipla Ltd., Mumbai vs. Asstt CIT CC-1(2), Mumbai

Appeal of the assessee is allowed

ITA 262/MUM/2021[206-07]Status: DisposedITAT Mumbai31 Jan 2022

Bench: Shri Vikas Awasthy & Shri Om Prakash Kantआअसं. 262/मुं/2021(िन.व. 2006-07) आअसं. 265/मुं/2021(िन.व. 2007-08) आअसं. 264/मुं/2021(िन.व. 2008-09) आअसं. 263/मुं/2021(िन.व. 2009-10) Cipla Limited Cipla House, Peninsula Business Park, G.K. Marg, Lower Parel, Mumbai-400013. Pan: Aaacc1450B ...... अपीलाथ" /Appellant बनाम Vs. Asst. Cit, Cc-1(2), 9Th Floor, Room.No. 906, Old C.G.O. Building, M.K. Road, Mumbai-400020 ..... "ितवादी/Respondent Sh. Yogesh Thar अपीलाथ" "ारा/ Appellant By : "ितवादी "ारा/Respondent By : Sh. Anand Mohan सुनवाई की ितिथ/ Date Of Hearing : 20/01/2022 घोषणा की ितिथ/ Date Of Pronouncement : 31/01/2022

For Respondent: Sh. Anand Mohan
Section 115W

…आयकर अपीलीय अिधकरण मुंबई पीठ “सी”, मुंबई "ी िवकास अव"थी, "ाियक सद" एवं "ी ओम "काश कांत, लेखा सद" के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER आअसं. 262/मुं/2021(िन.व. 2006-07) आअसं. 265/मुं/2021(िन.व. 2007-08) आअसं. 264/मुं/2021(िन.व. 2008-09) आअसं. 263/मुं/2021(िन.व. 2009-10) Cipla Limited Cipla House, Peninsula Business Park, G.K. Marg, Lower Parel, Mumbai-400013. PAN: AAACC1450B ...... अपीलाथ" /Appellant बनाम Vs. Asst. CIT, CC-1(2), 9th Floor, Room.No. 906, Old C.G.O. Building, M.K. Road, Mumbai-400…

DCIT, New Delhi vs. M/S Hindustan Coca Cola Beverages Pvt. Ltd., New Delhi

The appeal is partly allowed

ITA 3691/DEL/2013[2008-09]Status: DisposedITAT Delhi18 Jun 2018AY 2008-09

Bench: Shri H. S. Sidhu & Shri Prashant Maharishii. T. Appeal No. 3273 (Del) Of 2013 Assessment Year : 2008-09. M/S. Hindustan Coca Cola Deputy Commissioner Beverages Private Limited, Of Income Tax, Vs. 3Rd Floor, Orchid Centre, Dlf Circle : 12 (1), Golf Course Road, Sector : 53, N E W D E L H I. Gurgaon, Haryana – 122 001. Pan : Aabch 1541 D

For Appellant: Shri Sachit Jolly, AdvFor Respondent: Shri Amit Jain, Sr. D. R
Section 115Section 115W

…ITAs. 3273 & 3691 (Del) of 2013. Hindustan Coca Cola Beverages 1 IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCHES : “ E ” NEW DELHI ] BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I. T. Appeal No. 3273 (Del) of 2013 Assessment Year : 2008-09. M/s. Hindustan Coca Cola Deputy Commissioner Beverages Private Limited, of Income Tax, Vs. 3rd Floor, Orchid Centre, DLF Circle : 12 (1), Golf Course Road, Sector : 53, N e w D e l h i. Gurgaon, Haryana – 122 001. PAN : AABCH 1541 D A N D I. T. Appeal No. 3691 (Del) of 2013 Assessment Year : 2008-09. Deputy Commissioner M/s. Hi…

M/S. Hindustan Coca- Cola Marketing Company Pvt. Ltd., New Delhi vs. DCIT, New Delhi

The appeal is partly allowed

ITA 3273/DEL/2013[2008-09]Status: DisposedITAT Delhi18 Jun 2018AY 2008-09

Bench: Shri H. S. Sidhu & Shri Prashant Maharishii. T. Appeal No. 3273 (Del) Of 2013 Assessment Year : 2008-09. M/S. Hindustan Coca Cola Deputy Commissioner Beverages Private Limited, Of Income Tax, Vs. 3Rd Floor, Orchid Centre, Dlf Circle : 12 (1), Golf Course Road, Sector : 53, N E W D E L H I. Gurgaon, Haryana – 122 001. Pan : Aabch 1541 D

For Appellant: Shri Sachit Jolly, AdvFor Respondent: Shri Amit Jain, Sr. D. R
Section 115Section 115W

…ITAs. 3273 & 3691 (Del) of 2013. Hindustan Coca Cola Beverages 1 IN THE INCOME TAX APPELLATE TRIBUNAL [ DELHI BENCHES : “ E ” NEW DELHI ] BEFORE SHRI H. S. SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I. T. Appeal No. 3273 (Del) of 2013 Assessment Year : 2008-09. M/s. Hindustan Coca Cola Deputy Commissioner Beverages Private Limited, of Income Tax, Vs. 3rd Floor, Orchid Centre, DLF Circle : 12 (1), Golf Course Road, Sector : 53, N e w D e l h i. Gurgaon, Haryana – 122 001. PAN : AABCH 1541 D A N D I. T. Appeal No. 3691 (Del) of 2013 Assessment Year : 2008-09. Deputy Commissioner M/s. Hi…

T.V. Today Network Ltd. v. DCIT (38 Taxmann.com 409) — Cited in 3 Judgments | BharatTax