T.S. Balaram, Income-tax Officer v. Volkart Brothers

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judgments rely on this decision, according to BharatTax’s citation analysis of 359,370 Indian tax judgments — from 2018 to 2022.

Judgments citing T.S. Balaram, Income-tax Officer v. Volkart Brothers

The Brahmarshi Co Opp Credit Society Limited, Arvalli vs. Assessing Officer, Circle, Himatnagar, Arvalli

In the result, the appeal of the assessee is partly allowed

ITA 243/AHD/2021[2017-18]Status: DisposedITAT Ahmedabad06 May 2022AY 2017-18

For Appellant: NoneFor Respondent: Shri V.K. Singh, Sr. D.R

Section 56Section 80PSection 80P(2)(a)Section 80P(2)(d)

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH Before: Shri Waseem Ahmed, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2017-18 The Brahmarshi Co Opp The ITO, Credit Society Ltd. Circle Himatnagar, Arvalli, Vs Arvalli PAN: AABAT4324L (Respondent) (Appellant) Assessee by: None Revenue by: Shri V.K. Singh, Sr. D.R. Date of hearing : 11-04-2022 Date of pronouncement : 06-05-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:- This is an appeal filed by the assessee against the order of National Faceless Appeal Centre (NFAC), Delhi in DIN & Order No. ITB…

The Sholayar Service Co-Op Bank Ltd, Palakkad vs. The ITO, Palakkad

ITA 58/COCH/2020[2012-13]Status: DisposedITAT Cochin12 Feb 2020AY 2012-13

Bench: Shri Chandra Poojari

For Appellant: Shri Sivadas Chettoor, CAFor Respondent: Sri.Mritunjaya Sharma, Sr.DR

Section 143(3)Section 154Section 80PSection 80P(2)Section 80P(2)(a)Section 80P(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN “SMC” BENCH, COCHIN Before SHRI CHANDRA POOJARI ACCOUNTANT MEMBER ITA No.58/Coch/2020 : Asst.Year 2012-13 M/s. Sholayur Service Co- The Income Tax Officer operative Bank Limited, Vs. Ward-4, Palakkad. . No. P 1169, Kottathara, Attappadi, Mannarkad Palakkad-678 581. PAN : AABAT 6892R] (Appellant) (Respondent) Appellant by : Shri Sivadas Chettoor, CA Respondent by : Sri.Mritunjaya Sharma, Sr.DR Date of Hearing : 12.02.2020 Date of Pronouncement : 12 .02.2020 O R D E R This appeal at the instance of the assessee is directed against the order of the CIT(A), Thrissur…

The Kheda Taluka Shikshak Mandli Limited, Kheda vs. The Pr. CIT-2, Vadodara

In the result, the appeal of the assessee is partly allowed

ITA 1030/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad23 May 2019AY 2012-13

For Appellant: Shri Parin Shah, A.RFor Respondent: Shri Jagdish, CIT.DR

Section 143Section 143(3)Section 263Section 56Section 80PSection 80P(2)Section 80P(2)(a)Section 80P(4)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’D’’ BENCH, AHMEDABAD BEFORE, SHRI A.D. JAIN, VICE PRESIDENT And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1030/AHD/2017 "नधा"रण वष"/Asstt. Year: 2012-2013 The Kheda Taluka Shikshak Pr.C.I.T-2, 2nd Floor, Aykar Bhawan, Mandli Limited, Vs. Pay Centre Shala, Race Course Circle, Kheda Camp, Vadodara-390007. Dist. Kheda-322234 PAN: AABAT2790E (Applicant) (Respondent) Assessee by : Shri Parin Shah, A.R Revenue by : Shri Jagdish, CIT.DR सुनवाई क" तार"ख/Date of Hearing : 08/04/2019 घोषणा क" तार"ख /Date of Pronouncement: 23/05/20…

Airport Authority of India (Iad) Staff Co Op Credit Society Ltd, Mumbai vs. ITO WD 15(3)(3), Mumbai

The appeal of the assessee is allowed

ITA 6461/MUM/2014[2010-11]Status: DisposedITAT Mumbai28 Mar 2018AY 2010-11

Bench: Shri Joginder Singh & Shri Ramit Kocharassessment Year: 2010-11 Airport Authority Of India Income Tax Officer-15(3)(3), (Iad) Staff Co-Op. Credit Mumbai बनाम/ Society Ltd. Vs. A-11/16, New Quarters, Bomanwada, Vile Parle (E), Mumbai-400099 ("नधा"रती /Assessee) (राज"व /Revenue) Pan. No.Aabta2530N "नधा"रती क" ओर से / Assessee By Written Submission Shri Rajat Mittal-Dr राज"व क" ओर से / Revenue By 28/03/2018 सुनवाई क" तार"ख / Date Of Hearing : 28/03/2018 आदेश क" तार"ख /Date Of Order:

Section 143(3)Section 80PSection 80P(2)(d)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘ए’,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “A”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी रिमत कोचर, लेखा सद"य, के सम" Before Shri Joginder Singh, Judicial Member, and Shri Ramit Kochar, Accountant Member Assessment Year: 2010-11 Airport Authority of India Income Tax Officer-15(3)(3), (IAD) Staff Co-op. Credit Mumbai बनाम/ Society Ltd. Vs. A-11/16, New Quarters, Bomanwada, Vile Parle (E), Mumbai-400099 ("नधा"रती /Assessee) (राज"व /Revenue) PAN. No.AABTA2530N "नधा"रती क" ओर से / Assessee by Written submission Shri Rajat Mittal-DR राज"व क" ओर से / Revenue by…