Syniverse Technologies Service (India) (P.) Ltd. v. DCIT

123 Taxmann.com 258Reported decision2021#22236 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2022 to 2023.

Judgments citing Syniverse Technologies Service (India) (P.) Ltd. v. DCIT

Rak Ceramics India Private Limited, Hyderabad vs. DCIT Circle 3(1), Hyderabad

Accordingly treated as allowed for statistical purposes

ITA 201/HYD/2021[2016-17]Status: DisposedITAT Hyderabad31 Aug 2023AY 2016-17

Bench: Shri Rama Kanta Panda & Shri K. Narasimha Chary

For Appellant: Shri Aliasgar Rampurwala &For Respondent: Shri Jeevan Lal Lavidiya, CIT-DR
Section 154Section 92C

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 1407/Hyd/2019 & आ.अपी.सं / ITA No. 201/Hyd/2021 (निर्धारण वर्ष / Assessment Years: 2015-16 & 2016-17) R.A.K. Ceramics India Private Vs. Deputy Commissioner of Limited, Income Tax, Samalkot Circle-3(1), [PAN No. AACCR6424N] Hyderabad अपीलार्थीर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धारितीती द्वारा / Assessee by: Shri Aliasgar Rampurwala & Shri Pratik Shah, ARs राजस्‍वजस्‍व द्वारा / Revenue by…

R.A.K.Ceramics India Private Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-3(1), Hyderabad

Accordingly treated as allowed for statistical purposes

ITA 1407/HYD/2019[2015-16]Status: DisposedITAT Hyderabad31 Aug 2023AY 2015-16

Bench: Shri Rama Kanta Panda & Shri K. Narasimha Chary

For Appellant: Shri Aliasgar Rampurwala &For Respondent: Shri Jeevan Lal Lavidiya, CIT-DR
Section 154Section 92C

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 1407/Hyd/2019 & आ.अपी.सं / ITA No. 201/Hyd/2021 (निर्धारण वर्ष / Assessment Years: 2015-16 & 2016-17) R.A.K. Ceramics India Private Vs. Deputy Commissioner of Limited, Income Tax, Samalkot Circle-3(1), [PAN No. AACCR6424N] Hyderabad अपीलार्थीर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धारितीती द्वारा / Assessee by: Shri Aliasgar Rampurwala & Shri Pratik Shah, ARs राजस्‍वजस्‍व द्वारा / Revenue by…

Zeta Interactive Systems (India) Private Limited, Hyderabad vs. Income Tax Officer, Ward-17(4), Hyderabad

Appeal of the assessee is partly allowed

ITA 1812/HYD/2017[2011-13]Status: DisposedITAT Hyderabad07 Jun 2022AY 2011-13

Bench: Shri R.K. Panda & Shri Laliet Kumarassessment Year: 2011-12

For Appellant: Sri P.V.S.S. PrasadFor Respondent: Sri T. Sunil Goutam, DR

…ITA No 1812 of 2017 Zeta Interactive Systems India P Ltd Hyderabad IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Assessment Year: 2011-12 Zeta Interactive Systems Vs. Income Tax Officer (India) Pvt. Ltd, Hyderabad Ward 17(4) PAN:AAACZ2688N Hyderabad (Appellant) (Respondent) Assessee by: Sri P.V.S.S. Prasad Revenue by: Sri T. Sunil Goutam, DR Date of hearing: 01/06/2022 Date of pronouncement: 07/06/2022 ORDER Per Laliet Kumar, J.M. This is assessee’s appeal for the A.Y 2011-12 against the order of the C…

Syniverse Technologies Service (India) (P.) Ltd. v. DCIT (123 Taxmann.com 258) — Cited in 3 Judgments | BharatTax