What is Syndicate Bank v. Asst.CIT(TDS) authority for?

Payments made to employees for foreign visits, even if reimbursed as expenses, are taxable in the hands of the employee. The employer is therefore obligated to deduct tax at source under Section 192 of the Income Tax Act.

How many judgments cite Syndicate Bank v. Asst.CIT(TDS)?

54 judgments on BharatTax cite Syndicate Bank v. Asst.CIT(TDS) (80 Taxmann.com 179), spanning 2018 to 2021.

Syndicate Bank v. Asst.CIT(TDS) (80 Taxmann.com 179)

State Bank of India vs. The Assistant Commissioner

Appeals stand dismissed

ITA/646/2018HC Karnataka17 Dec 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…

State Bank of India, Bangalore vs. Income Tax Officer (TDS), Ward- 3(2), Bangalore

In the result, the appeal filed by the assessee is dismissed

ITA 1640/BANG/2019[2012-13]Status: DisposedITAT Bangalore04 Dec 2019AY 2012-13

Bench: Shri N.V. Vasudevan & Shri D.S. Sunder Singh

For Appellant: Smt. R. Premi, JCIT

Section 10(5)Section 133(6)Section 192Section 201Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BENGALURU BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER I.T.A No.1640/Bang/2019 (Assessment Year: 2012-13) State Bank of India, The Income Tax Officer (TDS), Horamavu Branch, Vs. Ward-3(2), #2, MVR Suryakanthi, Munireddy Bengaluru. Layout, Horamavu Main Road, Bengaluru – 560 043. [PAN: BLRS 34343B] (अपीलाथ" /Appellant) (""यथ"/Respondent) Shri Muralidhara H, C.A अपीलाथ" क" ओर से / Appellant by : Smt. R. Premi, JCIT ""यथ" क" ओर से/Respondent by : सुनवाई क" तार"ख/ Date of hearing : 02.12.2019 04.12.2019 घोषणा क" तार"ख /Dat…

State Bank of India, Bangalore vs. Income Tax Officer, (TDS), Ward- 3(2), Bangalore

In the result, all the seven appeals filed by the assessees are

ITA 1604/BANG/2019[2014-15]Status: DisposedITAT Bangalore29 Nov 2019AY 2014-15

Bench: Shri N.V. Vasudevan & Shri D.S. Sunder Singh

For Appellant: Smt R. Premi. JCITFor Respondent: 28.11.2019

Section 10(5)Section 133(6)Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BENGALURU BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER Appeal No. Appellant Respondent Assessme nt Year State Bank of India, Nagadevanahalli Branch, 276, 3rd Main Road, 60 Feet Road, 4th Cross, 2012-13 SRR Layout, Nagadeanahalli, Bengaluru – 560 025. [PAN: BLRS 34343B] State Bank of India, Rajajinagar Branch, #13, 10th B main, V Bock, Rajajinagar, Vs. Bengaluru – 560 010. 2012-13 The Income Tax [PAN: BLRS 00762G] Officer(TDS), Ward – 3(2), State Bank of India, 2nd Bengaluru. Jayanagar Block Branch, New South End Circle,…

State Bank Limited, Bangalore vs. Income Tax Officer, (TDS), Ward- 3(2), Bangalore

In the result, all the seven appeals filed by the assessees are

ITA 1603/BANG/2019[2013-14]Status: DisposedITAT Bangalore29 Nov 2019AY 2013-14

Bench: Shri N.V. Vasudevan & Shri D.S. Sunder Singh

For Appellant: Smt R. Premi. JCITFor Respondent: 28.11.2019

Section 10(5)Section 133(6)Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BENGALURU BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER Appeal No. Appellant Respondent Assessme nt Year State Bank of India, Nagadevanahalli Branch, 276, 3rd Main Road, 60 Feet Road, 4th Cross, 2012-13 SRR Layout, Nagadeanahalli, Bengaluru – 560 025. [PAN: BLRS 34343B] State Bank of India, Rajajinagar Branch, #13, 10th B main, V Bock, Rajajinagar, Vs. Bengaluru – 560 010. 2012-13 The Income Tax [PAN: BLRS 00762G] Officer(TDS), Ward – 3(2), State Bank of India, 2nd Bengaluru. Jayanagar Block Branch, New South End Circle,…

State Bank of India, Bangaluru vs. Income Tax Officer (TDS), Ward-3(2), Bangalore

In the result, all the seven appeals filed by the assessees are

ITA 1602/BANG/2019[2012-13]Status: DisposedITAT Bangalore29 Nov 2019AY 2012-13

Bench: Shri N.V. Vasudevan & Shri D.S. Sunder Singh

For Appellant: Smt R. Premi. JCITFor Respondent: 28.11.2019

Section 10(5)Section 133(6)Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BENGALURU BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER Appeal No. Appellant Respondent Assessme nt Year State Bank of India, Nagadevanahalli Branch, 276, 3rd Main Road, 60 Feet Road, 4th Cross, 2012-13 SRR Layout, Nagadeanahalli, Bengaluru – 560 025. [PAN: BLRS 34343B] State Bank of India, Rajajinagar Branch, #13, 10th B main, V Bock, Rajajinagar, Vs. Bengaluru – 560 010. 2012-13 The Income Tax [PAN: BLRS 00762G] Officer(TDS), Ward – 3(2), State Bank of India, 2nd Bengaluru. Jayanagar Block Branch, New South End Circle,…

M/S. State Bank of India, Jayanagar vs. Income Tax Officer (TDS), Ward- 3(2), Bangalore

In the result, all the seven appeals filed by the assessees are

ITA 1581/BANG/2019[2013-14]Status: DisposedITAT Bangalore29 Nov 2019AY 2013-14

Bench: Shri N.V. Vasudevan & Shri D.S. Sunder Singh

For Appellant: Smt R. Premi. JCITFor Respondent: 28.11.2019

Section 10(5)Section 133(6)Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BENGALURU BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER Appeal No. Appellant Respondent Assessme nt Year State Bank of India, Nagadevanahalli Branch, 276, 3rd Main Road, 60 Feet Road, 4th Cross, 2012-13 SRR Layout, Nagadeanahalli, Bengaluru – 560 025. [PAN: BLRS 34343B] State Bank of India, Rajajinagar Branch, #13, 10th B main, V Bock, Rajajinagar, Vs. Bengaluru – 560 010. 2012-13 The Income Tax [PAN: BLRS 00762G] Officer(TDS), Ward – 3(2), State Bank of India, 2nd Bengaluru. Jayanagar Block Branch, New South End Circle,…

M/S. State Bank of India, Jayanagar vs. Income Tax Officer (TDS), Ward- 3(2), Bangalore

In the result, all the seven appeals filed by the assessees are

ITA 1580/BANG/2019[2012-13]Status: DisposedITAT Bangalore29 Nov 2019AY 2012-13

Bench: Shri N.V. Vasudevan & Shri D.S. Sunder Singh

For Appellant: Smt R. Premi. JCITFor Respondent: 28.11.2019

Section 10(5)Section 133(6)Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BENGALURU BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER Appeal No. Appellant Respondent Assessme nt Year State Bank of India, Nagadevanahalli Branch, 276, 3rd Main Road, 60 Feet Road, 4th Cross, 2012-13 SRR Layout, Nagadeanahalli, Bengaluru – 560 025. [PAN: BLRS 34343B] State Bank of India, Rajajinagar Branch, #13, 10th B main, V Bock, Rajajinagar, Vs. Bengaluru – 560 010. 2012-13 The Income Tax [PAN: BLRS 00762G] Officer(TDS), Ward – 3(2), State Bank of India, 2nd Bengaluru. Jayanagar Block Branch, New South End Circle,…

M/S. State Bank of India, Rajajinagar vs. Income Tax Officer (TDS), Ward- 3(2), Bangalore

In the result, all the seven appeals filed by the assessees are

ITA 1579/BANG/2019[2012-13]Status: DisposedITAT Bangalore29 Nov 2019AY 2012-13

Bench: Shri N.V. Vasudevan & Shri D.S. Sunder Singh

For Appellant: Smt R. Premi. JCITFor Respondent: 28.11.2019

Section 10(5)Section 133(6)Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BENGALURU BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER Appeal No. Appellant Respondent Assessme nt Year State Bank of India, Nagadevanahalli Branch, 276, 3rd Main Road, 60 Feet Road, 4th Cross, 2012-13 SRR Layout, Nagadeanahalli, Bengaluru – 560 025. [PAN: BLRS 34343B] State Bank of India, Rajajinagar Branch, #13, 10th B main, V Bock, Rajajinagar, Vs. Bengaluru – 560 010. 2012-13 The Income Tax [PAN: BLRS 00762G] Officer(TDS), Ward – 3(2), State Bank of India, 2nd Bengaluru. Jayanagar Block Branch, New South End Circle,…

M/S. State Bank of India, Nagadevanahalli vs. Income Tax Officer (TDS), Ward- 3(2), Bangalore

In the result, all the seven appeals filed by the assessees are

ITA 1578/BANG/2019[2012-13]Status: DisposedITAT Bangalore29 Nov 2019AY 2012-13

Bench: Shri N.V. Vasudevan & Shri D.S. Sunder Singh

For Appellant: Smt R. Premi. JCITFor Respondent: 28.11.2019

Section 10(5)Section 133(6)Section 201(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BENGALURU BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER Appeal No. Appellant Respondent Assessme nt Year State Bank of India, Nagadevanahalli Branch, 276, 3rd Main Road, 60 Feet Road, 4th Cross, 2012-13 SRR Layout, Nagadeanahalli, Bengaluru – 560 025. [PAN: BLRS 34343B] State Bank of India, Rajajinagar Branch, #13, 10th B main, V Bock, Rajajinagar, Vs. Bengaluru – 560 010. 2012-13 The Income Tax [PAN: BLRS 00762G] Officer(TDS), Ward – 3(2), State Bank of India, 2nd Bengaluru. Jayanagar Block Branch, New South End Circle,…

State Bank of India Hr Section Admin Unit Branch, Bangalore vs. Assistant Commissioner of Income Tax Circle-18(2) TDS C-3(1), Bangalore

In the result, all the nine appeals of the assessee are dismissed

ITA 1095/BANG/2017[2011-12]Status: DisposedITAT Bangalore28 Sept 2018AY 2011-12

Bench: Shri. Jason P. Boaz & Shri. Laliet Kumar1-3. I.T.A Nos.1095 To 1997/Bang/2017 (Assessment Year : 2011-12, 2011-12 & 2013-14) 4.6. I.T.A Nos.1098, 1100 & 1101/Bang/2017 (Assessment Year : 2011-12 To 2013-14) 7-9. I.T.A Nos.1099, 1102 & 1103/Bang/2017 (Assessment Year : 2011-12 To 2013-14) 1-3. State Bank Of India, H R Section, Admin Unit Branch, 1St Floor, Kanaka’S Pride, 13/1, Bull Temple Road, Basavanagudi, Bengaluru 560 004 .. Appellant Pan : Aaacs8577K 4-6. State Bank Of India, Inspection & Audit Department, Branch 58, Corporate Centre, 1St Main Road, Seshadripuram, Bengaluru 560 020 .. Appellant Pan : Blrso0742A 7-9. State Bank Of India, Local Head Office Branch, St. Marks Road, Bengaluru 560 001 .. Appellant V.

For Appellant: NoneFor Respondent: Shri. Siddappaji R. N. Addl. CIT

Section 10(5)Section 20

…ITA.1095 to 1103/Bang/2017 Page - 1 IN THE INCOME TAX APPELLATE TRIBUNAL BENGALURU BENCH 'A', BENGALURU BEFORE SHRI. JASON P. BOAZ, ACCOUNTANT MEMBER AND SHRI. LALIET KUMAR, JUDICIAL MEMBER 1-3. I.T.A Nos.1095 to 1997/Bang/2017 (Assessment Year : 2011-12, 2011-12 & 2013-14) 4.6. I.T.A Nos.1098, 1100 & 1101/Bang/2017 (Assessment Year : 2011-12 to 2013-14) 7-9. I.T.A Nos.1099, 1102 & 1103/Bang/2017 (Assessment Year : 2011-12 to 2013-14) 1-3. State Bank of India, H R Section, Admin Unit Branch, 1st floor, Kanaka’s Pride, 13/1, Bull Temple Road, Basavanagudi, Bengaluru 560 004 .. Appellant PAN : AAACS8577K 4-6. Stat…

The Asst. Commissioner of Income Tax vs. M/S. Epson India Pvt. Ltd

Appeals stand dismissed

WA/770/2018HC Karnataka24 Apr 2018

Bench: ABHAY SHREENIWAS OKA (CJ),P.S.DINESH KUMAR

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 17TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.663/2018 c/w I.T.A.No.642/2018, I.T.A.No.644/2018, I.T.A.No.646/2018, I.T.A.No.647/2018, I.T.A.No.648/2018, I.T.A.No.649/2018, I.T.A.No.650/2018, I.T.A.No.652/2018, I.T.A.No.666/2018, I.T.A.No.667/2018, I.T.A.No.669/2018, I.T.A.No.670/2018, I.T.A.No.654/2018, I.T.A.No.662/2018, I.T.A.No.664/2018, I.T.A.No.665/2018, I.T.A.No.671/2018, I.T.A.No.766/2018, I.T.A.No.768/2018, I.T.A.No.769/2018 & I.T.A.No.770…