Swapna Murarka v. ACIT

58 Taxmann.com 369Reported decision2015#21105 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2018.

Judgments citing Swapna Murarka v. ACIT

Damani Shipping Pvt. Ltd, Mumbai vs. DCIT 2(1)(1), Mumbai

ITA 2438/MUM/2017[2013-14]Status: DisposedITAT Mumbai08 Aug 2018AY 2013-14

Bench: Hon’Ble Sh. R. C. Sharma, Am & Hon’Ble Sh. Sandeep Gosain, Jm आयकरअपीलसं./ I.T.A. No. 2438/Mum/2017 (निर्धारणवर्ा / Assessment Year: 2013-14)

For Appellant: Shri Pankaj R. TopraniFor Respondent: Shri Chaitanya Anjaria
Section 10(34)Section 115JSection 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE HON’BLE SH. R. C. SHARMA, AM & HON’BLE SH. SANDEEP GOSAIN, JM आयकरअपीलसं./ I.T.A. No. 2438/Mum/2017 (निर्धारणवर्ा / Assessment Year: 2013-14) DCIT 2(1)(1), M/s Damani Shipping Pvt. Room No. 344, Ltd. बिधम/ Aayakar Bhavan, M. K. 205-06, Varma Chambers, 11, Homji Street, 2nd Floor, Road, Mumbai-400020 Vs. Fort, Mumbai-400 001 स्थायीलेखासं./जीआइआरसं./PAN/GIR No. AAACD5533A (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant by : Shri Pankaj R. Toprani प्रत्यथीकीओरसे/Respondentby : Shri Chaitanya Anjaria सुनवाईकीतारीख/ : 07/08/2018 Dat…

DCIT -1(3)(2), Mumbai vs. Tata Lockheed Martinaerostructures Ltd., Hyderabad

In the result , appeal of the Revenue is partly allowed as indicated above

ITA 2667/MUM/2016[2011-12]Status: DisposedITAT Mumbai08 Aug 2018AY 2011-12

Bench: Shri Saktijit Dey & Shri Ramit Kochar

For Appellant: Ms. Arati VissanjiFor Respondent: Shri V. Justin,DR
Section 143(3)Section 14A

…आयकर अपीऱीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.2667/Mum/2016 (नििाारण वर्ा / Assessment Year : 2011-12) बिाम/ DCIT-1(3)(2) Tata Lockheed Martin Room no. 540, 5 t h floor, Aerostructures Ltd. Aayakar Bhavan, M.K Road, Survey No. 64, Unit No. 1, v. Mumbai-400020 Building no. 9, 6 t h floor, Raheja Mindspace, Madhapur, Hyderabad-500081, Andhra Pradesh स्थायी ऱेखा सं./ PAN : AADCT5968N (अपीऱाथी /Appellant) .. (प्रत्यथी / Respondent) Revenue by : Shri V. Jus…

Devkishin Bherumal Pahlajani, Mumbai vs. Asst CIT 11(2), Mumbai

In the result, appeal filed by the assessee for assessment year 2011-

ITA 163/MUM/2016[2011-12]Status: DisposedITAT Mumbai28 Feb 2018AY 2011-12

Bench: Shri Shamim Yahya (Am) & Shri Ram Lal Negi (Jm) Assessment Year: 2011-12 Dr. Devkishin Bherumal Pahlajani, The Asst. Cit 16(2), Soona Villa, Flat No. 81/82, Aayakar Bhavan, 4Th Floor, Perry Cross Road, Maharshi Karve Road, Bandra (West), Vs. Mumbai - 400020 Mumbai – 400050 Pan: Aacpp5413E (Appellant) (Respondent) Assessee By : Shri P.V. Desai (Ar) Revenue By : Shri Ram Tiwari (Sr. Dr) Date Of Hearing: 11/01/2018 Date Of Pronouncement: 28/02/2018

For Appellant: Shri P.V. Desai (AR)For Respondent: Shri Ram Tiwari (Sr. DR)
Section 143Section 143(1)Section 143(2)Section 14ASection 57

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI BEFORE SHRI SHAMIM YAHYA (AM) AND SHRI RAM LAL NEGI (JM) Assessment Year: 2011-12 Dr. Devkishin Bherumal Pahlajani, The Asst. CIT 16(2), Soona Villa, Flat No. 81/82, Aayakar Bhavan, 4th Floor, Perry Cross Road, Maharshi Karve Road, Bandra (West), Vs. Mumbai - 400020 Mumbai – 400050 PAN: AACPP5413E (Appellant) (Respondent) Assessee by : Shri P.V. Desai (AR) Revenue by : Shri Ram Tiwari (Sr. DR) Date of Hearing: 11/01/2018 Date of Pronouncement: 28/02/2018 O R D E R PER RAM LAL NEGI, JM This appeal has been preferred by the assessee against the ord…

Tata Lokheed Martin Aerostructures Ltd., Hyderabad vs. DCIT - 1(3), Mumbai

ITA 2144/MUM/2016[2011-12]Status: DisposedITAT Mumbai12 Jan 2018AY 2011-12

Bench: Sh. Shamim Yahya, Am & Sh. Sandeep Gosain, Jm आयकरअपीलसं./ I.T.A. No. 2144/Mum/2016 (निर्धारणवर्ा / Assessment Year: 2011-12)

For Appellant: Ms. Aarati VisanjiFor Respondent: Sh. M. V. Rajguru
Section 10(34)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL “L” BENCH, MUMBAI BEFORE SH. SHAMIM YAHYA, AM & SH. SANDEEP GOSAIN, JM आयकरअपीलसं./ I.T.A. No. 2144/Mum/2016 (निर्धारणवर्ा / Assessment Year: 2011-12) DCIT 1(3), Tata Lokheed Martin Aayakar Bhavan, M. K. Aerostructures Ltd. Road, Mumbai-400020 Survey No. 64, Unit No. 1, बिधम/ Building No. 9, 6th floor, Vs. Raheja Mindspace, Madhapur, Hyderabad, Pin 500081 स्थायीलेखासं./जीआइआरसं./ PAN/GIR No. AADCT5968N (अपीलाथी/Appellant) (प्रत्यथी / Respondent) : अपीलाथीकीओरसे/ Appellant by : Ms. Aarati Visanji प्रत्यथीकीओरसे/Respondentby : Sh. M. V. Rajguru सुनवाईकीतारीख/ : 22/11/2017 Date…

Swapna Murarka v. ACIT (58 Taxmann.com 369) — Cited in 4 Judgments | BharatTax