SVP Industries Ltd. v. CIT

50 Taxmann.com 229High Court#21008 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2018.

Judgments citing SVP Industries Ltd. v. CIT

Siddheshwar Sahakari Sakhar Karkhana Ltd., Aurangabad vs. Assistant Commissioner of Income-Tax

In the result, appeal of the assessee is partly allowed for statistical purposes

ITA 172/PUN/2016[2011-12]Status: DisposedITAT Pune26 Mar 2018AY 2011-12

Bench: Ms. Sushma Chowla, Jm & Shri D. Karunakara Rao, Am

For Appellant: Shri Pramod ShingteFor Respondent: Shri Achal Sharma, Addl.CIT
Section 143(3)

…आयकर आयकर अपीलीय आयकर आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण, पुणे अिधकरण पुणे पुणे "यायपीठ पुणे "यायपीठ "यायपीठ “ए” पुणे "यायपीठ पुणे पुणे म"म"म"म" पुणे IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सु"ी सुषमा सु"ी सुषमा चावला चावला, "याियक "याियक सद"य सद"य एवं एवं "ी "ी डी डी. क"णाकरा क"णाकरा राव राव, लेखा लेखा सद"य सद"य केकेकेके सम" सम" सु"ी सु"ी सुषमा सुषमा चावला चावला "याियक "याियक सद"य सद"य एवं एवं "ी "ी डी डी क"णाकरा क"णाकरा राव राव लेखा लेखा सद"य सद"य सम" सम" BEFORE MS. SUSHMA CHOWLA, JM AND SHRI D. KARUNAKARA RAO, AM आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं. / ITA No.172/PUN/201…

ACIT, Muzaffarnagar vs. M/S Tikaula Sugar Mills Ltd., Muzaffarnagar

ITA 3598/DEL/2011[2005-06]Status: DisposedITAT Delhi15 Dec 2017AY 2005-06

Bench: Shri R. S. Syal & Smt Suchitra Kamble

Section 115JSection 142(1)Section 143(1)Section 143(2)Section 145A

…DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI R. S. SYAL, ACCOUNTANT MEMBER AND SMT SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A .No.-3561/Del/2007 (A.Y 2004-05) DCIT vs M/S Tikaula Sugar Mills Ltd, Circle I Muzaffarnagar Muzaffarnagar (RESPONDENT) (APPELLANT) I.T.A .No.-2817/Del/2008 (A.Y 2005-06) DCIT vs M/S Tikaula Sugar Mills Ltd, Circle I Muzaffarnagar Muzaffarnagar (RESPONDENT) (APPELLANT) C.O No. 144/Del/2008 (A.Y 2005-06) M/S Tikaula Sugar Mills Ltd, vs DCIT, Circle I Muzaffarnagar Muzaffarnagar (APPELLANT) (RESPONDENT) DCIT, Circle I vs M/S Tikaula Sugar Mills Ltd, Muzaffarnagar Muzaffarnagar (APPELLANT)…

DCIT, Muzaffarnagar vs. M/S Tikaula Sugar Mills Ltd., Muzaffarnagar

ITA 2817/DEL/2008[2005-06]Status: DisposedITAT Delhi15 Dec 2016AY 2005-06

Bench: Shri R. S. Syal & Smt Suchitra Kamble

Section 115JSection 142(1)Section 143(1)Section 143(2)Section 145A

…DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI R. S. SYAL, ACCOUNTANT MEMBER AND SMT SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A .No.-3561/Del/2007 (A.Y 2004-05) DCIT vs M/S Tikaula Sugar Mills Ltd, Circle I Muzaffarnagar Muzaffarnagar (RESPONDENT) (APPELLANT) I.T.A .No.-2817/Del/2008 (A.Y 2005-06) DCIT vs M/S Tikaula Sugar Mills Ltd, Circle I Muzaffarnagar Muzaffarnagar (RESPONDENT) (APPELLANT) C.O No. 144/Del/2008 (A.Y 2005-06) M/S Tikaula Sugar Mills Ltd, vs DCIT, Circle I Muzaffarnagar Muzaffarnagar (APPELLANT) (RESPONDENT) DCIT, Circle I vs M/S Tikaula Sugar Mills Ltd, Muzaffarnagar Muzaffarnagar (APPELLANT)…

DCIT Circle I vs. Tikaula Sugar Mills Ltd

ITA 3561/DEL/2007[2004-2005]Status: DisposedITAT Delhi15 Dec 2016AY 2004-2005

Bench: Shri R. S. Syal & Smt Suchitra Kamble

Section 115JSection 142(1)Section 143(1)Section 143(2)Section 145A

…DELHI BENCH: ‘D’ NEW DELHI BEFORE SHRI R. S. SYAL, ACCOUNTANT MEMBER AND SMT SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A .No.-3561/Del/2007 (A.Y 2004-05) DCIT vs M/S Tikaula Sugar Mills Ltd, Circle I Muzaffarnagar Muzaffarnagar (RESPONDENT) (APPELLANT) I.T.A .No.-2817/Del/2008 (A.Y 2005-06) DCIT vs M/S Tikaula Sugar Mills Ltd, Circle I Muzaffarnagar Muzaffarnagar (RESPONDENT) (APPELLANT) C.O No. 144/Del/2008 (A.Y 2005-06) M/S Tikaula Sugar Mills Ltd, vs DCIT, Circle I Muzaffarnagar Muzaffarnagar (APPELLANT) (RESPONDENT) DCIT, Circle I vs M/S Tikaula Sugar Mills Ltd, Muzaffarnagar Muzaffarnagar (APPELLANT)…

SVP Industries Ltd. v. CIT (50 Taxmann.com 229) — Cited in 4 Judgments | BharatTax