Susham Singla v. CIT

Mack Star Marketing Private Limited, Mumbai vs. Deputy Commissioner of Income Tax 2(2)(1), Mumbai

In the result, the appeal of the assessee is partly allowed

Bench: Shri Om Prakash Kant () & Shri Sunil Kumar Singh ()

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI SUNIL KUMAR SINGH (JUDICIAL MEMBER) ITA No. 4994/MUM/2024 Assessment Year: 2013-14 Mack Star Marketing Pvt. Ltd., Unit 404, Kaledonia, 19 Sahar Road, Andheri (E), Mumbai-400069. PAN NO. AADCM 7564 K Appellant National Faceless Appeal Centre. Vs. Respondent Assessee by : Mr. Yash Varmani Revenue by : Mr. R.R. Makwana, Sr. DR Date of Hearing : 17/12/2024 Date of pronouncement : 21/01/2025 ORDER PER OM PRAKASH KANT, AM This appeal by the assessee is directed against order dated 29.07.2024 passed by…

M/S. Ravi Developments, Mumbai vs. DCIT Central Circle -2, Mumbai

In the result, appeal of the assessee is partly allowed for statistical purposes

Bench: Shri Vikas Awasthy & Shri Gagan Goyalm/S. Ravi Developments 76, Laxmi Palace, Mathuradas Road, Kandivali (West) Mumbai-400 067 Pan: Aaafr2516G ...... Appellant Vs. Acit Cc – 2, Ashar It Park, 6Th Floor, Road No. 16Z, Wagle Industrial Estate, Thane Thane- 400 064 ..... Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER M/s. Ravi Developments 76, Laxmi Palace, Mathuradas Road, Kandivali (west) Mumbai-400 067 PAN: AAAFR2516G ...... Appellant Vs. ACIT CC – 2, Ashar IT Park, 6th floor, Road No. 16Z, Wagle Industrial Estate, Thane Thane- 400 064 ..... Respondent Appellant by : Shri Akshay Jain, Ld. AR Respondent by : Smt. Mahita Nair, Ld. CIT-DR Date of hearing : 28/06/2023 Date of pronouncement : 25/08/2023 O R D E R PER GAGAN GOYAL, A.M: This appeal by assessee is directed against…

Jaydeep Realty, Mumbai vs. ACIT Cir 26 (1), Mumbai

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

…THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER & MS. KAVITHA RAJAGOPAL, JUDICIAL MEMBER Jaydeep Realty Assistant Commissioner 7/8, Patidar Complex, of Income Tax, Circle 26 Kannamwar Nagar-II, (1) Vikhroli West, v/s Room No.302, 3rd Flr, Mumbai-400 604 Kautilya Bahavan, C-41 PAN No.AAHFJ2889H to C-43, “G” Block, BKC, Bandra (East) Mumbai-400 051 Appellant Respondent Assessee by None Department by Ms. Vranda U Matkari Sr. AR Date of Hearing 25-07-2022 Date of 21-10-2022 Pronouncement ORDER PER KAVITHA RAJAGOPAL :- This appeal has been filed by the assessee as against…