Surat 0.2-0.5 (HUF) v. ACIT

INCOME TAX OFFICER, FARIDABAD vs. RAMESH KUMAR BAGRI , FARIDABAD

Accordingly, the appeal filed by the Revenue being ITA No.521/Del/2025 for AY 2015-16 is dismissed

Bench: Shri S.Rifaur Rahman & Shri Anubhav Sharma

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘B’: NEW DELHI. BEFORE SHRI S.RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA No.522/Del/2025 (Assessment Year: 2014-15) ITA No.524/Del/2025 (Assessment Year: 2016-17) Income Tax Officer, vs. Ramesh Kumar Bagri, Ward 2 (1), Faridabad. E-6, 204, Sterling Apartment, Charwood Village, Faridabad – 121 005 (Haryana). (PAN : AAIPB2718E) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Akash Ojha, Advocate REVENUE BY : Ms. Pooja Swaroop, CIT DR Date of Hearing : 11.11.2025 Date of Order : 21.01.2026 O R D E R PER S. RIFAUR RAHMAN, ACCOUNTANT M…

INCOME TAX OFFICER, FARIDABAD vs. RAMESH KUMAR BAGRI , FARIDABAD

Accordingly, the appeal filed by the Revenue being ITA No.521/Del/2025 for AY 2015-16 is dismissed

Bench: Shri S.Rifaur Rahman & Shri Anubhav Sharma

…# IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES 'B': NEW DELHI. # BEFORE SHRI S.RIFAUR RAHMAN, ACCOUNTANT MEMBER and SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA No.521/Del/2025 (Assessment Year: 2015-16) ITA No.522/Del/2025 (Assessment Year: 2014-15) ITA No.523/Del/2025 (Assessment Year: 2013-14) ITA No.524/Del/2025 (Assessment Year: 2016-17) Income Tax Officer, vs. Ramesh Kumar Bagri, Ward 2 (1), Faridabad. E-6, 204, Sterling Apartment, Charwood Village, Faridabad – 121 005 (Haryana). (PAN : AAIPB2718E) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Akash Ojha, Advocate REVENUE BY : Ms. Pooja Swaroop,…

RAMESH KUMAR BAGRI,GURUGRAM vs. ITO WARD 2(1), FARIDABAD

Bench: Shri Satbeer Singh Godara & Shri Naveen Chandra

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA Nos.41 to 45/Del/2025 Assessment Years: 2013-14 to 2017-18 Vs. Income Tax Officer/NFAC, Sh. Ramesh Kumar Bagri, Shop No. 1, Near Hamilton Delhi Court, DLF Phase-IV, Gurugram, Haryana PAN: AAIPB2718E (Appellant) (Respondent) Assessee by Sh. Akash Ojha, Adv. Department by Sh. Anurag S. Daria, Sr. DR Date of hearing 21.08.2025 Date of pronouncement 29.08.2025 ORDER PER SATBEER SINGH GODARA, JM: The instant batch of five appeals pertains to the single ass…

RAMESH KUMAR BAGRI,GURUGRAM vs. ITO WARD -2(1), FARIDABAD

Bench: Shri Satbeer Singh Godara & Shri Naveen Chandra

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA Nos.41 to 45/Del/2025 Assessment Years: 2013-14 to 2017-18 Vs. Income Tax Officer/NFAC, Sh. Ramesh Kumar Bagri, Shop No. 1, Near Hamilton Delhi Court, DLF Phase-IV, Gurugram, Haryana PAN: AAIPB2718E (Appellant) (Respondent) Assessee by Sh. Akash Ojha, Adv. Department by Sh. Anurag S. Daria, Sr. DR Date of hearing 21.08.2025 Date of pronouncement 29.08.2025 ORDER PER SATBEER SINGH GODARA, JM: The instant batch of five appeals pertains to the single ass…

RAMESH KUMAR BAGRI,GURUGRAM vs. ITO WARD - 2(1), FARIDABAD

Bench: Shri Satbeer Singh Godara & Shri Naveen Chandra

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA Nos.41 to 45/Del/2025 Assessment Years: 2013-14 to 2017-18 Vs. Income Tax Officer/NFAC, Sh. Ramesh Kumar Bagri, Shop No. 1, Near Hamilton Delhi Court, DLF Phase-IV, Gurugram, Haryana PAN: AAIPB2718E (Appellant) (Respondent) Assessee by Sh. Akash Ojha, Adv. Department by Sh. Anurag S. Daria, Sr. DR Date of hearing 21.08.2025 Date of pronouncement 29.08.2025 ORDER PER SATBEER SINGH GODARA, JM: The instant batch of five appeals pertains to the single ass…

RAMESH KUMAR BAGRI,GURUGRAM vs. ITO WARD-2(1), FARIDABAD

Bench: Shri Satbeer Singh Godara & Shri Naveen Chandra

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA Nos.41 to 45/Del/2025 Assessment Years: 2013-14 to 2017-18 Vs. Income Tax Officer/NFAC, Sh. Ramesh Kumar Bagri, Shop No. 1, Near Hamilton Delhi Court, DLF Phase-IV, Gurugram, Haryana PAN: AAIPB2718E (Appellant) (Respondent) Assessee by Sh. Akash Ojha, Adv. Department by Sh. Anurag S. Daria, Sr. DR Date of hearing 21.08.2025 Date of pronouncement 29.08.2025 ORDER PER SATBEER SINGH GODARA, JM: The instant batch of five appeals pertains to the single ass…

RAMESH KUMAR BAGRI,GURUGRAM vs. ITO WARD - 2(1), FARIDABAD

Bench: Shri Satbeer Singh Godara & Shri Naveen Chandra

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA Nos.41 to 45/Del/2025 Assessment Years: 2013-14 to 2017-18 Vs. Income Tax Officer/NFAC, Sh. Ramesh Kumar Bagri, Shop No. 1, Near Hamilton Delhi Court, DLF Phase-IV, Gurugram, Haryana PAN: AAIPB2718E (Appellant) (Respondent) Assessee by Sh. Akash Ojha, Adv. Department by Sh. Anurag S. Daria, Sr. DR Date of hearing 21.08.2025 Date of pronouncement 29.08.2025 ORDER PER SATBEER SINGH GODARA, JM: The instant batch of five appeals pertains to the single ass…