Sunworld Infrastructure (P). Ltd. v. ITO, Ward-24(3), New Delhi

64 Taxmann.com 471High Court2015#21317 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2023.

Judgments citing Sunworld Infrastructure (P). Ltd. v. ITO, Ward-24(3), New Delhi

ARUNA TIWARI,RAIPUR vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1, RAIPUR, RAIPUR

ITA 90/RPR/2022[2015-16]Status: DisposedITAT Raipur18 Jul 2023AY 2015-16

Bench: Shri Ravish Sood & Shri Arun Khodpiaआयकर अपील सं. / Ita No. 90/Rpr/2022 "नधा"रण वष" / Assessment Year : 2015-16 Smt. Aruna Tiwari 762, Sundar Nagar, Raipur (C.G.)-492 001 Pan: Adbpt4977B .......अपीलाथ" / Appellant बनाम / V/S. The Pr. Commissioner Of Income Tax-1, Raipur (C.G.) ……""यथ" / Respondent

For Appellant: Shri Nikhilesh Begani, CAFor Respondent: Shri V.K Singh, CIT-DR
Section 142(1)Section 143(3)Section 263

…आयकर अपील"य अ"धकरण "यायपीठ रायपुर म"। IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No. 90/RPR/2022 "नधा"रण वष" / Assessment Year : 2015-16 Smt. Aruna Tiwari 762, Sundar Nagar, Raipur (C.G.)-492 001 PAN: ADBPT4977B .......अपीलाथ" / Appellant बनाम / V/s. The Pr. Commissioner of Income Tax-1, Raipur (C.G.) ……""यथ" / Respondent Assessee by : Shri Nikhilesh Begani, CA Revenue by : Shri V.K Singh, CIT-DR सुनवाई क" तार"ख / Date of Hearing : 25.04.2023 घोषणा क" तार"ख / Date of Pronouncement : 18.07.2023…

M/S M/S GOYAL CONSTRUCTION COMPANY, RAIPUR,RAIPUR (CG) vs. THE INCOME TAX OFFICER, 3(1),RAIPUR, RAIPUR (CG)

In the result, appeal of the assessee is partly allowed for statistical purposes in terms of my aforesaid observations

ITA 17/BIL/2017[2012-13]Status: DisposedITAT Raipur24 Jan 2023AY 2012-13

Bench: Shri Ravish Soodआयकर अपील सं./ Ita No. 17/Rpr/2017 "नधा"रण वष" / Assessment Year : 2012-13 M/S. Goyal Construction Company Shop No.213-214, Ii Floor, Crystal Arcade, Lodhipara Chowk, Raipur (C.G.) Pan : Aaffg9964N .......अपीलाथ" / Appellant बनाम / V/S. The Income Tax Officer-3(1), Raipur (C.G.). ……""यथ" / Respondent

For Appellant: Shri Sunil Kumar Agrawal &For Respondent: Shri Piyush Tripathi, Sr. DR
Section 143(2)Section 143(3)Section 4Section 80I

…आयकर अपील"य अ"धकरण "यायपीठ “एक-सद"य” मामला रायपुर म" IN THE INCOME TAX APPELLATE TRIBUNAL RAIPUR BENCH “SMC”, RAIPUR "ी रवीश सूद, "या"यक सद"य के सम" BEFORE SHRI RAVISH SOOD, JUDICIAL MEMBER आयकर अपील सं./ ITA No. 17/RPR/2017 "नधा"रण वष" / Assessment Year : 2012-13 M/s. Goyal Construction Company Shop No.213-214, II Floor, Crystal Arcade, Lodhipara Chowk, Raipur (C.G.) PAN : AAFFG9964N .......अपीलाथ" / Appellant बनाम / V/s. The Income Tax Officer-3(1), Raipur (C.G.). ……""यथ" / Respondent Assessee by : Shri Sunil Kumar Agrawal & Smt. Laxmi Sharma, CAs Revenue by : Shri Piyush Tripathi, Sr. DR सुनवाई क" तार"ख /…

SMT. ARWA HARARWALA,BANGALORE vs. INCOME TAX OFFICER, WARD- 7(2)(2), BANGALORE

In the result, the appeal filed by the assessee stands allowed on the legal issue raised

ITA 1/BANG/2020[2014-15]Status: DisposedITAT Bangalore20 Dec 2021AY 2014-15

Bench: Shri. Chandra Poojari & Smt. Beena Pillaiassessment Year : 2014-15

For Respondent: Shri Ravishankar S.V
Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI. CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2014-15 Smt. Arwa Hararwala, Flat B-502, Wilson The Income tax Apartments, Officer, 13th Cross, Wilson Garden, Ward – 7 (2)(2), Bangalore – 560 027. Bangalore. Vs. PAN: ABVPA7712K APPELLANT RESPONDENT : Shri Ravishankar S.V, Assessee by Advocate : Shri Sumer Singh Meena, Revenue by CIT-OSD(DR) Date of Hearing : 22-10-2021 Date of Pronouncement : 20-12-2021 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal is filed by assessee against order dat…

GLAM PROPERTIES PVT. LTD.,MUMBAI vs. ITO 3 (1)(4), MUMBAI

In the result, the appeal is partly allowed

ITA 2035/MUM/2019[2008-09]Status: DisposedITAT Mumbai25 May 2021AY 2008-09

Bench: Shri Shamim Yahya, Am & Ram Lal Negi, Jm Glam Properties Pvt.Ltd. Ito-3(1)(4) Room No.666B, 6Th Floor Shop No.5, Metro Plaza Colaba Causeway Vs. Aaykar Bawan, M.K.Road Mumbai-400 005 Mumbai-400 020

For Appellant: Shri Neelkanth Khandelwal, AdvocateFor Respondent: Shri T.S.Khalsa -DR
Section 143(2)Section 147Section 68Section 69Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND RAM LAL NEGI, JM Glam Properties Pvt.Ltd. ITO-3(1)(4) Room No.666B, 6th Floor Shop No.5, Metro Plaza Colaba Causeway Vs. Aaykar Bawan, M.K.Road Mumbai-400 005 Mumbai-400 020 PAN/GIR No. AACCG9349M (Appellant) : (Respondent) Appellant by : Shri Neelkanth Khandelwal, Advocate Respondent by : Shri T.S.Khalsa -DR Date of Hearing : 10/3/2021 Date of Pronouncement : 25/05/2021 O R D E R Per Shamim Yahya, A. M.: This appeal by the assessee is directed against the order of the learned Commissioner of Income Tax (Appeals)-8, Mum…

Sunworld Infrastructure (P). Ltd. v. ITO, Ward-24(3), New Delhi (64 Taxmann.com 471) — Cited in 4 Judgments | BharatTax