Sunil Kumar Ganeriwal v. Deputy Commissioner of Income-tax, Cir. 14(2)

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judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2023.

Judgments citing Sunil Kumar Ganeriwal v. Deputy Commissioner of Income-tax, Cir. 14(2)

DCIT-CC 5(2), Mumbai vs. Axiom Cordages Limited, Mumbai

In the result, the appeal filed by the Revenue is dismissed

ITA 2415/MUM/2022[2017-18]Status: DisposedITAT Mumbai29 May 2023AY 2017-18

Bench: Shri B.R. Baskaran (Am) & Shri N.K. Choudhary (Jm)

Section 148Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI ‘A’ BENCH, MUMBAI. Before Shri B.R. Baskaran (AM) & Shri N.K. Choudhary (JM) I.T.A. No. 2415/Mum/2022 (A.Y. 2017-18) Vs. Axiom Cordages Limited DCIT, CC-5(2) Room No. 1906 Gut No. 114B/120C Air India Building Betegaon, Village Boisar Nariman Point East, Palghar Mumbai-400 021. Thane- 401501 PAN : AACCA0548G (Appellant) (Respondent) Assessee by Shri Kunal Agrawal Department by Shri Manoj Kumar Sinha Date of Hearing 01.05.2023 Date of Pronouncement 29.05.2023 O R D E R Per B.R.Baskaran (AM) :- The Revenue has filed this appeal challenging the order dated 30.6.202…

Shri Vankadari Chinna Reddeppa Chetty, Bangalore vs. Assistant Commissioner of Income Tax, Circle-3(2)(1), Bangalore

In the result, the appeal of the assessee is partly allowed

ITA 4/BANG/2023[2013-14]Status: DisposedITAT Bangalore16 Feb 2023AY 2013-14

Bench: Shri N.V. Vasudevan & Shri Chandra Poojariassessment Year: 2013-14

For Appellant: Shri Bharath L., A.RFor Respondent: Dr. Shankar Ganesh K., D.R

Section 132Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 153CSection 250

…ITA No.4/Bang/2023 Vankadari Chinna Reddappa Chetty, Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment Year: 2013-14 Vankadari Chinna Reddappa Chetty No.1014, Ground floor, Ramya Sadan, 11th Main, 2nd Stage, RPC Layout ACIT Vijayanagar Vs. Circle-3(2)(1) Bengaluru 560 040. Bengaluru PAN NO : AAGPC1246C APPELLANT RESPONDENT Appellant by : Shri Bharath L., A.R. Respondent by : Dr. Shankar Ganesh K., D.R. Date of Hearing : 16.02.2023 Date of Pronouncement : 16.02.2023 O R D E R PER CHANDRA PO…

Manish Kumar Jajoo, Mumbai vs. ACIT 21(2), Mumbai

In the result, the appeal of the assessee is allowed

ITA 951/MUM/2019[2015-16]Status: DisposedITAT Mumbai20 Aug 2019AY 2015-16

Bench: Shri C.N. Prasad & Shri Rajesh Kumarassessment Year: 2015-16

For Appellant: Shri J.P. Bairagra, A.RFor Respondent: Shri D.G. Pansari, D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “D”, MUMBAI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER Assessment Year: 2015-16 M/s. Manish Kumar ACIT 21(2), Jajoo, Room No.115, 405, Satayanarayan 1st Floor, Vs. Bhavan, Piramal Chambers, R.G. Thadani Marg, Lal Baug, Worli, Mumbai – 400 018 Mumbai - 400012 PAN: ACJPJ2985J (Appellant) (Respondent) Present for: Assessee by : Shri J.P. Bairagra, A.R. Revenue by : Shri D.G. Pansari, D.R. Date of Hearing : 12.06.2019 Date of Pronouncement : 20.08.2019 O R D E R Per Rajesh Kumar, Accountant Member: The present appeal has…

DCIT 8(3), Mumbai vs. Unitop Chemicals P.Ltd, Mumbai

In the result, the appeal filed by the Revenue is dismissed

ITA 3511/MUM/2013[2005-06]Status: DisposedITAT Mumbai06 Jan 2016AY 2005-06

Bench: Shri Sanjay Garg & Shri Ashwani Tanejaassessment Year: 2005-06 Dcit 8(3) Unitop Chemicals P. Ltd. R.No.217, बनाम/ Unitop House C Wing, East Aayakar Bhavan, West Industrial Centre, Vs. M.K. Rd. Andheri Kurla Road, Adheri Mumbai -400020 (E) Mumbai 400072 (Revenue) (Respondent) P.A. No.Aaacu1406F Revenue By Shri Santosh Mankoskar (Dr) Respondent By Shri Haridas Bhat (Ar)

Section 143(3)Section 147Section 148

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,एफ,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “F”, MUMBAI "ी संजय गग", "या"यक सद"य एवं "ी अ"वनी तनेजा, लेखा सद"य, के सम" Before Shri Sanjay Garg, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2005-06 DCIT 8(3) Unitop Chemicals P. Ltd. R.No.217, बनाम/ Unitop House C Wing, East Aayakar Bhavan, West Industrial centre, Vs. M.K. Rd. Andheri Kurla Road, Adheri Mumbai -400020 (E) Mumbai 400072 (Revenue) (Respondent) P.A. No.AAACU1406F Revenue by Shri Santosh Mankoskar (DR) Respondent by Shri Haridas Bhat (AR) 26/11/2015 सुनवाई क" तार"ख…