Sunil Kumar Bansal v. DCIT

62 Taxmann.com 78Reported decision2015#21180 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2018 to 2022.

Judgments citing Sunil Kumar Bansal v. DCIT

Shri Surendra Singh Bhatia, Indore vs. The JCIT-3, Indore

In the result, assessee’s appeal is allowed

ITA 252/IND/2017[2008-09]Status: DisposedITAT Indore24 Nov 2022AY 2008-09

Bench: Ms. Madhumita Roy & Shri Bhagirath Mal Biyani

For Appellant: Shri Sumit Nema, Sr. Advocate with Shri Gagan TiwariFor Respondent: 28.09.2022
Section 132Section 132(4)Section 143Section 143(1)Section 271ASection 271DSection 274Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE Ms. MADHUMITA ROY, JUDICIAL MEMBER & SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER I.T.A. No.252/Ind/2017 (Assessment Year: 2008-09) Shri Surendra Singh Bhatia Vs. JCIT 8/5, Manoramaganj, BCC Range- 3, Aaykar Bhawan, House, Navratan Bagh Main CGO Complex, Road, Indore Indore (M.P.) PAN No. ABHPB5246R (Appellant) .. (Respondent) Appellant by : Shri Sumit Nema, Sr. Advocate with Shri Gagan Tiwari, Advocate Ms. Simran Bhullar, CIT.D.R. Respondent by : 28.09.2022 Date of Hearing Date of Pronouncement 24 .11.2022 O R D E R PER Ms. MADHUMITA ROY…

Shri Pankaj Kalani, Indore vs. The JCIT, OSD (Central)-1, Indore

ITA 701/IND/2019[2012-13]Status: DisposedITAT Indore27 Aug 2020AY 2012-13

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year:2012-13

Section 132Section 132(4)Section 139(1)Section 271ASection 274

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year:2012-13 Shri Dipak Kumar Kalani JCIT (OSD)- 41-42, Sampat Avenue, Central-1 बनाम/ Near Mayank Blue Water Indore Vs. Park, Bicholi Mardana Indore (Appellant) (Revenue ) P.A. No.ADUPK6102A Assessment Year:2012-13 Shri Pankaj Kalani JCIT (OSD)- 41-42, Sampat Avenue, Central-1 बनाम/ Near Mayank Blue Water Indore Vs. Park, Bicholi Mardana Indore (Appellant) (Revenue ) P.A. No.ADUPK6103A Appellant by Shri S.N. Agrawal, CA R…

Shri Dipak Kalani, Indore vs. The JCIT, OSD, (Central)-1, Indore

ITA 700/IND/2019[2012-13]Status: DisposedITAT Indore27 Aug 2020AY 2012-13

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year:2012-13

Section 132Section 132(4)Section 139(1)Section 271ASection 274

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year:2012-13 Shri Dipak Kumar Kalani JCIT (OSD)- 41-42, Sampat Avenue, Central-1 बनाम/ Near Mayank Blue Water Indore Vs. Park, Bicholi Mardana Indore (Appellant) (Revenue ) P.A. No.ADUPK6102A Assessment Year:2012-13 Shri Pankaj Kalani JCIT (OSD)- 41-42, Sampat Avenue, Central-1 बनाम/ Near Mayank Blue Water Indore Vs. Park, Bicholi Mardana Indore (Appellant) (Revenue ) P.A. No.ADUPK6103A Appellant by Shri S.N. Agrawal, CA R…

Piyush A. Vora, Mumbai vs. Asst CIT Cen Cir 47, Mumbai

In the result, appeal of the assessee is allowed

ITA 3221/MUM/2017[2010-11]Status: DisposedITAT Mumbai23 May 2018AY 2010-11

Bench: Shri B.R. Baskaran & Shri Pawan Singhpiyush A. Vora Acit, Cc-47 52/5Th Floor, Kedia Apartment, Mumbai. Doongarshi Road, Malabar Hill, Vs Mumbai-400006 Pan:Ablpv6068P (Appellant) (Respondent) Piyush A. Vora Acit, Cc-47 52/5Th Floor, Kedia Apartment, Mumbai. Doongarshi Road, Malabar Hill, Vs. Mumbai-400006 Pan:Ablpv6068P (Appellant) (Respondent) Ta No.3223/Mum/2017 (Assessment Year- 2011-12) Piyush A. Vora Acit, Cc-47 52/5Th Floor, Kedia Apartment, Mumbai. Doongarshi Road, Malabar Hill, Vs. Mumbai-400006 Pan:Ablpv6068P (Appellant) (Respondent) Piyush A. Vora Acit, Cc-47 52/5Th Floor, Kedia Apartment, Mumbai. Doongarshi Road, Malabar Hill, Vs. Mumbai-400006 Pan:Ablpv6068P (Appellant) (Respondent)

For Appellant: Shri Prakash K. Jotwani (AR)For Respondent: Shri Virender Singh (DR)
Section 132Section 139Section 143(3)Section 153ASection 253Section 254(1)Section 271(1)(c)Section 271ASection 80D

…IN THE INCOME TAX APPELLATE TRIBUNAL, BENCH “A”, MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER Piyush A. Vora ACIT, CC-47 52/5th Floor, Kedia Apartment, Mumbai. Doongarshi Road, Malabar Hill, Vs Mumbai-400006 PAN:ABLPV6068P (Appellant) (Respondent) Piyush A. Vora ACIT, CC-47 52/5th Floor, Kedia Apartment, Mumbai. Doongarshi Road, Malabar Hill, Vs. Mumbai-400006 PAN:ABLPV6068P (Appellant) (Respondent) TA No.3223/Mum/2017 (Assessment Year- 2011-12) Piyush A. Vora ACIT, CC-47 52/5th Floor, Kedia Apartment, Mumbai. Doongarshi Road, Malabar Hill, Vs. Mumbai-400006 PAN:ABLP…

Sunil Kumar Bansal v. DCIT (62 Taxmann.com 78) — Cited in 4 Judgments | BharatTax