Sunil Goel v. ACIT 118 TTJ (Del) 415

15 DTR 258High Court#22653 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 352,032 Indian tax judgments — from 2017 to 2024.

Judgments citing Sunil Goel v. ACIT 118 TTJ (Del) 415

C. Doctor & Co. P.Ltd, Mumbai vs. ACIT 10(1), Mumbai

Appeals are disposed off on the

ITA 5654/MUM/2011[2008-09]Status: DisposedITAT Mumbai15 Feb 2024AY 2008-09

Bench: Shri Prashant Maharishi, Am & Shri Narender Kumar Choudhry, Jm

Section 139Section 143

…as follows: i) Sai Consulting Engineers (P) Limited. v. DCIT Circle 8, Abd. ITA No. 2262/Ahd/2007. ii) Sabari Enterprises 298 ITR 141 (Kar). iii)George Williamson 284 ITR 619 (Gau). iv) Sunil Goel v. ACIT 118 TTJ (Del) 415. v) CIT v. P.M. Electronics Limited 15 DTR 258 (Delhi High Court). vi) CIT v. AIMIL Limited & Ors. (2010) 35 DTR (Del) 68 (Delhi High Court). vii) CIT v. ANZ Information Technology 318 ITR 123 (Karnataka). viii) Additional CIT v. Vestas RRB India Limited (2005) 93 TTJ (Del) 144. Though the appellant had drawn attention of the learned CIT (A) to the judgments of the Supreme Court and the above-…

Cb Doctor Ventilators Private Limited, Ahmedabad vs. The Income Tax Officer, Ward-1(3), Ahmedabad

In the result, appeal filed by the assessee is dismissed

ITA 1086/AHD/2015[2010-11]Status: DisposedITAT Ahmedabad02 Feb 2018AY 2010-11

Bench: Shri N.K. Billaiya & Shri Mahavir Prasad

For Appellant: --None--For Respondent: Shri V. K. Singh, Sr. D.R

Section 36(1)(va)Section 40Section 40A(3)Section 43B

…326 ITR 415 (P&H)(2010) d) Hindustan Organics Limited (Tax Appeal No.399 of 2012) Bombay High court e) Essae Teraoka Private Limited [(2014) 266 CTR (Kar.) 246] f) Precision Products vs. ACIT (ITA No. 4/Ahd/2011)(Ahd)(2012) g) CIT v. P.M. Electronics Limited. 15 DTR 258 (Delhi High Court) h) CIT v. AIMIL Limited & Ors. (2010) 35 DTR (Del) 68 (Delhi High Court) i) CIT v. ANZ Information Technology 318 ITR 123 (Karnataka) j) CIT v. Nipso Poly Fabrics Pvt. Ltd. 84 DTR 424 (H.P. High Court) k) Spectrum Consultants (India) Pvt. Ltd v. CIT 215 Taxman 597 (Karnatka High Court) CB DOCTOR VENTILATORS PVT. LTD. VS. ITO Ass…

Denis Chem Lab Limited, Gandhinagar vs. The ACIT, Mehsana Circle, Mehsana

In the result, appeal filed by the assessee is partly allowed

ITA 2668/AHD/2015[2012-13]Status: DisposedITAT Ahmedabad21 Dec 2017AY 2012-13

Bench: Shri N.K. Billaiya & Shri Mahavir Prasaddenis Chem Lab Ltd. Acit, बनाम/ Block No.457, Mehsana Circle, Vs. Gidc Estate, Phase – I, Mehsana. Village : Chhatral, Tal. Kalol, Dist. Gandhinagar. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaacd 4123 C .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Shri Parth Patel, Ar अपीलाथ" ओर से / Appellant By : ""यथ" क" ओर से/Respondent By : Shri O.P. Pathak, Joit.Cit

For Respondent: Shri O.P. Pathak, Joit.CIT

Section 139(1)Section 143(1)Section 244ASection 36(1)(va)Section 43B

…d/2011)(Ahd)(2012) e) Sai Consulting Engineers (P) Limited. V. DCIT Circle 8, Abd. ITA No. 2262/Ahd/2007 f) Sabari Enterprises 298 ITR 141 (Kar) g) George Williamson 284 ITR 619 (Gau) h) Sunil Goel v. ACIT 118 TTJ (Del) 415 i) CIT v. P.M. Electronics Limited. 15 DTR 258 (Delhi High Court) j) CIT v. AIMIL Limited & Ors. (2010) 35 DTR (Del) 68 (Delhi High Court) Denis Chem lab Ltd. vs. ACIT A.Y. 2012-13 k) CIT v. ANZ Information Technology 318 ITR 123 (Karnataka) I) Additional CIT v. Vestas RRB India Limited (2005) 93 TTJ (Del) 144 m) CIT v. Kichha Sugar Company Ltd. (2013) 356 ITR 351 (Uttarakhand-HC) n) CIT v. Ni…