Sunil Gavaskar v. ITO

134 DTR 113Reported decision2016#22417 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 10(38)Section 143(2)Section 143(3)Section 263Section 69ASection 69C

Judgments citing Sunil Gavaskar v. ITO

Pratap Singh Rathi, Ghaziabad vs. Pr. CIT (Central), Kanpur

In the result, appeal of assessee is allowed

ITA 502/DEL/2021[2016-17]Status: DisposedITAT Delhi22 Jul 2025AY 2016-17

Bench: Shri S Rifaur Rahman & Shri Vimal Kumarassessment Year: 2016-17 Sh. Pratap Singh Rathi, Vs. Principal Commissioner Of C-143, Surya Nagar, Income Tax , Ghaziabad Knp At Meerut Pin 201 001 Pan No. Ahkpr0582M (Appellant)M (Respondent)

For Appellant: Dr. Rakesh Gupta, Shrey Jain &For Respondent: Shri Dayainder Singh Sidhu, CIT DR
Section 10(38)Section 143(2)Section 143(3)Section 263

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”: NEW DELHI BEFORE SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SHRI VIMAL KUMAR, JUDICIAL MEMBER Assessment Year: 2016-17 Sh. Pratap Singh Rathi, Vs. Principal Commissioner of C-143, Surya Nagar, Income Tax , Ghaziabad KNP at Meerut PIN 201 001 PAN No. AHKPR0582M (Appellant)m (Respondent) Assessee by: Dr. Rakesh Gupta, Shrey Jain & Deepesh Garg,Advs. Department by: Shri Dayainder Singh Sidhu, CIT DR Date of Hearing: 03.06.2025 Date of pronouncement: 22.07.2025 O R D E R PER VIMAL KUMAR, JUDICIAL MEMBER: The assessee’s appeal is against order dated 26.03.2021 of Learn…

Ajay Grover, Faridabad vs. ITO, Ward- I(1), Faridabad

The appeals of the assessee are allowed

ITA 532/DEL/2018[2010-11]Status: DisposedITAT Delhi23 Nov 2022AY 2010-11

Bench: Shri Shamim Yahya & Shri Anubhav Sharmaajay Grover, Vs. Ito, Prop. Of M/S. R.R. Enterprises, Ward-1(1), Rra Taxindia, D-28, South Faridabad Extension, Part-I, New Delhi (Appellant) (Respondent) Pan: Agxpg6032B Ajay Grover, Vs. Pr. Cit, Prop. Of M/S. R.R. Enterprises, Faridabad Rra Taxindia, D-28, South Extension, Part-I, New Delhi (Appellant) (Respondent) Pan: Agxpg6032B

For Appellant: Dr. Rakesh Gupta, AdvFor Respondent: Shri P. Praveeen Sidhrath, CIT DR
Section 139(1)Section 143(3)Section 250(3)Section 263Section 263(1)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A”: NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER Ajay Grover, Vs. ITO, Prop. Of M/s. R.R. Enterprises, Ward-1(1), RRA Taxindia, D-28, South Faridabad Extension, Part-I, New Delhi (Appellant) (Respondent) PAN: AGXPG6032B Ajay Grover, Vs. Pr. CIT, Prop. Of M/s. R.R. Enterprises, Faridabad RRA Taxindia, D-28, South Extension, Part-I, New Delhi (Appellant) (Respondent) PAN: AGXPG6032B Assessee by : Dr. Rakesh Gupta, Adv Sh. Somil Agarwal, Adv Revenue by: Shri P. Praveeen Sidhrath, CIT DR Date of Hearing 17/11/2022 Date of pr…

Sh. Ajay Grover, New Delhi vs. Pr. CIT, Faridabad

The appeals of the assessee are allowed

ITA 4113/DEL/2016[2010-11]Status: DisposedITAT Delhi23 Nov 2022AY 2010-11

Bench: Shri Shamim Yahya & Shri Anubhav Sharmaajay Grover, Vs. Ito, Prop. Of M/S. R.R. Enterprises, Ward-1(1), Rra Taxindia, D-28, South Faridabad Extension, Part-I, New Delhi (Appellant) (Respondent) Pan: Agxpg6032B Ajay Grover, Vs. Pr. Cit, Prop. Of M/S. R.R. Enterprises, Faridabad Rra Taxindia, D-28, South Extension, Part-I, New Delhi (Appellant) (Respondent) Pan: Agxpg6032B

For Appellant: Dr. Rakesh Gupta, AdvFor Respondent: Shri P. Praveeen Sidhrath, CIT DR
Section 139(1)Section 143(3)Section 250(3)Section 263Section 263(1)

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A”: NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER Ajay Grover, Vs. ITO, Prop. Of M/s. R.R. Enterprises, Ward-1(1), RRA Taxindia, D-28, South Faridabad Extension, Part-I, New Delhi (Appellant) (Respondent) PAN: AGXPG6032B Ajay Grover, Vs. Pr. CIT, Prop. Of M/s. R.R. Enterprises, Faridabad RRA Taxindia, D-28, South Extension, Part-I, New Delhi (Appellant) (Respondent) PAN: AGXPG6032B Assessee by : Dr. Rakesh Gupta, Adv Sh. Somil Agarwal, Adv Revenue by: Shri P. Praveeen Sidhrath, CIT DR Date of Hearing 17/11/2022 Date of pr…

Sunil Gavaskar v. ITO (134 DTR 113) — Cited in 3 Judgments | BharatTax