SunGard Solutions (India) (P) Ltd. v. Dy. DIT

51 Taxmann.com 339Reported decision2014#25185 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2024.

Judgments citing SunGard Solutions (India) (P) Ltd. v. Dy. DIT

Principal Commissioner of Income Tax - I vs. M/S P.R. Rolling Mills Pvt. Ltd

ITA/354/2018HC Rajasthan15 Mar 2024

Bench: AVNEESH JHINGAN,BHUWAN GOYAL

Pr. Commissioner Ofincome Tax- 2 vs. Mis Chrys Capital Investment Advisors (India) Pvt. Ltd

The appeal is allowed in the above terms

ITA/354/2018HC Delhi23 Mar 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Section 92C

…$~22 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 354/2018 PR. COMMISSIONER OF INCOME TAX- 2 ..... Appellant Through: Mr. Zoheb Hossain, Sr. Standing Counsel. versus M/S CHRYS CAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD. ..... Respondent Through: Mr. Vikas Srivastava, Advocate with Mr. Mayank Aggarwal and Ms. Kanika Jain, Advocates. CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A. K. CHAWLA O R D E R % 23.03.2018 Admit. Issue notice. Mr. Vikas Srivastava, Advocate accepts notice on…

Pro Commissioner Oflncome Tax - 2 vs. M/S Chrys Capital Investment Advisors (India) Pvt. Ltd

The appeal is allowed in the above terms

ITA/286/2018HC Delhi12 Mar 2018

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE A. K. CHAWLA

Section 92C

…$~40 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 286/2018 PR. COMMISSIONER OFLNCOME TAX – 2 ..... Appellant Through Mr. Zoheb Hossain, Sr. Standing counsel. versus M/S CHRYS CAPITAL INVESTMENT ADVISORS (INDIA) PVT. LTD. ..... Respondent Through Mr. Vikas Srivastava, Mr. Mayank Aggarwal, Mr. Atul Nanawat and Ms. Kanika Jain, Advs. CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE A. K. CHAWLA O R D E R % 12.03.2018 Admit. Issue notice. Mr.Vikas Srivastava, Adv accepts notice of the appeal. With the consent of the counsel f…