Sumer Builders Pvt. Ltd. V/s. Narendra Garani6; and (vi) Jogendra Sinhji Vijay Singhji v. State of Gujarat & Ors.7 2

Sri Anjaneya Hanumanthaiah vs. The Principal Director of

The appeals are dismissed with no order as to costs

Bench: ABHAY SHREENIWAS OKA (CJ),MOHAMMAD NAWAZ

…judgment and order dated 29th August 2019 by the appellants in these three appeals were listed for preliminary hearing, a reliance was placed by the learned Senior Counsel 3 (1991)4 SCC 1 4 (2017)5 SCC 533 - 12 - appearing for the Enforcement Directorate on the order dated 30th August 2019 which is impugned in these three appeals for submitting that as the power exercised by the learned Single Judge is also under Section 482 of Cr.P.C, the said companion appeals challenging the judgment and order dated 29th August 2019 were not main…

Commissioner of Income Tax-III vs. VITP Private Limited

The Commissioner of Income Tax IV vs. Satya Prasad Anagai

Commissioner of Income Tax - VI vs. Smt. G. Narayanamma L/R and

The Commissioner of Income Tax VI vs. Malpani AND Co

The Commissioner of Income Tax (TDS) vs. m/s. APGENCO

The Commissioner of Income Tax VI vs. M/s. Shaiko Tanners AND Exporters