SumanJeet Agarwal v. ITO

Red Fort Shahjahan Properties P.Ltd, New Delhi vs. ACIT, Circle-19(1), New Delhi

In the result, both the appeals filed by the assessee are partly allowed as indicated above

Bench: Shri C.N. Prasad & Shri M. Balaganesh, Accontant Member

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘I’: NEW DELHI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCONTANT MEMBER ITA No.2007 & 2008/Del/2022 Assessment Year 2014-15 & 2017-18 Red Fort Shahjahan Properties Vs. ACIT Ltd, N-266, Greater Kailash, Circle – 19(1) Part-I, New Delhi-110048 New Delhi PAN No.AADCR6247E Appellant Respondent Appellant Sh. Gaurav Jain, Advocate Sh. Tarun Chanana, Advocate Respondent Ms. Shaveta Nakra Datta, CIT DR Date of Hearing 24.02.2026 Date of Pronouncement 17.04.2026 ORDER PER C.N. PRASAD, JM, These appeals are filed by the assessee against the fina…

Red Fort Shahjahan Properties P.Ltd, New Delhi vs. ACIT, Circle-19(1), New Delhi

In the result, both the appeals filed by the assessee are partly allowed as indicated above

Bench: Shri C.N. Prasad & Shri M. Balaganesh, Accontant Member

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘I’: NEW DELHI BEFORE SHRI C.N. PRASAD, JUDICIAL MEMBER AND SHRI M. BALAGANESH, ACCONTANT MEMBER ITA No.2007 & 2008/Del/2022 Assessment Year 2014-15 & 2017-18 Red Fort Shahjahan Properties Vs. ACIT Ltd, N-266, Greater Kailash, Circle – 19(1) Part-I, New Delhi-110048 New Delhi PAN No.AADCR6247E Appellant Respondent Appellant Sh. Gaurav Jain, Advocate Sh. Tarun Chanana, Advocate Respondent Ms. Shaveta Nakra Datta, CIT DR Date of Hearing 24.02.2026 Date of Pronouncement 17.04.2026 ORDER PER C.N. PRASAD, JM, These appeals are filed by the assessee against the fina…

Income Tax Officer, Ward 46(1), New Delhi vs. Mam Raj Chunni Lal Exim, New Delhi

In the result the appeal of the Revenue is dismissed and the cross objection of the assessee is partly allowed

Bench: Sh. Sudhir Kumar & Sh. Manish Agarwalassessment Year: 2016-17 Income Tax Officer, Vs Mam Raj Chunni Lal Exim Ward- 46 (1) Shop No. 5183, Ground New Delhi Floor, Lahori Gate, Naya Bazar, Delhi -110006 Pan No.Aaxfm0533B (Appellant) (Respondent)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’, NEW DELHI BEFORE SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. MANISH AGARWAL, ACCOUNTANT MEMBER Assessment Year: 2016-17 Income Tax Officer, Vs Mam Raj ChuNni Lal Exim Ward- 46 (1) Shop No. 5183, Ground New Delhi Floor, Lahori Gate, Naya Bazar, Delhi -110006 PAN No.AAXFM0533B (APPELLANT) (RESPONDENT) Cross Objection No. 45/Del/2025 (In ITA No.3573/Del/2024) Assessment Year: 2016-17 Mam Raj Chunni Lal Exim Shop Vs Income Tax Officer, No. 5183, Ground Floor, Lahori Ward- 46 (1) Gate, Naya Bazar, Delhi -110006 New Delhi PAN No.AAXFM0533B (APPELLANT) (RESP…

Dharambir, Delhi vs. Income-Tax Officer, Ward-44(1), Delhi

Bench: Shri Yogesh Kumar U.S. & Shri Naveen Chandra

…1 ITA Nos.2505 & 2506/Del/2025 Dharmbir Vs. ITO IN THE INCOME TAX APPELLATE TRIBUNAL DELHI DELHI BENCH ‘B' NEW DELHI BEFORE SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA No. 2505/DEL/2025 (Α.Υ. 2016-17) ITA No. 2506/DEL/2025 (A.Y. 2017-18) Dharambir RZF 762/22, Gali No. 4, Raj Nagar-II, Palam Colony, Palam, New Delhi Appellant Vs Income Tax Officer, Ward-44 (1) Block E-2, Dr. S. P. M. Civic Centre, MintoRaod, New Delhi Respondent Assessee by Sh. Bhupinderjit Kumar, Shri Nikhil Sharma, Adv and Ms.Kirti Singh, Adv Revenue by Shri Rajesh Kumar Dhanesta, Sr. DR Date of Hearing…

Dharambir, Delhi vs. Income-Tax Officer, Ward-44(1), Delhi

Bench: Shri Yogesh Kumar U.S. & Shri Naveen Chandra

…1 ITA Nos.2505 & 2506/Del/2025 Dharmbir Vs. ITO IN THE INCOME TAX APPELLATE TRIBUNAL DELHI DELHI BENCH ‘B' NEW DELHI BEFORE SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER ITA No. 2505/DEL/2025 (Α.Υ. 2016-17) ITA No. 2506/DEL/2025 (A.Y. 2017-18) Dharambir RZF 762/22, Gali No. 4, Raj Nagar-II, Palam Colony, Palam, New Delhi PAN: BAYPD3964P Appellant Vs Income Tax Officer, Ward-44 (1) Block E-2, Dr. S. P. M. Civic Centre, MintoRaod, New Delhi Respondent Assessee by Sh. Bhupinderjit Kumar, Shri Nikhil Sharma, Adv and Ms.Kirti Singh, Adv Revenue by Shri Rajesh Kumar Dhanesta, Sr. DR…

Balbir Singh, Delhi vs. AO, National Faceless Assessment Centre, Delhi

Bench: Shri M. Balaganesh & Shri Yogesh Kumar U.S.

…1 ITA No. 5755, 5756, 5761, 5768 & 5756/Del/2024 Balbir Singh Vs. NFAC IN THE INCOME TAX APPELLATE TRIBUNAL DELHI [DELHIBENCH:“A” New Delhi] BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 5755/DEL/2024 (A.Y 2013-14) I.T.A. No. 5756/DEL/2024 (A.Y 2014-15) I.T.A. No. 5761/DEL/2024 (A.Y 2015-16) I.T.A. No. 5768/DEL/2024 (A.Y 2016-17) I.T.A. No. 5767/DEL/2024 (A.Y 2017-18) Balbir Singh Vs. National Faceless Appeal C/o. Sumer Garg& Co. E-501A, ITL towers, A-9, Netaji Subhash Place, Pitampura, Delhi PAN: EDVPS8264Q Appellant Centre, ITO, Ward 43(6), Block E- 2,…

Balbir Singh, Delhi vs. AO, National Faceless Assessment Centre, Delhi

In the result, Appeal of the Assessee in ITA Nos

Bench: Shri M. Balaganesh & Shri Yogesh Kumar U.S.I.T.A. No. 5755/Del/2024 (A.Y 2013-14) I.T.A. No. 5756/Del/2024 (A.Y 2014-15) I.T.A. No. 5761/Del/2024 (A.Y 2015-16)

…1 ITA No. 5755, 5756, 5761, 5768 & 5756/Del/2024 Balbir Singh Vs. NFAC IN THE INCOME TAX APPELLATE TRIBUNAL DELHI [DELHIBENCH:“A” New Delhi] BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 5755/DEL/2024 (A.Y 2013-14) I.T.A. No. 5756/DEL/2024 (A.Y 2014-15) I.T.A. No. 5761/DEL/2024 (A.Y 2015-16) I.T.A. No. 5768/DEL/2024 (A.Y 2016-17) I.T.A. No. 5767/DEL/2024 (A.Y 2017-18) Balbir Singh Vs National Faceless Appeal C/o. Sumer Garg& Co. E-501A, Centre, ITL towers, A-9, Netaji Subhash ITO, Ward 43(6), Block E- Place, Pitampura, Delhi 2, Prataksh Kar Bhawan, P…

Balbir Singh, Delhi vs. AO, National Faceless Assessment Centre, Delhi

In the result, Appeal of the Assessee in ITA Nos

Bench: Shri M. Balaganesh & Shri Yogesh Kumar U.S.I.T.A. No. 5755/Del/2024 (A.Y 2013-14) I.T.A. No. 5756/Del/2024 (A.Y 2014-15) I.T.A. No. 5761/Del/2024 (A.Y 2015-16)

…1 ITA No. 5755, 5756, 5761, 5768 & 5756/Del/2024 Balbir Singh Vs. NFAC IN THE INCOME TAX APPELLATE TRIBUNAL DELHI [DELHIBENCH:“A” New Delhi] BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 5755/DEL/2024 (A.Y 2013-14) I.T.A. No. 5756/DEL/2024 (A.Y 2014-15) I.T.A. No. 5761/DEL/2024 (A.Y 2015-16) I.T.A. No. 5768/DEL/2024 (A.Y 2016-17) I.T.A. No. 5767/DEL/2024 (A.Y 2017-18) Balbir Singh Vs National Faceless Appeal C/o. Sumer Garg& Co. E-501A, Centre, ITL towers, A-9, Netaji Subhash ITO, Ward 43(6), Block E- Place, Pitampura, Delhi 2, Prataksh Kar Bhawan, P…

Balbir Singh, Delhi vs. Income Tax Officer, Ward 43(6), Delhi

Bench: Shri M. Balaganesh & Shri Yogesh Kumar U.S.

…1 ITA No. 5755, 5756, 5761, 5768 & 5756/Del/2024 Balbir Singh Vs. NFAC IN THE INCOME TAX APPELLATE TRIBUNAL DELHI [DELHIBENCH:“A” New Delhi] BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER Ι.Τ.Α. Νο. 5755/DEL/2024 (A.Y 2013-14) Ι.Τ.Α. Νο. 5756/DEL/2024 (A.Y 2014-15) Ι.Τ.Α. Νο. 5761/DEL/2024 (A.Y 2015-16) Ι.Τ.Α. No. 5768/DEL/2024 (A.Y 2016-17) Ι.Τ.Α. Νο. 5767/DEL/2024 (A.Y 2017-18) Balbir Singh C/o. Sumer Garg& Co. E-501A, ITL towers, A-9, Netaji Subhash Place, Pitampura, Delhi PAN: EDVPS8264Q Appellant Assessee by Sh. S. C. Garg, Revenue by Sh. Ajay Kumar Arora, Sr. D…

Balbir Singh, Delhi vs. National Faceless Assessment Centre, Delhi

Bench: Shri M. Balaganesh & Shri Yogesh Kumar U.S.

…1 ITA No. 5755, 5756, 5761, 5768 & 5756/Del/2024 Balbir Singh Vs. NFAC IN THE INCOME TAX APPELLATE TRIBUNAL DELHI [DELHIBENCH:“A” New Delhi] BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER Ι.Τ.Α. No. 5755/DEL/2024 (A.Y 2013-14) Ι.Τ.Α. No. 5756/DEL/2024 (A.Y 2014-15) Ι.Τ.Α. No. 5761/DEL/2024 (A.Y 2015-16) Ι.Τ.Α. No. 5768/DEL/2024 (A.Y 2016-17) Ι.Τ.Α. No. 5767/DEL/2024 (A.Y 2017-18) Balbir Singh C/o. Sumer Garg& Co. E-501A, ITL towers, A-9, Netaji Subhash Place, Pitampura, Delhi PAN: EDVPS8264Q Appellant Assessee by Sh. S. C. Garg, Revenue by Sh. Ajay Kumar Arora, Sr. D…

Ankita Lokesh Goyal, Delhi vs. Income Tax Officer Ward 70(1), New Delhi

In the result, appeal of the assessee is partly allowed as

Bench: Shri Challa Nagendra Prasad & Shri M Balaganeshआ.अ.सं/.I.T.A Nos.5408/Del/2024 िनधा"रणवष"/Assessment Years:2016-17 बनाम Ankita Loksh Goyal Income Tax Officer, C/O Kapil Goel, Adv. Vs. Ward 70(1), F-26/124, Sector-7, New Delhi. Rohini, Delhi. Pan No.Ahypb1874C अपीलाथ" Appellant ""यथ"/Respondent

…ITA No.5408/Del/2024 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A” NEW DELHI BEFORE SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER AND SHRI M BALAGANESH, ACCOUNTANT MEMBER आ.अ.सं/.I.T.A Nos.5408/Del/2024 िनधा"रणवष"/Assessment Years:2016-17 बनाम ANKITA LOKSH GOYAL INCOME TAX OFFICER, C/o Kapil Goel, Adv. Vs. Ward 70(1), F-26/124, Sector-7, New Delhi. Rohini, Delhi. PAN No.AHYPB1874C अपीलाथ" Appellant ""यथ"/Respondent Assessee by Shri Sandeep Goel, Adv. Shri Ajay Kumar Arora, Sr. DR Revenue by सुनवाईक"तारीख/ Date of hearing: 02.06.2025 27.06.2025 उ"ोषणाक"तारीख/Pronouncement on आदेश /O R D E R PER C.N. PRASAD…

Cane Development Council Anoopshahr, Bulandshahr vs. ITO, Ward-3(1), Bulandshahr

In the result, Appeal of the Assessee in ITA Nos

Bench: Shri M. Balaganesh & Shri Yogesh Kumar U.S.I.T.A. No. 5755/Del/2024 (A.Y 2013-14) I.T.A. No. 5756/Del/2024 (A.Y 2014-15) I.T.A. No. 5761/Del/2024 (A.Y 2015-16)

…1 ITA No. 5755, 5756, 5761, 5768 & 5756/Del/2024 Balbir Singh Vs. NFAC IN THE INCOME TAX APPELLATE TRIBUNAL DELHI [DELHIBENCH:“A” New Delhi] BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 5755/DEL/2024 (A.Y 2013-14) I.T.A. No. 5756/DEL/2024 (A.Y 2014-15) I.T.A. No. 5761/DEL/2024 (A.Y 2015-16) I.T.A. No. 5768/DEL/2024 (A.Y 2016-17) I.T.A. No. 5767/DEL/2024 (A.Y 2017-18) Balbir Singh Vs National Faceless Appeal C/o. Sumer Garg& Co. E-501A, Centre, ITL towers, A-9, Netaji Subhash ITO, Ward 43(6), Block E- Place, Pitampura, Delhi 2, Prataksh Kar Bhawan, P…