Stream International Services (P.) Ltd. v. Asstt. CIT

53 Taxmann.com 19Reported decision2015#25214 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2016 to 2019.

Judgments citing Stream International Services (P.) Ltd. v. Asstt. CIT

M/S Sterling Commerce Pvt. Ltd., Bangalore vs. DCIT, Bangalore

In the result this ground raised by assessee stands allowed

ITA 1220/BANG/2011[2007-08]Status: DisposedITAT Bangalore30 Sept 2019AY 2007-08

Bench: Shri B.R.Baskaran & Smt Beena Pillaiit(Tp)A No.1220(Bang)/2011 (Assessment Year : 2007-08) M/S Sterling Commerce Solutions India Pvt.Ltd., (Successor In Interest To Telelogic India Pvt.Ltd) C/O Ibm India Pvt.Ltd,, Iii Floor, Subramanya Arcade, 12, Bannerghatta Road, Bangalore-560 029 Pan No.Aabct3727D/Ta-158 Appellant Vs The Deputy Commissioner Of Income Tax, Circle-12(4) Bangalore Respondent Appellant By : Sri Padamchand Khincha, Ca Revenue By : Shri Pradeep Kumar, Cit

For Appellant: Sri Padamchand Khincha, CAFor Respondent: Shri Pradeep Kumar, CIT

Section 143Section 92CSection 92C(3)

…IT(TP)A No.1220(B)/2011 1 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES : “ C ”, BANGALORE BEFORE SHRI B.R.BASKARAN, ACCOUNTANT MEMBER AND SMT BEENA PILLAI, JUDICIAL MEMBER IT(TP)A No.1220(Bang)/2011 (Assessment Year : 2007-08) M/s Sterling Commerce Solutions India Pvt.Ltd., (successor in interest to Telelogic India Pvt.Ltd) C/o IBM India Pvt.Ltd,, III Floor, Subramanya Arcade, 12, Bannerghatta Road, Bangalore-560 029 PAN No.AABCT3727D/TA-158 Appellant Vs The Deputy Commissioner of Income Tax, Circle-12(4) Bangalore Respondent Appellant by : Sri Padamchand Khincha, CA Revenue by : Shri Pradeep Kum…

Siemens Information Processing Services Private Limited, Bangalore vs. DCIT, Bangalore

ITA 1359/BANG/2011[2007-08]Status: DisposedITAT Bangalore30 Jun 2016AY 2007-08

Bench: Shri A.K. Garodia & Shri Vijay Pal Rao

For Appellant: Shri Sampath Raghunathan, AdvocateFor Respondent: P. Chandrashekar, JCIT (D.R)

Section 133(6)Section 143(3)Section 92C(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH “ B ” BEFORE SHRI A.K. GARODIA, ACCOUNTANT MEMBER AND SHRI VIJAY PAL RAO, JUDICIAL MEMBER I.T.(T.P) A. No.1359/Bang/2011 (Assessment Year : 2007-08) M/s. Siemens Information Processing Vs. Dy. Commissioner of Income Services Pvt. Ltd., Tax, (Merged with Siemens Information Circle 12(3), Bangalore. Systems Ltd.) Ozone Manay Tech Park, Block A, 6th Floor, No.56/18 & 55/9, G.B. Palya, Hosur Road, Bangalore-560 068 PAN AAFCS 1164H Appellant Respondent. Appellant By : Shri Sampath Raghunathan, Advocate. Respondent By : P. Chandrashekar, JCIT (D.R) Date of Hearin…

Aol Online India Private Limited, Bangalore vs. DCIT, Bangalore

In the result, appeal is partly allowed

ITA 1036/BANG/2011[2007-08]Status: DisposedITAT Bangalore18 Mar 2016AY 2007-08

Bench: Shri B. Ramakotaiah & Shri Narendra Kumar Choudhury

For Appellant: Shri Raghunathan SFor Respondent: Ms. Neera Malhotra, CIT-II

Section 10ASection 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI B. RAMAKOTAIAH, ACCOUNTANT MEMBER AND SHRI NARENDRA KUMAR CHOUDHURY, JUDICIAL MEMBER IT(TP)A No.1036/Bang/2011 Assessment year : 2007-08 AOL Online India Private Limited, Vs. Deputy Commissioner of Income RMZ EcoSpace Campus 1A, Tax, Outer Ring Road, Bellandur, Circle-11(1), Bangalore Bangalore PAN: AABCN2578G APPELLANT RESPONDENT Assessee by : Shri Raghunathan S. Revenue by : Ms. Neera Malhotra, CIT-II Date of hearing : 14-03-2016 Date of Pronouncement : 18-03-2016 O R D E R Per B. Ramakotaiah, Accountant Member This appeal is against…