Sterlite Industries (India) Ltd. v. ACIT

177 Taxmann 311Reported decision2009#23183 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

trcinfrastructure facilitymaximum marginal ratesection 254(1)mercantile system of accountingsection 254escapement of incomeincome-tax officerunexplained investmentsection 263section 26scrutiny assessment

Judgments citing Sterlite Industries (India) Ltd. v. ACIT

Aaradhna Develpoers Pvt. Ltd., Surat vs. Income Tax Officer, Ward 1(1)(1), Surat

ITA 179/SRT/2023[2010-11]Status: DisposedITAT Surat30 Oct 2023AY 2010-11

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 147Section 148Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA Nos. 177, 178 & 179/Srt /2023 (Assessment Year: 2008-09 to 2010-11) (Physical hearing) Aaradhna Developers Pvt. Ltd., I.T.O., 33, Ascon City, 2nd Floor, City Ward-1(1)(1), Vs. Light Road, City Light, Surat. Surat. PAN No. AABCA 9752 H Appellant/ Assessee Respondent/ Revenue Assessee represented by Shri Rajesh C Shah, CA Revenue represented by Shri Vinod Kumar, Sr. DR Date of Institution of Appeal 10/03/2023 Date of hearing 23/08/2023 Date of pronouncement 30/10/2023 Or…

Aaradhna Develpoers Pvt. Ltd., Surat vs. Income Tax Officer, Ward 1(1)(1), Surat

ITA 178/SRT/2023[2009-10]Status: DisposedITAT Surat30 Oct 2023AY 2009-10

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 147Section 148Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA Nos. 177, 178 & 179/Srt /2023 (Assessment Year: 2008-09 to 2010-11) (Physical hearing) Aaradhna Developers Pvt. Ltd., I.T.O., 33, Ascon City, 2nd Floor, City Ward-1(1)(1), Vs. Light Road, City Light, Surat. Surat. PAN No. AABCA 9752 H Appellant/ Assessee Respondent/ Revenue Assessee represented by Shri Rajesh C Shah, CA Revenue represented by Shri Vinod Kumar, Sr. DR Date of Institution of Appeal 10/03/2023 Date of hearing 23/08/2023 Date of pronouncement 30/10/2023 Or…

Aaradhna Develpoers Pvt. Ltd., Surat vs. Income Tax Officer, Ward 1(1)(1), Surat

ITA 177/SRT/2023[2008-09]Status: DisposedITAT Surat30 Oct 2023AY 2008-09

Bench: Shri Pawan Singh & Dr. Arjun Lal Saini

Section 147Section 148Section 254(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND Dr. ARJUN LAL SAINI, ACCOUNTANT MEMBER ITA Nos. 177, 178 & 179/Srt /2023 (Assessment Year: 2008-09 to 2010-11) (Physical hearing) Aaradhna Developers Pvt. Ltd., I.T.O., 33, Ascon City, 2nd Floor, City Ward-1(1)(1), Vs. Light Road, City Light, Surat. Surat. PAN No. AABCA 9752 H Appellant/ Assessee Respondent/ Revenue Assessee represented by Shri Rajesh C Shah, CA Revenue represented by Shri Vinod Kumar, Sr. DR Date of Institution of Appeal 10/03/2023 Date of hearing 23/08/2023 Date of pronouncement 30/10/2023 Or…

Sterlite Industries (India) Ltd. v. ACIT (177 Taxmann 311) — Cited in 3 Judgments | BharatTax