State of Karnataka v. N.P. Bharmaiah and Sons.

41 VST 498Reported decision#11641 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2022 to 2022.

Issues it is cited on

section 35acsection 10(22)section 11(4)section 115bbcsection 35asection 2(45)anonymous donationsection 60section 11(4a)rectification under section 154corpus fundsection 13(3)

Judgments citing State of Karnataka v. N.P. Bharmaiah and Sons.

The Assistant Commissioner of Income Tax Central Circle-2(2), Bangalore vs. M/S Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Bagalkote

In the result, the assessee’s appeals in ITA Nos

ITA 66/BANG/2018[2014-15]Status: DisposedITAT Bangalore29 Aug 2022AY 2014-15

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Shri Sumer Singh Meena, D.R
Section 10Section 11Section 12ASection 35ASection 80G

…ITA Nos.2775, 2776 & 2777/Bang/2017 ITA Nos.64, 65 & 66/Bang/2018 & ITA Nos.235 & 236/Bang/2018 IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2775 to 2777/Bang/2017 Assessment Years: 2012 – 13, 2013-14 & 2014-15 Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Deputy Commissioner of Hungund Road Income-tax Vs. Bagalkot 587 101 Central Circle-2(2) Bangalore PAN NO : AAAAB2169A APPELLANT RESPONDENT ITA Nos.64 to 66/Bang/2018 & ITA No.234/Bang/2018 Assessment Years: 2012-13, 2013-14, 2014-15 & 2013-14…

Assistant Commissioner of Income Tax Central Circle-2(2), Bangalore vs. M/S Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Bagalkote

In the result, the assessee’s appeals in ITA Nos

ITA 65/BANG/2018[2013-14]Status: DisposedITAT Bangalore29 Aug 2022AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Shri Sumer Singh Meena, D.R
Section 10Section 11Section 12ASection 35ASection 80G

…ITA Nos.2775, 2776 & 2777/Bang/2017 ITA Nos.64, 65 & 66/Bang/2018 & ITA Nos.235 & 236/Bang/2018 IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2775 to 2777/Bang/2017 Assessment Years: 2012 – 13, 2013-14 & 2014-15 Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Deputy Commissioner of Hungund Road Income-tax Vs. Bagalkot 587 101 Central Circle-2(2) Bangalore PAN NO : AAAAB2169A APPELLANT RESPONDENT ITA Nos.64 to 66/Bang/2018 & ITA No.234/Bang/2018 Assessment Years: 2012-13, 2013-14, 2014-15 & 2013-14…

Assistant Commissioner of Income Tax Central Circle-2(2), Bangalore vs. M/S Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Bagalkote

In the result, the assessee’s appeals in ITA Nos

ITA 64/BANG/2018[2012-13]Status: DisposedITAT Bangalore29 Aug 2022AY 2012-13

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Shri Sumer Singh Meena, D.R
Section 10Section 11Section 12ASection 35ASection 80G

…ITA Nos.2775, 2776 & 2777/Bang/2017 ITA Nos.64, 65 & 66/Bang/2018 & ITA Nos.235 & 236/Bang/2018 IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2775 to 2777/Bang/2017 Assessment Years: 2012 – 13, 2013-14 & 2014-15 Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Deputy Commissioner of Hungund Road Income-tax Vs. Bagalkot 587 101 Central Circle-2(2) Bangalore PAN NO : AAAAB2169A APPELLANT RESPONDENT ITA Nos.64 to 66/Bang/2018 & ITA No.234/Bang/2018 Assessment Years: 2012-13, 2013-14, 2014-15 & 2013-14…

Assistant Commissioner of Income Tax Central Circle-2(2), Bangalore vs. Sri V C Charantimath, Bagalkot

In the result, the assessee’s appeals in ITA Nos

ITA 236/BANG/2018[2013-14]Status: DisposedITAT Bangalore29 Aug 2022AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Shri Sumer Singh Meena, D.R
Section 10Section 11Section 12ASection 35ASection 80G

…ITA Nos.2775, 2776 & 2777/Bang/2017 ITA Nos.64, 65 & 66/Bang/2018 & ITA Nos.235 & 236/Bang/2018 IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2775 to 2777/Bang/2017 Assessment Years: 2012 – 13, 2013-14 & 2014-15 Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Deputy Commissioner of Hungund Road Income-tax Vs. Bagalkot 587 101 Central Circle-2(2) Bangalore PAN NO : AAAAB2169A APPELLANT RESPONDENT ITA Nos.64 to 66/Bang/2018 & ITA No.234/Bang/2018 Assessment Years: 2012-13, 2013-14, 2014-15 & 2013-14…

Assistant Commissioner of Income Tax Central Circle-2(2), Bangalore vs. Sri.V.C.Charantimath, Bagalkot

In the result, the assessee’s appeals in ITA Nos

ITA 235/BANG/2018[2012-13]Status: DisposedITAT Bangalore29 Aug 2022AY 2012-13

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Shri Sumer Singh Meena, D.R
Section 10Section 11Section 12ASection 35ASection 80G

…ITA Nos.2775, 2776 & 2777/Bang/2017 ITA Nos.64, 65 & 66/Bang/2018 & ITA Nos.235 & 236/Bang/2018 IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2775 to 2777/Bang/2017 Assessment Years: 2012 – 13, 2013-14 & 2014-15 Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Deputy Commissioner of Hungund Road Income-tax Vs. Bagalkot 587 101 Central Circle-2(2) Bangalore PAN NO : AAAAB2169A APPELLANT RESPONDENT ITA Nos.64 to 66/Bang/2018 & ITA No.234/Bang/2018 Assessment Years: 2012-13, 2013-14, 2014-15 & 2013-14…

Assistant Commissioner of Income-Tax, Central Circle-2(2), Bengaluru vs. M/S. Sri. Basaveshwar Veerashaiva Vidyavardhak Sangha, Bagalkote

In the result, the assessee’s appeals in ITA Nos

ITA 234/BANG/2018[2013-14]Status: DisposedITAT Bangalore29 Aug 2022AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Shri Sumer Singh Meena, D.R
Section 10Section 11Section 12ASection 35ASection 80G

…ITA Nos.2775, 2776 & 2777/Bang/2017 ITA Nos.64, 65 & 66/Bang/2018 & ITA Nos.235 & 236/Bang/2018 IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2775 to 2777/Bang/2017 Assessment Years: 2012 – 13, 2013-14 & 2014-15 Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Deputy Commissioner of Hungund Road Income-tax Vs. Bagalkot 587 101 Central Circle-2(2) Bangalore PAN NO : AAAAB2169A APPELLANT RESPONDENT ITA Nos.64 to 66/Bang/2018 & ITA No.234/Bang/2018 Assessment Years: 2012-13, 2013-14, 2014-15 & 2013-14…

Sri Basaveshwar Veerashaiva Vidyavardhak Sagha, Bagalkot vs. Deputy Commissioner of Income Tax, Central Circle-2(2), Bengaluru

In the result, the assessee’s appeals in ITA Nos

ITA 2777/BANG/2017[2014-15]Status: DisposedITAT Bangalore29 Aug 2022AY 2014-15

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Shri Sumer Singh Meena, D.R
Section 10Section 11Section 12ASection 35ASection 80G

…ITA Nos.2775, 2776 & 2777/Bang/2017 ITA Nos.64, 65 & 66/Bang/2018 & ITA Nos.235 & 236/Bang/2018 IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2775 to 2777/Bang/2017 Assessment Years: 2012 – 13, 2013-14 & 2014-15 Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Deputy Commissioner of Hungund Road Income-tax Vs. Bagalkot 587 101 Central Circle-2(2) Bangalore PAN NO : AAAAB2169A APPELLANT RESPONDENT ITA Nos.64 to 66/Bang/2018 & ITA No.234/Bang/2018 Assessment Years: 2012-13, 2013-14, 2014-15 & 2013-14…

Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Bagalkot vs. Deputy Commissioner of Income Tax, Central Circle-2(2), Bengaluru

In the result, the assessee’s appeals in ITA Nos

ITA 2776/BANG/2017[2013-14]Status: DisposedITAT Bangalore29 Aug 2022AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Shri Sumer Singh Meena, D.R
Section 10Section 11Section 12ASection 35ASection 80G

…ITA Nos.2775, 2776 & 2777/Bang/2017 ITA Nos.64, 65 & 66/Bang/2018 & ITA Nos.235 & 236/Bang/2018 IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2775 to 2777/Bang/2017 Assessment Years: 2012 – 13, 2013-14 & 2014-15 Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Deputy Commissioner of Hungund Road Income-tax Vs. Bagalkot 587 101 Central Circle-2(2) Bangalore PAN NO : AAAAB2169A APPELLANT RESPONDENT ITA Nos.64 to 66/Bang/2018 & ITA No.234/Bang/2018 Assessment Years: 2012-13, 2013-14, 2014-15 & 2013-14…

Sri Basaveshwar Veershaiva Vidyavardhak Sangha, Bagalkot vs. Deputy Commissioner of Income Tax, Central Circle-2(2), Bengaluru

In the result, the assessee’s appeals in ITA Nos

ITA 2775/BANG/2017[2012-13]Status: DisposedITAT Bangalore29 Aug 2022AY 2012-13

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri S. Ramasubramanian, A.RFor Respondent: Shri Sumer Singh Meena, D.R
Section 10Section 11Section 12ASection 35ASection 80G

…ITA Nos.2775, 2776 & 2777/Bang/2017 ITA Nos.64, 65 & 66/Bang/2018 & ITA Nos.235 & 236/Bang/2018 IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.2775 to 2777/Bang/2017 Assessment Years: 2012 – 13, 2013-14 & 2014-15 Sri Basaveshwar Veerashaiva Vidyavardhak Sangha, Deputy Commissioner of Hungund Road Income-tax Vs. Bagalkot 587 101 Central Circle-2(2) Bangalore PAN NO : AAAAB2169A APPELLANT RESPONDENT ITA Nos.64 to 66/Bang/2018 & ITA No.234/Bang/2018 Assessment Years: 2012-13, 2013-14, 2014-15 & 2013-14…