State of Himachal Pradesh v. Jai Lal & Ors.

7 SCC 280Reported decision1999#25504 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 344,197 Indian tax judgments — from 2022 to 2025.

Judgments citing State of Himachal Pradesh v. Jai Lal & Ors.

Gastrade International vs. Commissioner of Customs, Kandla

C.A. No.-004475-004475 - 2025Supreme Court28 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE

…2025 INSC 411 Page 1 of 76 REPORTABLE IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. OF 2025 (@ SPECIAL LEAVE PETITION (CIVIL) NO. 6470 OF 2022) GASTRADE INTERNATIONAL ...APPELLANT (S) VERSUS COMMISSIONER OF CUSTOMS, KANDLA …RESPONDENT(S) With CIVIL APPEAL NO. OF 2025 (@ SPECIAL LEAVE PETITION (CIVIL) NO. 6472 OF 2022) CIVIL APPEAL NO. OF 2025 (@ SPECIAL LEAVE PETITION (CIVIL) NO. OF 2025) (@ Diary No. 32623 OF 2024) J U D G M E N T NONGMEIKAPAM KOTIS…

Principal Commissioner of Income Tax-5, Kolkata vs. Sajjadbhai Nuruddin Nandarbarwal

ITAT/129/2021HC Calcutta14 Jun 2022

Bench: :

…IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION ORIGINAL SIDE BEFORE : THE HON’BLE JUSTICE SOUMEN SEN And THE HON’BLE JUSTICE SIDDHARTHA ROY CHOWDHURY APO 128 of 2021 IA. No. GA 1 of 2021 with CS. No. 50 of 2019 TATA CHEMICALS LIMITED VS. M/S. KSHITISH BARDHAN CHUNILAL NATH & Ors. APO. No. 129 of 2021 IA. No. GA 1 of 2021 with CS. No. 51 of 2019 TATA CHEMICALS LIMITED VS. ASHOK KUMAR SAHA & ANR. For the appellants : Mr. Ratnanko Banerjee, Sr. Adv. Mr. Shaunak Mitra, Adv. Mr. Joydeb Ghorai, Adv., Mr. Suman Chatterjee, Adv., Mr…

Principal Commissioner of Income Tax-5, Kolkata vs. Suman Kumar

ITAT/128/2021HC Calcutta14 Jun 2022

Bench: :

…IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION ORIGINAL SIDE BEFORE : THE HON’BLE JUSTICE SOUMEN SEN And THE HON’BLE JUSTICE SIDDHARTHA ROY CHOWDHURY APO 128 of 2021 IA. No. GA 1 of 2021 with CS. No. 50 of 2019 TATA CHEMICALS LIMITED VS. M/S. KSHITISH BARDHAN CHUNILAL NATH & Ors. APO. No. 129 of 2021 IA. No. GA 1 of 2021 with CS. No. 51 of 2019 TATA CHEMICALS LIMITED VS. ASHOK KUMAR SAHA & ANR. For the appellants : Mr. Ratnanko Banerjee, Sr. Adv. Mr. Shaunak Mitra, Adv. Mr. Joydeb Ghorai, Adv., Mr. Suman Chatterjee, Adv., Mr…

State of Himachal Pradesh v. Jai Lal & Ors. (7 SCC 280) — Cited in 3 Judgments | BharatTax