State of Haryana v. Maruti Udyog Limited and Others

7 SCC 348Reported decision2000#21271 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2015.

Judgments citing State of Haryana v. Maruti Udyog Limited and Others

M/S Hindustan Petroleum Corporation Ltd vs. Union of India

WP/10559/2015HC Karnataka07 Oct 2015

Bench: The Hon'Ble Mrs.Justice B.V.Nagarathna

Section 105Section 35F

…-: 1 :- IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 07TH DAY OF OCTOBER, 2015 BEFORE THE HON'BLE MRS.JUSTICE B.V.NAGARATHNA WRIT PETITION NOs.10559-10560/2015 (T-TAR) C/w. W.P.NO.54017/2014 (T-RES), W.P.NO.54018/2014 (T-RES) & W.P.NO.21492/2015 (T-TAR) IN W.P.NOs.10559-10560/2015: BETWEEN: 1. M/S. HINDUSTAN PETROLEUM CORPORATION LTD., MANGALORE POL TERMINAL, VILLAGE BALA, VIA KATIPALLA, MANGALORE-575 030. 2. MR. V.K. JAIN, AGED 55 YEARS, GENERAL MANAGER (TAX), M/S. HINDUSTAN PETROLEUM CORPORATION LTD., CORPORATE OFFICE, NO.17, JAMSHEDJI TATA ROAD,…

Exora Business Parks Private Limited vs. Union of India

WP/54018/2014HC Karnataka07 Oct 2015

Bench: The Hon'Ble Mrs.Justice B.V.Nagarathna

Section 105Section 35F

…-: 1 :- IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 07TH DAY OF OCTOBER, 2015 BEFORE THE HON'BLE MRS.JUSTICE B.V.NAGARATHNA WRIT PETITION NOs.10559-10560/2015 (T-TAR) C/w. W.P.NO.54017/2014 (T-RES), W.P.NO.54018/2014 (T-RES) & W.P.NO.21492/2015 (T-TAR) IN W.P.NOs.10559-10560/2015: BETWEEN: 1. M/S. HINDUSTAN PETROLEUM CORPORATION LTD., MANGALORE POL TERMINAL, VILLAGE BALA, VIA KATIPALLA, MANGALORE-575 030. 2. MR. V.K. JAIN, AGED 55 YEARS, GENERAL MANAGER (TAX), M/S. HINDUSTAN PETROLEUM CORPORATION LTD., CORPORATE OFFICE, NO.17, JAMSHEDJI TATA ROAD,…

Prestige Garden Constructions Private Limited vs. Union of India

WP/54017/2014HC Karnataka07 Oct 2015

Bench: The Hon'Ble Mrs.Justice B.V.Nagarathna

Section 105Section 35F

…-: 1 :- IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 07TH DAY OF OCTOBER, 2015 BEFORE THE HON'BLE MRS.JUSTICE B.V.NAGARATHNA WRIT PETITION NOs.10559-10560/2015 (T-TAR) C/w. W.P.NO.54017/2014 (T-RES), W.P.NO.54018/2014 (T-RES) & W.P.NO.21492/2015 (T-TAR) IN W.P.NOs.10559-10560/2015: BETWEEN: 1. M/S. HINDUSTAN PETROLEUM CORPORATION LTD., MANGALORE POL TERMINAL, VILLAGE BALA, VIA KATIPALLA, MANGALORE-575 030. 2. MR. V.K. JAIN, AGED 55 YEARS, GENERAL MANAGER (TAX), M/S. HINDUSTAN PETROLEUM CORPORATION LTD., CORPORATE OFFICE, NO.17, JAMSHEDJI TATA ROAD,…

M/S Hewlett Packard India Sales Pvt.Ltd vs. Union of India

WP/21492/2015HC Karnataka07 Oct 2015

Bench: The Hon'Ble Mrs.Justice B.V.Nagarathna

Section 105Section 35F

…-: 1 :- IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 07TH DAY OF OCTOBER, 2015 BEFORE THE HON'BLE MRS.JUSTICE B.V.NAGARATHNA WRIT PETITION NOs.10559-10560/2015 (T-TAR) C/w. W.P.NO.54017/2014 (T-RES), W.P.NO.54018/2014 (T-RES) & W.P.NO.21492/2015 (T-TAR) IN W.P.NOs.10559-10560/2015: BETWEEN: 1. M/S. HINDUSTAN PETROLEUM CORPORATION LTD., MANGALORE POL TERMINAL, VILLAGE BALA, VIA KATIPALLA, MANGALORE-575 030. 2. MR. V.K. JAIN, AGED 55 YEARS, GENERAL MANAGER (TAX), M/S. HINDUSTAN PETROLEUM CORPORATION LTD., CORPORATE OFFICE, NO.17, JAMSHEDJI TATA ROAD,…

State of Haryana v. Maruti Udyog Limited and Others (7 SCC 348) — Cited in 4 Judgments | BharatTax