STATE OF H.P & OTHERS v. SHIVALIK AGRO POLY PRODUCTS & OTHERS

8 SCC 556Reported decision2004#5560 most cited

21

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2015.

Also referred to as

State of H.P. & Others v. Shivalik Agro Poly Products & Others · 8 SCC 556 · 2004 · case laws · pleadings · learned advocates

Judgments citing STATE OF H.P & OTHERS v. SHIVALIK AGRO POLY PRODUCTS & OTHERS

M/S Cathodic Control Co Ltd vs. Union of India

WP/14294/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

Syndicate Bank vs. The Deputy Commissioner of Income Tax

WP/19398/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

Central Power Research Institute vs. Union of India

WP/15476/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

Adithya Bizorp Solutions India Pvt Ltd vs. Union of India

WP/6918/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S Process Pumps (I) Pvt Ltd vs. Union of India

WP/14296/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S Hotel Fishland vs. Union of India

WP/12097/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S Tee Enn Enterprises vs. Union of India

WP/19762/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S New Media Company vs. Union of India

WP/18788/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

Sri Chandrakar K Kamath vs. The Deputy Commissioner of

WP/23541/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S Prakash Bus Corporation Pvt Ltd vs. The Deputy Commissioner of

WP/37689/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

Mintent Serviced Apartments Pvt Ltd vs. Union of India

WP/25841/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S. Lakshminirman Bangalore Pvt.Ltd vs. The Deputy Commissioner of Income-Tax

WP/26589/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

Dr V. Narayanaswamy vs. Union of India

WP/10243/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S Teachers Co Operative Bank vs. Union of India

WP/16939/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S Prodigy Technovations Pvt Ltd vs. Union of India

WP/11889/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S. K K Brothers vs. Union of India

WP/3725/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

Sree C B Educational and Cultural Trust vs. Union of India

WP/38127/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S New Media Company vs. Union of India

WP/13065/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

M/S Mahrishi Meltchems Private Limited vs. Union of India

WP/53286/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

Sri. Fatheraj Singhvi vs. Union of India

WP/41614/2014HC Karnataka12 Jun 2015

Bench: The Hon’Ble Mr.Justice Aravind Kumar

…others vs. Mohd. Yasin 82 (2) (1983) 3 SCC 353- Sreenivasa General Traders & Others vs. State of Andhra Pradesh & Others (3) (1995) 1 SCC 655- Krishi Upaj Mandi Samiti & Others vs. Orient Paper & Industries Ltd., (4) (2004) 8 SCC 556- State of H.P & Others vs. Shivalik Agro Poly Products & others (5) (1995) 215 ITR 758 (kar.) Union Home Products Ltd & Others vs. Union of India & others (6) 1989 Supp(1) SCC 696- P.M. Aswathanarayana Setty & Others vs. State of Karnataka (7) (1996) 1 SCC 345- Secretary Government of Madras vs. P.R. Sriramulu and another…

STATE OF H.P & OTHERS v. SHIVALIK AGRO POLY PRODUCTS & OTHERS (8 SCC 556) — Cited in 21 Judgments | BharatTax