State Bank of India v. ACIT

101 Taxmann.com 61Reported decision2019#2718 most cited

What is State Bank of India v. ACIT authority for?

Penalty levied under Section 271C of the Income Tax Act must be deleted if the assessee demonstrates reasonable cause for the default.

43

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2020.

Also referred to as

State Bank of India v ACIT · 101 Taxmann.com 61 · Section 271C · penalty deletion · reasonable cause · ITAT Jaipur · Income Tax Act penalty · tax penalty deletion

Judgments citing State Bank of India v. ACIT

M/S. STATE BANK OF INDIA,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE- 3, BANGALORE

In the result, the appeal filed by the assessee is allowed

ITA 2/BANG/2020[2014-15]Status: DisposedITAT Bangalore09 Nov 2020AY 2014-15

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.H.Muralidhar, CAFor Respondent: Sri.Priyadarshi Mishra, JCIT-DR
Section 10(5)Section 133ASection 192Section 201Section 201(1)Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.2/Bang/2020 : Asst.Year 2014-2015 State Bank of India The Addl.Commissioner of RACPC-1 No.13/1, Bull Temple Income-tax, TDS Range -3 v. Road, Opp : Ramakrishna Muth, Bangalore. Basavangudi Branch Bangalore - 560 004. PAN : AAACS8577K. (Appellant) (Respondent) Appellant by : Sri.H.Muralidhar, CA. Respondent by : Sri.Priyadarshi Mishra, JCIT-DR Date of Date of Hearing : 09.11.2020 Pronouncement : 09.11.2020 O R D E R Per George George K, JM : This appeal at the instance of the assesse…

M/S. SYNDICATE BANK,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANGE- 3, BANGALORE

In the result, all the appeals by the assessees are allowed

ITA 404/BANG/2020[2013-14]Status: DisposedITAT Bangalore05 Oct 2020AY 2013-14

Bench: Shri N.V. Vasudevan & Shri B.R.Baskaran

For Appellant: Mr. S. Ananthan & Ms. Lalitha Rameswaran, CAsFor Respondent: Ms. R. Premi, JCIT SR.DR(ITAT), Bengaluru
Section 10Section 10(5)Section 271Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B.R.BASKARAN, ACCOUNTANT MEMBER ITA Nos. A.Y. APPELLANT(S) VS. RESPONDENT 402 to 404 / 2011-12 M/s. Canara Bank The Assistant Bang/2020 to (Erstwhile Syndicate Commissioner of 2013-14 Bank), FM Wing, Income Tax (TDS), Canara Bank, Head office, Range 3, 112, J C Road, Bangalore. Bangalore – 560 002. TAN : BLRS 14425F PAN: AAACC 6106G Appellant by : Mr. S. Ananthan & Ms. Lalitha Rameswaran, CAs Respondent by : Ms. R. Premi, JCIT SR.DR(ITAT), Bengaluru. Date of hearing : 01.10.2020 Date of Pronouncemen…

M/S. SYNDICATE BANK,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANGE- 3, BANGALORE

In the result, all the appeals by the assessees are allowed

ITA 403/BANG/2020[2012-13]Status: DisposedITAT Bangalore05 Oct 2020AY 2012-13

Bench: Shri N.V. Vasudevan & Shri B.R.Baskaran

For Appellant: Mr. S. Ananthan & Ms. Lalitha Rameswaran, CAsFor Respondent: Ms. R. Premi, JCIT SR.DR(ITAT), Bengaluru
Section 10Section 10(5)Section 271Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B.R.BASKARAN, ACCOUNTANT MEMBER ITA Nos. A.Y. APPELLANT(S) VS. RESPONDENT 402 to 404 / 2011-12 M/s. Canara Bank The Assistant Bang/2020 to (Erstwhile Syndicate Commissioner of 2013-14 Bank), FM Wing, Income Tax (TDS), Canara Bank, Head office, Range 3, 112, J C Road, Bangalore. Bangalore – 560 002. TAN : BLRS 14425F PAN: AAACC 6106G Appellant by : Mr. S. Ananthan & Ms. Lalitha Rameswaran, CAs Respondent by : Ms. R. Premi, JCIT SR.DR(ITAT), Bengaluru. Date of hearing : 01.10.2020 Date of Pronouncemen…

M/S. SYNDICATE BANK,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), RANGE- 3, BANGALORE

In the result, all the appeals by the assessees are allowed

ITA 402/BANG/2020[2011-12]Status: DisposedITAT Bangalore05 Oct 2020AY 2011-12

Bench: Shri N.V. Vasudevan & Shri B.R.Baskaran

For Appellant: Mr. S. Ananthan & Ms. Lalitha Rameswaran, CAsFor Respondent: Ms. R. Premi, JCIT SR.DR(ITAT), Bengaluru
Section 10Section 10(5)Section 271Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI B.R.BASKARAN, ACCOUNTANT MEMBER ITA Nos. A.Y. APPELLANT(S) VS. RESPONDENT 402 to 404 / 2011-12 M/s. Canara Bank The Assistant Bang/2020 to (Erstwhile Syndicate Commissioner of 2013-14 Bank), FM Wing, Income Tax (TDS), Canara Bank, Head office, Range 3, 112, J C Road, Bangalore. Bangalore – 560 002. TAN : BLRS 14425F PAN: AAACC 6106G Appellant by : Mr. S. Ananthan & Ms. Lalitha Rameswaran, CAs Respondent by : Ms. R. Premi, JCIT SR.DR(ITAT), Bengaluru. Date of hearing : 01.10.2020 Date of Pronouncemen…

M/S. STATE BANK OF INDIA,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE-3, BANGALORE

In the result, the penalty's levied under section 271C is hereby directed to be deleted

ITA 2378/BANG/2019[2012-13]Status: DisposedITAT Bangalore30 Jun 2020AY 2012-13

Bench: Shri. B. R. Baskaran & Smt. Beena Pillaiassessment Year : 2012 – 13

For Appellant: Shri Muralidhara H, C.AFor Respondent: Shri Manjeet Singh, Addl. CIT
Section 10(5)Section 271C

…n 271C is hereby directed to be deleted.” 13. It is noted that, this Tribunal while deciding identical issue in case of Syndicate Bank vs ACIT (supra), placed reliance on decision of ITAT Jaipur Bench in case of State Bank of India vs ACIT reported in (2019) 101 Taxmann.com 61 (emphasis supplied to para 10-13 in the above reproduction). 14. On totality of present facts, reasonable cause expressed by assessee before authorities below and the view taken by ITAT Jaipur Bench in assessee’s own case(supra), which was relied on by coordinate bench of this Tribunal in case of Syndicate Bank vs ACIT (supra) on identical…

M/S. STATE BANK OF INDIA,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE-3, BANGALORE

In the result, the appeal filed by the assessee is allowed

ITA 2524/BANG/2019[2012-13]Status: DisposedITAT Bangalore28 Feb 2020AY 2012-13

Bench: Shri N.V Vasudevan, Vice Presidnet & Shri B.R Baskaranassessment Year : 2012-13

For Appellant: Shri Muralidhara H, C.AFor Respondent: Shri Priyadarshi Misra, JCIT (DR)
Section 10(5)Section 133ASection 201Section 201(1)Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH : BANGALORE BEFORE SHRI N.V VASUDEVAN, VICE PRESIDNET AND SHRI B.R BASKARAN, ACCOUNTANT MEMBER Assessment year : 2012-13 State Bank of India, Vs. The ACIT. Commissioner of Income- No.22, J.C Road, tax, Bangalore City Branch, TDS, Range-3, Bengaluru-560 002. Bengaluru-560 032. PAN – BLRS 04942 D APPELLANT RESPONDENT Assessee by : Shri Muralidhara H, C.A Revenue by : Shri Priyadarshi Misra, JCIT (DR) Date of hearing : 19.02.2020 Date of Pronouncement : 28.02.2020 O R D E R Per B.R Baskaran, Accountant Member:- The appeal filed by the assessee is directed against…

M/S. STATE BANK OF INDIA,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE - 3, BANGALORE

In the result appeal filed by assessee stands allowed

ITA 2450/BANG/2019[2012-13]Status: DisposedITAT Bangalore14 Feb 2020AY 2012-13

Bench: Shri. A. K. Garodia & Smt. Beena Pillai

For Appellant: Mr. Shahnawaz Ul Rahman, JCIT – DRFor Respondent: Shri. H. Muralidhar, CA
Section 10(5)Section 133ASection 192Section 201Section 201(1)Section 270Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI. A. K. GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA 2450 & 2451/Bang/2019 Assessment Years : 2012 – 13 & 2013 – 14 State Bank of India, Addl. Commissioner of Administrative Office 3, Income Tax, Zone – II # 65, Vs. TDS Range – 3, LHO Compound, 1st Floor, 4th Floor, HMT Bhavan, New Annexe Building, No. 59, Bellary Road, St. Marks Road, Bangalore – 560 032. Bangalore – 560 001. TAN NO : BLRS 4301 A APPELLANT RESPONDENT : Shri. H. Muralidhar, CA Appellant by : Mr. Shahnawaz Ul Rahman, JCIT – DR Respondent by : 11-02-2020…

M/S. STATE BANK OF INDIA,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE - 3, BANGALORE

In the result, the appeals are allowed

ITA 2417/BANG/2019[2013-14]Status: DisposedITAT Bangalore12 Feb 2020AY 2013-14

Bench: Shri N.V. Vasudevan & Shri A.K.Garodia

For Appellant: Shri H. MuralidharaFor Respondent: Shri Manjeet Singh, Addl.CIT(DR)(ITAT), Bengaluru
Section 10Section 10(5)Section 271

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI A.K.GARODIA, ACCOUNTANT MEMBER ITA Nos. 2413 to 2415/Bang/2019 Assessment Years : 2011-12, 2012-13 & 2013-14 State Bank of India, Vs. The Additional Commissioner Local Head Office, No.65, of Income Tax St. Marks Road, (TDS) Range-3, Bangalore-560001 Bangalore. TAN: BLRSO 0572F APPELLANT RESPONDENT ITA Nos. 2416 & 2417/Bang/2019 Assessment Years : 2012-13 & 2013-14 State Bank of India, Vs. The Additional Commissioner Small and Medium Enterprises of Income Tax City Credit Centre, 20, B (TDS) Range-3, B…

M/S. STATE BANK OF INDIA,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE - 3, BANGALORE

In the result, the appeals are allowed

ITA 2414/BANG/2019[2012-13]Status: DisposedITAT Bangalore12 Feb 2020AY 2012-13

Bench: Shri N.V. Vasudevan & Shri A.K.Garodia

For Appellant: Shri H. MuralidharaFor Respondent: Shri Manjeet Singh, Addl.CIT(DR)(ITAT), Bengaluru
Section 10Section 10(5)Section 271

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI A.K.GARODIA, ACCOUNTANT MEMBER ITA Nos. 2413 to 2415/Bang/2019 Assessment Years : 2011-12, 2012-13 & 2013-14 State Bank of India, Vs. The Additional Commissioner Local Head Office, No.65, of Income Tax St. Marks Road, (TDS) Range-3, Bangalore-560001 Bangalore. TAN: BLRSO 0572F APPELLANT RESPONDENT ITA Nos. 2416 & 2417/Bang/2019 Assessment Years : 2012-13 & 2013-14 State Bank of India, Vs. The Additional Commissioner Small and Medium Enterprises of Income Tax City Credit Centre, 20, B (TDS) Range-3, B…

M/S. STATE BANK OF INDIA,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE- 3, BANGALORE

In the result, the appeals are allowed

ITA 2413/BANG/2019[2011-12]Status: DisposedITAT Bangalore12 Feb 2020AY 2011-12

Bench: Shri N.V. Vasudevan & Shri A.K.Garodia

For Appellant: Shri H. MuralidharaFor Respondent: Shri Manjeet Singh, Addl.CIT(DR)(ITAT), Bengaluru
Section 10Section 10(5)Section 271

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI A.K.GARODIA, ACCOUNTANT MEMBER ITA Nos. 2413 to 2415/Bang/2019 Assessment Years : 2011-12, 2012-13 & 2013-14 State Bank of India, Vs. The Additional Commissioner Local Head Office, No.65, of Income Tax St. Marks Road, (TDS) Range-3, Bangalore-560001 Bangalore. TAN: BLRSO 0572F APPELLANT RESPONDENT ITA Nos. 2416 & 2417/Bang/2019 Assessment Years : 2012-13 & 2013-14 State Bank of India, Vs. The Additional Commissioner Small and Medium Enterprises of Income Tax City Credit Centre, 20, B (TDS) Range-3, B…

M/S. STATE BANK OF INDIA,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE- 3, BANGALORE

In the result, the appeals are allowed

ITA 2416/BANG/2019[2012-13]Status: DisposedITAT Bangalore12 Feb 2020AY 2012-13

Bench: Shri N.V. Vasudevan & Shri A.K.Garodia

For Appellant: Shri H. MuralidharaFor Respondent: Shri Manjeet Singh, Addl.CIT(DR)(ITAT), Bengaluru
Section 10Section 10(5)Section 271

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI A.K.GARODIA, ACCOUNTANT MEMBER ITA Nos. 2413 to 2415/Bang/2019 Assessment Years : 2011-12, 2012-13 & 2013-14 State Bank of India, Vs. The Additional Commissioner Local Head Office, No.65, of Income Tax St. Marks Road, (TDS) Range-3, Bangalore-560001 Bangalore. TAN: BLRSO 0572F APPELLANT RESPONDENT ITA Nos. 2416 & 2417/Bang/2019 Assessment Years : 2012-13 & 2013-14 State Bank of India, Vs. The Additional Commissioner Small and Medium Enterprises of Income Tax City Credit Centre, 20, B (TDS) Range-3, B…

M/S. STATE BANK OF INDIA,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE - 3, BANGALORE

In the result, the appeals are allowed

ITA 2415/BANG/2019[2013-14]Status: DisposedITAT Bangalore12 Feb 2020AY 2013-14

Bench: Shri N.V. Vasudevan & Shri A.K.Garodia

For Appellant: Shri H. MuralidharaFor Respondent: Shri Manjeet Singh, Addl.CIT(DR)(ITAT), Bengaluru
Section 10Section 10(5)Section 271

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI A.K.GARODIA, ACCOUNTANT MEMBER ITA Nos. 2413 to 2415/Bang/2019 Assessment Years : 2011-12, 2012-13 & 2013-14 State Bank of India, Vs. The Additional Commissioner Local Head Office, No.65, of Income Tax St. Marks Road, (TDS) Range-3, Bangalore-560001 Bangalore. TAN: BLRSO 0572F APPELLANT RESPONDENT ITA Nos. 2416 & 2417/Bang/2019 Assessment Years : 2012-13 & 2013-14 State Bank of India, Vs. The Additional Commissioner Small and Medium Enterprises of Income Tax City Credit Centre, 20, B (TDS) Range-3, B…

M/S. STATE BANK OF INDIA,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX- TDS -CIRCLE - 3(1), BANGALORE

In the result, the assessee’s appeals in ITA Nos

ITA 1172/BANG/2019[2012-13]Status: DisposedITAT Bangalore18 Nov 2019AY 2012-13

Bench: Shri B.R. Baskaran & Shri Pavan Kumar Gadale

For Respondent: Shri M.Vijay Kumar, Add.CIT(DR)
Section 10(5)Section 133ASection 201Section 206Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BENGALURU BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER and SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Sl. No. ITA No. & Asst. year Appellant Respondent 1 1118/Bang/2019 State Bank of India, Addl. CIT, TDS (2011-12) Jigani Branch, Range-3, Bengaluru Bengaluru 2. 1119/Bang/2019 State Bank of India, -do- (2011-12) Stressed Assets Management Branch, Bengaluru. 3-4 1120 &1121/Bang/2019 State Bank of India, -do- (2011-12 & 2012-13) Rajarajeshwari Branch, Bengaluru. 5 1122/Bang/2019 State Bank of India, -do- (2013-14) Liability Centralized Processing Centre, Bengaluru. 6 11…

M/S. STATE BANK OF INDIA,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX- TDS -RANGE - 3, BANGALORE

In the result, the assessee’s appeals in ITA Nos

ITA 1171/BANG/2019[2012-13]Status: DisposedITAT Bangalore18 Nov 2019AY 2012-13

Bench: Shri B.R. Baskaran & Shri Pavan Kumar Gadale

For Respondent: Shri M.Vijay Kumar, Add.CIT(DR)
Section 10(5)Section 133ASection 201Section 206Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BENGALURU BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER and SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Sl. No. ITA No. & Asst. year Appellant Respondent 1 1118/Bang/2019 State Bank of India, Addl. CIT, TDS (2011-12) Jigani Branch, Range-3, Bengaluru Bengaluru 2. 1119/Bang/2019 State Bank of India, -do- (2011-12) Stressed Assets Management Branch, Bengaluru. 3-4 1120 &1121/Bang/2019 State Bank of India, -do- (2011-12 & 2012-13) Rajarajeshwari Branch, Bengaluru. 5 1122/Bang/2019 State Bank of India, -do- (2013-14) Liability Centralized Processing Centre, Bengaluru. 6 11…

M/S. STATE BANK OF INDIA,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX- TDS - CIRCLE - 3(1), BANGALORE

In the result, the assessee’s appeals in ITA Nos

ITA 1170/BANG/2019[2013-14]Status: DisposedITAT Bangalore18 Nov 2019AY 2013-14

Bench: Shri B.R. Baskaran & Shri Pavan Kumar Gadale

For Respondent: Shri M.Vijay Kumar, Add.CIT(DR)
Section 10(5)Section 133ASection 201Section 206Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BENGALURU BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER and SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Sl. No. ITA No. & Asst. year Appellant Respondent 1 1118/Bang/2019 State Bank of India, Addl. CIT, TDS (2011-12) Jigani Branch, Range-3, Bengaluru Bengaluru 2. 1119/Bang/2019 State Bank of India, -do- (2011-12) Stressed Assets Management Branch, Bengaluru. 3-4 1120 &1121/Bang/2019 State Bank of India, -do- (2011-12 & 2012-13) Rajarajeshwari Branch, Bengaluru. 5 1122/Bang/2019 State Bank of India, -do- (2013-14) Liability Centralized Processing Centre, Bengaluru. 6 11…

M/S. STATE BANK OF INDIA,CHICKBALLAPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX- TDS - CIRCLE - 3(1), BANGALORE

In the result, the assessee’s appeals in ITA Nos

ITA 1169/BANG/2019[2012-13]Status: DisposedITAT Bangalore18 Nov 2019AY 2012-13

Bench: Shri B.R. Baskaran & Shri Pavan Kumar Gadale

For Respondent: Shri M.Vijay Kumar, Add.CIT(DR)
Section 10(5)Section 133ASection 201Section 206Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BENGALURU BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER and SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Sl. No. ITA No. & Asst. year Appellant Respondent 1 1118/Bang/2019 State Bank of India, Addl. CIT, TDS (2011-12) Jigani Branch, Range-3, Bengaluru Bengaluru 2. 1119/Bang/2019 State Bank of India, -do- (2011-12) Stressed Assets Management Branch, Bengaluru. 3-4 1120 &1121/Bang/2019 State Bank of India, -do- (2011-12 & 2012-13) Rajarajeshwari Branch, Bengaluru. 5 1122/Bang/2019 State Bank of India, -do- (2013-14) Liability Centralized Processing Centre, Bengaluru. 6 11…

M/S. STATE BANK OF INDIA,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX- TDS - CIRCLE-3(1), BANGALORE

In the result, the assessee’s appeals in ITA Nos

ITA 1168/BANG/2019[2012-13]Status: DisposedITAT Bangalore18 Nov 2019AY 2012-13

Bench: Shri B.R. Baskaran & Shri Pavan Kumar Gadale

For Respondent: Shri M.Vijay Kumar, Add.CIT(DR)
Section 10(5)Section 133ASection 201Section 206Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BENGALURU BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER and SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Sl. No. ITA No. & Asst. year Appellant Respondent 1 1118/Bang/2019 State Bank of India, Addl. CIT, TDS (2011-12) Jigani Branch, Range-3, Bengaluru Bengaluru 2. 1119/Bang/2019 State Bank of India, -do- (2011-12) Stressed Assets Management Branch, Bengaluru. 3-4 1120 &1121/Bang/2019 State Bank of India, -do- (2011-12 & 2012-13) Rajarajeshwari Branch, Bengaluru. 5 1122/Bang/2019 State Bank of India, -do- (2013-14) Liability Centralized Processing Centre, Bengaluru. 6 11…

M/S SYNDICATE BANK ,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3 , BANGALORE

In the result, all the appeals by the assessee are allowed

ITA 738/BANG/2019[2013-14]Status: DisposedITAT Bangalore14 Aug 2019AY 2013-14

Bench: Shri N.V. Vasudevan & Shri Jason P. Boazin Ita Nos. A.Y. Appellant(S) Vs. Respondent 709/Bang/2019 2012-13 Syndicate Bank, 2011-12 Rajajinagar Main Branch, Ramamandir Road, 3Rd Block, Rajajinagar, Bangalore – 560 010. Tan : Blrs 00880 F Pan: Aaccs 4699E 710/Bang/2019 2011-12 Syndicate Bank, 735/Bang/2019 2013-14 Jayanagar Market Complex Branch, The Assistant 12Th Main Road, Commissioner Of 3Rd Block, Jayanagar, Income Tax (Tds), Bangalore-560 011. Tan : Blrs 16148 G Range 3, Pan: Aaccs 4699E Bangalore. 711/Bang/2019 2011-12 Syndicate Bank, 2013-14 Bit Branch, K.R. Road,V V Puram, Bangalore-560 004. Tan : Blrs 16186 C Pan: Aaccs 4699E 712/Bang/2019 2011-12 Syndicate Bank, Vijaya College Br., R V Road, Basavangudi Bangalore – 560 004. Tan : Blrs 15334 E Pan: Aaccs 4699E

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER In ITA Nos. A.Y. APPELLANT(S) VS. RESPONDENT 709/Bang/2019 2012-13 Syndicate Bank, 2011-12 Rajajinagar Main Branch, Ramamandir Road, 3rd Block, Rajajinagar, Bangalore – 560 010. TAN : BLRS 00880 F PAN: AACCS 4699E 710/Bang/2019 2011-12 Syndicate Bank, 735/Bang/2019 2013-14 Jayanagar Market Complex Branch, The Assistant 12th Main Road, Commissioner of 3rd Block, Jayanagar, Income Tax (TDS), Bangalore-560 011. TAN : BLRS 16148 G Range 3, PAN: AACCS 4699E Bangalore. 711/Bang…

M/S SYNDICATE BANK `,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3 , BANGALORE

In the result, all the appeals by the assessee are allowed

ITA 734/BANG/2019[2013-14]Status: DisposedITAT Bangalore14 Aug 2019AY 2013-14

Bench: Shri N.V. Vasudevan & Shri Jason P. Boazin Ita Nos. A.Y. Appellant(S) Vs. Respondent 709/Bang/2019 2012-13 Syndicate Bank, 2011-12 Rajajinagar Main Branch, Ramamandir Road, 3Rd Block, Rajajinagar, Bangalore – 560 010. Tan : Blrs 00880 F Pan: Aaccs 4699E 710/Bang/2019 2011-12 Syndicate Bank, 735/Bang/2019 2013-14 Jayanagar Market Complex Branch, The Assistant 12Th Main Road, Commissioner Of 3Rd Block, Jayanagar, Income Tax (Tds), Bangalore-560 011. Tan : Blrs 16148 G Range 3, Pan: Aaccs 4699E Bangalore. 711/Bang/2019 2011-12 Syndicate Bank, 2013-14 Bit Branch, K.R. Road,V V Puram, Bangalore-560 004. Tan : Blrs 16186 C Pan: Aaccs 4699E 712/Bang/2019 2011-12 Syndicate Bank, Vijaya College Br., R V Road, Basavangudi Bangalore – 560 004. Tan : Blrs 15334 E Pan: Aaccs 4699E

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER In ITA Nos. A.Y. APPELLANT(S) VS. RESPONDENT 709/Bang/2019 2012-13 Syndicate Bank, 2011-12 Rajajinagar Main Branch, Ramamandir Road, 3rd Block, Rajajinagar, Bangalore – 560 010. TAN : BLRS 00880 F PAN: AACCS 4699E 710/Bang/2019 2011-12 Syndicate Bank, 735/Bang/2019 2013-14 Jayanagar Market Complex Branch, The Assistant 12th Main Road, Commissioner of 3rd Block, Jayanagar, Income Tax (TDS), Bangalore-560 011. TAN : BLRS 16148 G Range 3, PAN: AACCS 4699E Bangalore. 711/Bang…

M/S SYNDICATE BANK ,BANGALORE vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-3 , BANGALORE

In the result, all the appeals by the assessee are allowed

ITA 733/BANG/2019[2013-14]Status: DisposedITAT Bangalore14 Aug 2019AY 2013-14

Bench: Shri N.V. Vasudevan & Shri Jason P. Boazin Ita Nos. A.Y. Appellant(S) Vs. Respondent 709/Bang/2019 2012-13 Syndicate Bank, 2011-12 Rajajinagar Main Branch, Ramamandir Road, 3Rd Block, Rajajinagar, Bangalore – 560 010. Tan : Blrs 00880 F Pan: Aaccs 4699E 710/Bang/2019 2011-12 Syndicate Bank, 735/Bang/2019 2013-14 Jayanagar Market Complex Branch, The Assistant 12Th Main Road, Commissioner Of 3Rd Block, Jayanagar, Income Tax (Tds), Bangalore-560 011. Tan : Blrs 16148 G Range 3, Pan: Aaccs 4699E Bangalore. 711/Bang/2019 2011-12 Syndicate Bank, 2013-14 Bit Branch, K.R. Road,V V Puram, Bangalore-560 004. Tan : Blrs 16186 C Pan: Aaccs 4699E 712/Bang/2019 2011-12 Syndicate Bank, Vijaya College Br., R V Road, Basavangudi Bangalore – 560 004. Tan : Blrs 15334 E Pan: Aaccs 4699E

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER In ITA Nos. A.Y. APPELLANT(S) VS. RESPONDENT 709/Bang/2019 2012-13 Syndicate Bank, 2011-12 Rajajinagar Main Branch, Ramamandir Road, 3rd Block, Rajajinagar, Bangalore – 560 010. TAN : BLRS 00880 F PAN: AACCS 4699E 710/Bang/2019 2011-12 Syndicate Bank, 735/Bang/2019 2013-14 Jayanagar Market Complex Branch, The Assistant 12th Main Road, Commissioner of 3rd Block, Jayanagar, Income Tax (TDS), Bangalore-560 011. TAN : BLRS 16148 G Range 3, PAN: AACCS 4699E Bangalore. 711/Bang…

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