Standard Hind Company vs CIT (2014) 361 ITR 370 (All.) XII. Bajrang Glass Emporium v. CIT

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

Bench: Shri Joginder Singh & Shri G. Manjunatha

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

Bench: Shri Joginder Singh & Shri G. Manjunatha

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

Bench: Shri Joginder Singh & Shri G. Manjunatha

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

Bench: Shri Joginder Singh & Shri G. Manjunatha

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

Bench: Shri Joginder Singh & Shri G. Manjunatha

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

Bench: Shri Joginder Singh & Shri G. Manjunatha

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

Bench: Shri Joginder Singh & Shri G. Manjunatha

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Ajay Kumar Baid, Mumbai vs. ITO 14(3)(1), Mumbai

The appeal of the assessee is dismissed

Bench: Shri Joginder Singh & Shri G. Manjunathaassessment Year: 2008 - 2009 Ajay Kumar Baid Income Tax Officer 14(3)(1) 1St Floor, Chandra Mahal, Mumbai बनाम/ 241, Princess Street, Vs. Mumbai 400 020 ("नधा"रती /Assessee) (राज"व /Revenue P.A. No. Aaapb5350N

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,‘ए’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “A”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member Assessment Year: 2008 - 2009 Ajay Kumar Baid Income Tax Officer 14(3)(1) 1st Floor, Chandra Mahal, Mumbai बनाम/ 241, Princess Street, Vs. Mumbai 400 020 ("नधा"रती /Assessee) (राज"व /Revenue P.A. No. AAAPB5350N "नधा"रती क" ओर से / Assessee by None Shri Rajesh Kumar Yadav-DR राज"व क" ओर से / Revenue by 05/02/2018 सुनवाई क" तार"ख / Date of Hearing : घोषण…

Kumar V. Vasani, Mumbai vs. ITO 32(2)(2), Mumbai

The appeal of the assessee is dismissed

Bench: Shri Joginder Singh, Assessment Year:2009-10

…आयकर अपील"य अ"धकरण,‘एक-सद"य’ "यायपीठ,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “SMC”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य, के सम" Before Shri Joginder Singh, Judicial Member, Assessment Year:2009-10 Mr. Kumar V. Vasani, Income Tax Officer-32(2)(2), A-303, 30th Floor, Kalpataru C-13, Room No.305A, 3rd बनाम/ Towers, Akruli Cross Road, Floor, Pratyaksakar Bhavan Vs. Kandivali (East), Bandra Kurla Complex Mumbai-400101 Bandra (East), Mumbai-400051 "नधा"रती / Assessee राज"व / Revenue P.A. No.AABPV7219H "नधा"रती क" ओर से / Assessee by Shri R. N. Vasani & Shri V.H. Vasani राज"व क" ओर से / Revenue by…

M/S Star Gold Pvt. Ltd., Mumbai vs. Asst CIT, Cir -5(3), Mumbai

…आयकर अपीलीय अिधकरण, ‘ई’ खंडपीठ मुंबई INCOME TAX APPELLATE TRIBUNAL,MUMBAI “E” BENCH सव"ी राजे", लेखा सद" एवं संदीप गोसांई, "ाियक सद" Before S/Sh. Rajendra,Accountant Member & Sandeep Gosain,Judicial Member आयकर अपील सं/.ITA No.2655/M/2013,िनधा"रण वष"/Assessment Year-2009-10 M/s. Star Gold Pvt. Ltd. ACIT- Ward-5(3) Mukund M. Chitale & Co. CA Mumbai. 205,Agarwal,Shyamkamal“A”Building, Vs. Vile-Parle (E),Mumbai-400 057. PAN:AAICS 3712 N (अपीलाथ" /Appellant) (""थ" / Respondent) िनधा"रती ओर से/Assessee by : Shri Anil Sathe (AR) राज" की ओर से/ Revenue by : Shri M.M. Utture (DR) सुनवाई की तारीख / Date of Hearing…