ST Microelectronics Pvt Ltd. v. CIT, New Delhi

33 Taxmann.com 688Reported decision2013#24538 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2019 to 2019.

Judgments citing ST Microelectronics Pvt Ltd. v. CIT, New Delhi

M/S. Lexmark International (India) Private Limited, Kolkata vs. DCIT, Circle - 14(1), Kolkata

ITA 1208/KOL/2018[2014-15]Status: DisposedITAT Kolkata27 Feb 2019AY 2014-15

Bench: Shri P.M.Jagtap, Vice- & Shri S.S.Godara

Section 143(3)Section 144C(1)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri P.M.Jagtap, Vice-President and Shri S.S.Godara, Judicial Member ITA No.89 & 391/Kol/2017 Assessment Year:2007-08 ACIT, Circle-14(1) M/s Lexmark Aayakar Bhawan Poorva, International India Pvt. 110, Shantipally, Kolkata- DLF IT Park, Block-1, 5th Floor, 8, Major 107 Arterial Road, Kolkata- 156 बनाम / M/s Lexmark International ACIT, Circle-14(1) V/s. (India) Pvt. Ltd., DLF IT Aayakar Bhawan, P-7, Park, Block-1, 5th Floor, 8, Chowringhee Square, Major Arterial Road, Kolkata-700 069 Kolkata-700156 .. अपीलाथ" /Appellant ""यथ" /Respondent Assess…

ACIT, Circle-14(1), Kolkata vs. M/S Lexmark International India Pvt. Ltd., Kolkata

ITA 89/KOL/2017[2007-08]Status: DisposedITAT Kolkata27 Feb 2019AY 2007-08

Bench: Shri P.M.Jagtap, Vice- & Shri S.S.Godara

Section 143(3)Section 144C(1)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri P.M.Jagtap, Vice-President and Shri S.S.Godara, Judicial Member ITA No.89 & 391/Kol/2017 Assessment Year:2007-08 ACIT, Circle-14(1) M/s Lexmark Aayakar Bhawan Poorva, International India Pvt. 110, Shantipally, Kolkata- DLF IT Park, Block-1, 5th Floor, 8, Major 107 Arterial Road, Kolkata- 156 बनाम / M/s Lexmark International ACIT, Circle-14(1) V/s. (India) Pvt. Ltd., DLF IT Aayakar Bhawan, P-7, Park, Block-1, 5th Floor, 8, Chowringhee Square, Major Arterial Road, Kolkata-700 069 Kolkata-700156 .. अपीलाथ" /Appellant ""यथ" /Respondent Assess…

M/S. Lexmark International (India) Private Limited, Kolkata vs. ACIT, Circle 14(1), Kolkata

ITA 391/KOL/2017[2007-08]Status: DisposedITAT Kolkata27 Feb 2019AY 2007-08

Bench: Shri P.M.Jagtap, Vice- & Shri S.S.Godara

Section 143(3)Section 144C(1)Section 144C(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri P.M.Jagtap, Vice-President and Shri S.S.Godara, Judicial Member ITA No.89 & 391/Kol/2017 Assessment Year:2007-08 ACIT, Circle-14(1) M/s Lexmark Aayakar Bhawan Poorva, International India Pvt. 110, Shantipally, Kolkata- DLF IT Park, Block-1, 5th Floor, 8, Major 107 Arterial Road, Kolkata- 156 बनाम / M/s Lexmark International ACIT, Circle-14(1) V/s. (India) Pvt. Ltd., DLF IT Aayakar Bhawan, P-7, Park, Block-1, 5th Floor, 8, Chowringhee Square, Major Arterial Road, Kolkata-700 069 Kolkata-700156 .. अपीलाथ" /Appellant ""यथ" /Respondent Assess…

ST Microelectronics Pvt Ltd. v. CIT, New Delhi (33 Taxmann.com 688) — Cited in 3 Judgments | BharatTax