Neeraj Suwalka, Jaipur vs. DCIT, Jaipur
In the result, the appeal of the assessee is dismissed
ITA 160/JPR/2017[2012-13]Status: DisposedITAT Jaipur12 Dec 2019AY 2012-13
For Appellant: Shri Manish Agarwal (C.A.)For Respondent: Shri B.K. Gupta (CIT)
Section 132Section 143(3)Section 153ASection 40A(3)
…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Jh fot; iky jko] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA. No. 158 to 160/JP/2017 fu/kZkj.k o"kZ@Assessment Years : 2007-08, 2008-09 & 2012-13 cuke Shri Neeraj Suwalka The DCIT, Vs. Mataji Road, Kunhari, Central Circle- 3, Kota. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ADUPS 2242 K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Manish Agarwal (C.A.) jktLo dh vksj ls@ Reven…
