Sri Velayudhaswamy Spinning Mills P. Ltd. v. Deputy Commissioner of Income-tax

27 ITR (Trib) 106Income Tax Appellate Tribunal#20229 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2026.

Judgments citing Sri Velayudhaswamy Spinning Mills P. Ltd. v. Deputy Commissioner of Income-tax

Sri Velayudhaswamy Spinning Mills P. Ltd. v. Deputy Commissioner of Income-tax (27 ITR (Trib) 106) — Cited in 4 Judgments | BharatTax