Sri Ramdas Motor Transport Ltd. v. Karedla Suryanarayana And Ors. on 18 October

110 Comp Cas 193Reported decision2002#18700 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2022 to 2022.

Judgments citing Sri Ramdas Motor Transport Ltd. v. Karedla Suryanarayana And Ors. on 18 October

N Jaideep Reddy, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-1(1), Hyderabad

In the result, the appeal filed by the assessee is allowed

ITA 623/HYD/2019[2015-16]Status: DisposedITAT Hyderabad30 Aug 2022AY 2015-16

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri K.C. DevdasFor Respondent: Dr. M. Narmada, CIT (DR)
Section 143(3)Section 153ASection 224Section 263Section 56(2)Section 56(2)(vii)

…ITA Nos 619, 621, 623 and 624 of 2019 K Vijaya Bhaskar Reddy & Other Hyd. आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Appeal in ITA Assessee Revenue A.Y No 619/Hyd/2019 K. Vijaya Bhaskar Reddy, A.C.I.T 2015-16 Hyderabad Central Circle-1(1) PAN AGKPK7677B Hyderabad 621/Hyd/2019 K. Laxma Reddy, -do- 2015-16 Hyderabad PAN:AEUPK2478N 622/Hyd/2019 N. Jaiveer Reddy, -do- 2015-16 Hyderabad PAN:AAUPN7364E 623/Hyd/2019 N. Jaideep Reddy, -do- 2015-16 Hyderabad PAN:ACIPN4329B Assess…

N Jaiveer Reddy, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-1(1), Hyderabad

In the result, the appeal filed by the assessee is allowed

ITA 622/HYD/2019[2015-16]Status: DisposedITAT Hyderabad30 Aug 2022AY 2015-16

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri K.C. DevdasFor Respondent: Dr. M. Narmada, CIT (DR)
Section 143(3)Section 153ASection 224Section 263Section 56(2)Section 56(2)(vii)

…ITA Nos 619, 621, 623 and 624 of 2019 K Vijaya Bhaskar Reddy & Other Hyd. आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Appeal in ITA Assessee Revenue A.Y No 619/Hyd/2019 K. Vijaya Bhaskar Reddy, A.C.I.T 2015-16 Hyderabad Central Circle-1(1) PAN AGKPK7677B Hyderabad 621/Hyd/2019 K. Laxma Reddy, -do- 2015-16 Hyderabad PAN:AEUPK2478N 622/Hyd/2019 N. Jaiveer Reddy, -do- 2015-16 Hyderabad PAN:AAUPN7364E 623/Hyd/2019 N. Jaideep Reddy, -do- 2015-16 Hyderabad PAN:ACIPN4329B Assess…

K Laxma Reddy, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-1(1), Hyderabad

In the result, the appeal filed by the assessee is allowed

ITA 621/HYD/2019[2015-16]Status: DisposedITAT Hyderabad30 Aug 2022AY 2015-16

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri K.C. DevdasFor Respondent: Dr. M. Narmada, CIT (DR)
Section 143(3)Section 153ASection 224Section 263Section 56(2)Section 56(2)(vii)

…ITA Nos 619, 621, 623 and 624 of 2019 K Vijaya Bhaskar Reddy & Other Hyd. आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Appeal in ITA Assessee Revenue A.Y No 619/Hyd/2019 K. Vijaya Bhaskar Reddy, A.C.I.T 2015-16 Hyderabad Central Circle-1(1) PAN AGKPK7677B Hyderabad 621/Hyd/2019 K. Laxma Reddy, -do- 2015-16 Hyderabad PAN:AEUPK2478N 622/Hyd/2019 N. Jaiveer Reddy, -do- 2015-16 Hyderabad PAN:AAUPN7364E 623/Hyd/2019 N. Jaideep Reddy, -do- 2015-16 Hyderabad PAN:ACIPN4329B Assess…

K Vijaya Bhaskar Reddy, Hyderabad vs. Asst. Commissioner of Income Tax, Central Circle-1(1), Hyderabad

In the result, the appeal filed by the assessee is allowed

ITA 619/HYD/2019[2015-16]Status: DisposedITAT Hyderabad30 Aug 2022AY 2015-16

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri K.C. DevdasFor Respondent: Dr. M. Narmada, CIT (DR)
Section 143(3)Section 153ASection 224Section 263Section 56(2)Section 56(2)(vii)

…ITA Nos 619, 621, 623 and 624 of 2019 K Vijaya Bhaskar Reddy & Other Hyd. आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member Appeal in ITA Assessee Revenue A.Y No 619/Hyd/2019 K. Vijaya Bhaskar Reddy, A.C.I.T 2015-16 Hyderabad Central Circle-1(1) PAN AGKPK7677B Hyderabad 621/Hyd/2019 K. Laxma Reddy, -do- 2015-16 Hyderabad PAN:AEUPK2478N 622/Hyd/2019 N. Jaiveer Reddy, -do- 2015-16 Hyderabad PAN:AAUPN7364E 623/Hyd/2019 N. Jaideep Reddy, -do- 2015-16 Hyderabad PAN:ACIPN4329B Assess…