Sri Ram Samaj v. Joint Director of Income Tax (Exemptions)

119 Taxmann.com 134High Court2020#18809 most cited
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Judgments citing Sri Ram Samaj v. Joint Director of Income Tax (Exemptions)

Samyukta Gowda Saraswatha Sabha, Chennai vs. ITO Ward 4, Chennai

In the result, the appeals of the Assessee in ITA

ITA 2837/CHNY/2018[2014-15]Status: DisposedITAT Chennai09 Mar 2022AY 2014-15

Bench: Shri Mahavir Singh & Dr. M.L. Meenaआयकर अपील सं./Ita Nos.:2834, 2835, 2836 & 2837/Chny/2018 Assessment Years: 2010-11, 2012-13, 2013-14 & 2014-15

For Appellant: Mr. S. Sridhar, AdvocateFor Respondent: Mr. AR.V. Sreenivasan, Addl. CIT
Section 11Section 11ASection 12ASection 143(3)Section 2(15)

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं डॉ. एम.एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND DR. M.L. MEENA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.:2834, 2835, 2836 & 2837/CHNY/2018 Assessment Years: 2010-11, 2012-13, 2013-14 & 2014-15 M/s. Samyukta Gowda Saraswata The Income Tax Officer, Ward – 4, 3rd Floor, Annexe Bldg., Sabha, Vs. No.55, (Old No.16), Habibullah Road, Aayakar Bhawan, T. Nagar, Chennai – 600 017. No.121, M.G. Road, Chennai – 600 034. T.N. PAN : AAATS 0971 L (अपीलाथ"/Appellant) (""यथ"/R…

Samyukta Gowda Saraswatha Sabha, Chennai vs. ITO Ward 4, Chennai

In the result, the appeals of the Assessee in ITA

ITA 2836/CHNY/2018[2013-14]Status: DisposedITAT Chennai09 Mar 2022AY 2013-14

Bench: Shri Mahavir Singh & Dr. M.L. Meenaआयकर अपील सं./Ita Nos.:2834, 2835, 2836 & 2837/Chny/2018 Assessment Years: 2010-11, 2012-13, 2013-14 & 2014-15

For Appellant: Mr. S. Sridhar, AdvocateFor Respondent: Mr. AR.V. Sreenivasan, Addl. CIT
Section 11Section 11ASection 12ASection 143(3)Section 2(15)

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं डॉ. एम.एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND DR. M.L. MEENA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.:2834, 2835, 2836 & 2837/CHNY/2018 Assessment Years: 2010-11, 2012-13, 2013-14 & 2014-15 M/s. Samyukta Gowda Saraswata The Income Tax Officer, Ward – 4, 3rd Floor, Annexe Bldg., Sabha, Vs. No.55, (Old No.16), Habibullah Road, Aayakar Bhawan, T. Nagar, Chennai – 600 017. No.121, M.G. Road, Chennai – 600 034. T.N. PAN : AAATS 0971 L (अपीलाथ"/Appellant) (""यथ"/R…

Samyukta Gowda Saraswatha Sabha, Chennai vs. ITO Ward 4, Chennai

In the result, the appeals of the Assessee in ITA

ITA 2835/CHNY/2018[2012-13]Status: DisposedITAT Chennai09 Mar 2022AY 2012-13

Bench: Shri Mahavir Singh & Dr. M.L. Meenaआयकर अपील सं./Ita Nos.:2834, 2835, 2836 & 2837/Chny/2018 Assessment Years: 2010-11, 2012-13, 2013-14 & 2014-15

For Appellant: Mr. S. Sridhar, AdvocateFor Respondent: Mr. AR.V. Sreenivasan, Addl. CIT
Section 11Section 11ASection 12ASection 143(3)Section 2(15)

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं डॉ. एम.एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND DR. M.L. MEENA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.:2834, 2835, 2836 & 2837/CHNY/2018 Assessment Years: 2010-11, 2012-13, 2013-14 & 2014-15 M/s. Samyukta Gowda Saraswata The Income Tax Officer, Ward – 4, 3rd Floor, Annexe Bldg., Sabha, Vs. No.55, (Old No.16), Habibullah Road, Aayakar Bhawan, T. Nagar, Chennai – 600 017. No.121, M.G. Road, Chennai – 600 034. T.N. PAN : AAATS 0971 L (अपीलाथ"/Appellant) (""यथ"/R…

Samyukta Gowda Saraswatha Sabha, Chennai vs. ITO Ward 4, Chennai

In the result, the appeals of the Assessee in ITA

ITA 2834/CHNY/2018[2010-11]Status: DisposedITAT Chennai09 Mar 2022AY 2010-11

Bench: Shri Mahavir Singh & Dr. M.L. Meenaआयकर अपील सं./Ita Nos.:2834, 2835, 2836 & 2837/Chny/2018 Assessment Years: 2010-11, 2012-13, 2013-14 & 2014-15

For Appellant: Mr. S. Sridhar, AdvocateFor Respondent: Mr. AR.V. Sreenivasan, Addl. CIT
Section 11Section 11ASection 12ASection 143(3)Section 2(15)

…आयकर अपीलीय अिधकरण, ‘ए’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं डॉ. एम.एल मीना, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND DR. M.L. MEENA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.:2834, 2835, 2836 & 2837/CHNY/2018 Assessment Years: 2010-11, 2012-13, 2013-14 & 2014-15 M/s. Samyukta Gowda Saraswata The Income Tax Officer, Ward – 4, 3rd Floor, Annexe Bldg., Sabha, Vs. No.55, (Old No.16), Habibullah Road, Aayakar Bhawan, T. Nagar, Chennai – 600 017. No.121, M.G. Road, Chennai – 600 034. T.N. PAN : AAATS 0971 L (अपीलाथ"/Appellant) (""यथ"/R…

Sri Ram Samaj v. Joint Director of Income Tax (Exemptions) (119 Taxmann.com 134) — Cited in 4 Judgments | BharatTax