Sr. No. PB Reference CIT v. Sarkar Builders

66 Taxmann.com 353Supreme Court of India2016#25440 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2022.

Judgments citing Sr. No. PB Reference CIT v. Sarkar Builders

DCIT, Circle-3, Jaipur vs. M/S. Joy Syndicate & Enclave Pvt. Ltd., Jaipur

In the result, the appeal filed by the Revenue is allowed for statistical purposes

ITA 102/JPR/2020[2013-14]Status: DisposedITAT Jaipur26 Sept 2022AY 2013-14

For Appellant: Shri Rajeev Sogani ( C.A.)For Respondent: Ms Runi Pal (Addl. CIT)a fu/kZkfjrh dh vksj ls@

Section 14ASection 801Section 80I

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR MkWa- ,l-lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 102/JP/2020 fu/kZkj.k o"kZ@Assessment Years : 2013-14 cuke The DCIT, M/s Joy Syndicate & Enclave Pvt. Ltd. Circle-3, Vs. G-10-11, Royal World, S.C. Road, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACE5910E vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Ms Runi Pal (Addl. CIT)a fu/kZkfjrh dh vks…

The Commissioner of Income Tax vs. M/S Brigade Enterprises Ltd

In the result, we do not find any merit in this

ITA/54/2013HC Karnataka22 Sept 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 143(1)Section 143(2)Section 260Section 260ASection 80I

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 22ND DAY OF SEPTEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.54 OF 2013 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX C.R. BUILDING, QUEENS ROAD BANGALORE. 2. THE DY. COMMISSIONER OF INCOME-TAX CIRCLE-11(2), C.R. BUILDING QUEENS ROAD, BANGALORE. ... APPELLANTS (BY SRI. K.V. ARAVIND, ADV.,) AND: M/S. BRIGADE ENTERPRISES LTD., PENT HOUSE, BRIGADE TOWERS NO.135, BRIGADE TOWERS BANGALORE-560025. ... RESPONDENT (BY…

DCIT, Circle-8, Kolkata vs. M/S. R.D. Estates & Resources Ltd, Kolkata

In the result, the appeals of the revenue are dismissed and cross objections of the assessee are dismissed as not pressed

ITA 1343/KOL/2012[2004-05]Status: DisposedITAT Kolkata11 May 2016AY 2004-05

Bench: : Shri N.V. Vasudevan & Shri M. Balaganesh

For Appellant: Shri K.K Chaparia, FCA, ld.ARFor Respondent: none appeared

Section 143(3)Section 147Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL, “C” BENCH, KOLKATA Before : Shri N.V. Vasudevan, Judicial Member, and Shri M. Balaganesh, Accountant Member ITA Nos. 1343 & 1344/Kol/2012 A.Ys: 2004-05 & 2005-06 DCIT, Cir-8, Kolkata Vs. M/s. R.D Estates & Resources Ltd PAN: AACCR2517C (Appellant/department) (Respondent/assessee) C.O Nos. 95 & 96/Kol/2012 [ arising out of ITA Nos. 1343 & 1344/Kol/2012 A.Ys : 2004-05 & 2005-06 ] M/s. R.D Estates & Resources Ltd Vs. DCIT, Cir-8, Kolkata (Cross objector/assessee) (Department) For the Appellant/department: none appeared For the Respondent/assessee: Shri K.K Chaparia…