Sr. No. Copy of Judgments Balaji Textile Industries P Ltd. v. Third Income Tax Officer

1 ITD 177Income Tax Appellate Tribunal#21734 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2017.

Judgments citing Sr. No. Copy of Judgments Balaji Textile Industries P Ltd. v. Third Income Tax Officer

Manish Kanji Patel, Mumbai vs. ITO 4(1)(4), Mumbai

In the result Departmental appeal ground No

ITA 7627/MUM/2014[2009-10]Status: DisposedITAT Mumbai18 May 2017AY 2009-10

Bench: Shri D.T. Garasia, Jm & Ashwani Taneja, Am

For Appellant: Shri MC Omi Ningshen (DR)
Section 133(6)Section 40ASection 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI D.T. GARASIA, JM AND ASHWANI TANEJA, AM ITA NOS. 7299/Mum/2014, 7154/Mum/2012 & 7300/Mum/2014 A.Ys 2008-09 to 2010-11 ITO 4(1)(4) Manish Kanji Patel 6th Floor, R.No. 637 A Aayakar 10 DR Dimash, Nagindas, N Vs. Bhavan, Shahlan, OFF JSS RD, Kalbadevi Mumbai-400020 Mumbai-400002 PAN No. AAAPP9055C (Appellant) : (Respondent) I.T.A. No. 7627/Mum/2014 Assessment Year: 2009-10 Manish Kanji Patel ITO 4(1)(4) R.NO. 22, 2nd Floor, 52-A, Mani 6th Floor, R.No. 637 A Aayakar Vs. Mahal, C.P. Tank RD, Bhavan, Mumbai-400004 Mumbai-400020 PAN No. AAAPP9055C : (A…

ITO 4(1)(4), Mumbai vs. Manish Kanji Patel, Mumbai

In the result Departmental appeal ground No

ITA 7300/MUM/2014[2010-11]Status: DisposedITAT Mumbai18 May 2017AY 2010-11

Bench: Shri D.T. Garasia, Jm & Ashwani Taneja, Am

For Appellant: Shri MC Omi Ningshen (DR)
Section 133(6)Section 40ASection 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI D.T. GARASIA, JM AND ASHWANI TANEJA, AM ITA NOS. 7299/Mum/2014, 7154/Mum/2012 & 7300/Mum/2014 A.Ys 2008-09 to 2010-11 ITO 4(1)(4) Manish Kanji Patel 6th Floor, R.No. 637 A Aayakar 10 DR Dimash, Nagindas, N Vs. Bhavan, Shahlan, OFF JSS RD, Kalbadevi Mumbai-400020 Mumbai-400002 PAN No. AAAPP9055C (Appellant) : (Respondent) I.T.A. No. 7627/Mum/2014 Assessment Year: 2009-10 Manish Kanji Patel ITO 4(1)(4) R.NO. 22, 2nd Floor, 52-A, Mani 6th Floor, R.No. 637 A Aayakar Vs. Mahal, C.P. Tank RD, Bhavan, Mumbai-400004 Mumbai-400020 PAN No. AAAPP9055C : (A…

ITO 4(1)(4), Mumbai vs. Manish Kanji Patel, Mumbai

In the result Departmental appeal ground No

ITA 7299/MUM/2014[2008-09]Status: DisposedITAT Mumbai18 May 2017AY 2008-09

Bench: Shri D.T. Garasia, Jm & Ashwani Taneja, Am

For Appellant: Shri MC Omi Ningshen (DR)
Section 133(6)Section 40ASection 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, MUMBAI BEFORE SHRI D.T. GARASIA, JM AND ASHWANI TANEJA, AM ITA NOS. 7299/Mum/2014, 7154/Mum/2012 & 7300/Mum/2014 A.Ys 2008-09 to 2010-11 ITO 4(1)(4) Manish Kanji Patel 6th Floor, R.No. 637 A Aayakar 10 DR Dimash, Nagindas, N Vs. Bhavan, Shahlan, OFF JSS RD, Kalbadevi Mumbai-400020 Mumbai-400002 PAN No. AAAPP9055C (Appellant) : (Respondent) I.T.A. No. 7627/Mum/2014 Assessment Year: 2009-10 Manish Kanji Patel ITO 4(1)(4) R.NO. 22, 2nd Floor, 52-A, Mani 6th Floor, R.No. 637 A Aayakar Vs. Mahal, C.P. Tank RD, Bhavan, Mumbai-400004 Mumbai-400020 PAN No. AAAPP9055C : (A…

Sr. No. Copy of Judgments Balaji Textile Industries P Ltd. v. Third Income Tax Officer (1 ITD 177) — Cited in 3 Judgments | BharatTax