Southern Technology Ltd. v. Jt. CIT

187 Taxmann 346Supreme Court of India2010#1469 most cited
77

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2012 to 2026.

Sections most often in play

Section 1961Section 36(1)(vii)Section 36(1)(viia)Section 250Section 80P(2)(a)(i)Section 143(3)Section 144BSection 14A

Issues it is cited on

section 3asection 36(2)(v)section 4asection 61section 46section 36(2)section 36(1)(viia)section 36(1)(vii)section 155section 36(1)profits and gains of business or professiongross total income

Judgments citing Southern Technology Ltd. v. Jt. CIT

Punjab National Bank, New Delhi vs. Addl. CIT, New Delhi

In the result, the appeal of the revenue is dismissed and the appeal of the assessee is allowed

ITA 3041/DEL/2017[2013-14]Status: DisposedITAT Delhi13 May 2020AY 2013-14

Bench: Sh. Bhavnesh Sainidr. B. R. R. Kumarita No. 2954/Del/2012 : Asstt. Year : 2013-14 Dcit, Vs M/S Punjab National Bank, Circle-20(1), Ho: Finance Division, 5, Sansad New Delhi Marg, New Delhi-110001 (Appellant) (Respondent) Pan No. Aaacp0165G

For Appellant: Sh. S. Krishnan, AdvFor Respondent: Smt. Sushma Singh, CIT DR
Section 142(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘F’, NEW DELHI Before Sh. Bhavnesh Saini, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 2954/Del/2012 : Asstt. Year : 2013-14 DCIT, Vs M/s Punjab National Bank, Circle-20(1), HO: Finance Division, 5, Sansad New Delhi Marg, New Delhi-110001 (APPELLANT) (RESPONDENT) PAN No. AAACP0165G ITA No. 3041/Del/2017 : Asstt. Year : 2013-14 M/s Punjab National Bank, Vs Addl. CIT, HO: Finance Division, 5, Sansad Circle-20(1), Marg, New Delhi-110001 New Delhi (APPELLANT) (RESPONDENT) PAN No. AAACP0165G Assessee by : Sh. S. Krishnan, Adv. Revenue by : Smt. S…

DCIT, New Delhi vs. M/S. Punjab National Bank, New Delhi

In the result, the appeal of the revenue is dismissed and the appeal of the assessee is allowed

ITA 2954/DEL/2017[2013-14]Status: DisposedITAT Delhi13 May 2020AY 2013-14

Bench: Sh. Bhavnesh Sainidr. B. R. R. Kumarita No. 2954/Del/2012 : Asstt. Year : 2013-14 Dcit, Vs M/S Punjab National Bank, Circle-20(1), Ho: Finance Division, 5, Sansad New Delhi Marg, New Delhi-110001 (Appellant) (Respondent) Pan No. Aaacp0165G

For Appellant: Sh. S. Krishnan, AdvFor Respondent: Smt. Sushma Singh, CIT DR
Section 142(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES ‘F’, NEW DELHI Before Sh. Bhavnesh Saini, Judicial Member Dr. B. R. R. Kumar, Accountant Member ITA No. 2954/Del/2012 : Asstt. Year : 2013-14 DCIT, Vs M/s Punjab National Bank, Circle-20(1), HO: Finance Division, 5, Sansad New Delhi Marg, New Delhi-110001 (APPELLANT) (RESPONDENT) PAN No. AAACP0165G ITA No. 3041/Del/2017 : Asstt. Year : 2013-14 M/s Punjab National Bank, Vs Addl. CIT, HO: Finance Division, 5, Sansad Circle-20(1), Marg, New Delhi-110001 New Delhi (APPELLANT) (RESPONDENT) PAN No. AAACP0165G Assessee by : Sh. S. Krishnan, Adv. Revenue by : Smt. S…

Income Tax Officer-23(1)(2), Mumbai vs. Indian Corporate Loan Securities Trust 2008 Series 14, Mumbai

In the result, Revenue's appeal for A

ITA 4789/MUM/2017[2010-11]Status: DisposedITAT Mumbai29 Jan 2020AY 2010-11

Bench: Shri M.Balaganesh, Am & Shri Ravish Sood, Jm The Ito-23(1)(2) Vs. M/S. Indian Corporate Loan Room No.18 Securities Trust 2008 Matru Mandir Series 14 Grant Road Il & Fs Financial Centre Mumbai – 400 007 Plot No.C-22, G Block 3Rd Floor, Bandra Kurla Complex, Bandra East Mumbai – 400 051 Pan/Gir No. Aaat16786P (Appellant) .. (Respondent) The Ito-23(1)(2) Vs. M/S. Indian Corporate Loan Room No.18 Securities Trust Series Iii Matru Mandir 2009 Grant Road Il & Fs Financial Centre Mumbai – 400 007 Plot No.C-22, G Block Bandra Kurla Complex, Bandra East Mumbai – 400 051 Pan/Gir No. Aaat17440L (Appellant) .. (Respondent) The Ito-23(1)(2) Vs. M/S. Indian Corporate Loan Room No.18 Securities Trust Series Matru Mandir 2008 Series 36 Grant Road Il & Fs Financial Centre Mumbai – 400 007 Plot No.C-22, G Block Bandra Kurla Complex, Bandra East Mumbai – 400 051 Pan/Gir No. Aaat16925L (Appellant) .. (Respondent) आदेश / O R D E R Per Bench: These Appeals In Ita No.4789/Mum/2017, 4791/Mum/2017 & 4794/Mum/2017 For A.Y.2010-11 Arise Out Of The Order By The Ld. Commissioner Of Income Tax (Appeals)-32, Mumbai In Appeal No.Cit(A)- 32/It-604/23(1)(2)/2015-16, Cit(A)-32/It-48/19(3)(2)/2012-13 & Cit(A)-32/It-483/Ito-19(3)(4)/12-13 Respectively Dated 24/04/2017 (Ld. Cit(A) In Short) Against The Order Of Assessment Passed U/S.143(3) Of The Income Tax Act, 1961 (Hereinafter Referred To As Act) Dated 26/02/2016, 31/10/2012 Respectively By The Ld. Income Tax Officer – 23(1)(2) & 19(3)(2) Respectively, Mumbai (Hereinafter Referred To As Ld. Ao).

Section 10Section 143(3)Section 148Section 161Section 161(1)Section 61

…IN THE INCOME TAX APPELLATE TRIBUNAL “C”, BENCH MUMBAI BEFORE SHRI M.BALAGANESH, AM & SHRI RAVISH SOOD, JM The ITO-23(1)(2) Vs. M/s. Indian Corporate Loan Room No.18 Securities Trust 2008 Matru Mandir Series 14 Grant Road IL & FS Financial Centre Mumbai – 400 007 Plot No.C-22, G Block 3rd Floor, Bandra Kurla Complex, Bandra East Mumbai – 400 051 PAN/GIR No. AAAT16786P (Appellant) .. (Respondent) The ITO-23(1)(2) Vs. M/s. Indian Corporate Loan Room No.18 Securities Trust Series III Matru Mandir 2009 Grant Road IL & FS Financial Centre Mumbai – 400 007 Plot No.C-22, G Block Bandra Kurla Complex, Bandra East Mumba…

M/S. Vijaya Bank, Bangalore vs. Joint Commissioner of Income Tax, Ltu, Banglore

ITA 1836/BANG/2018[2007-08]Status: DisposedITAT Bangalore22 Jul 2019AY 2007-08

Bench: Shri B.R. Baskaran & Shri Pavan Kumar Gadale

For Appellant: Shri S. Ananthan, C.AFor Respondent: Shri Pradeep Kumar, CIT
Section 115JSection 143(2)Section 143(3)Section 147Section 148Section 220Section 36(1)(vii)Section 36(1)(viia)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BANGALORE BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA No. A.Y. Appellant Respondent 1835/Bang/18 2006-07 Vijaya Bank, Head Office, Joint Commissioner of Central Accounts Dept., Income Tax, 41/2, M.G. Road, Large Tax Payers Unit, BANGALORE BANGALORE 1836/Bang/18 2007-08 [PAN: AAACV4791J] 1830/Bang/18 2006-07 Vijaya Bank, Head Office, Joint Commissioner of Central Accounts Dept., Income Tax (LTU), 41/2, M.G. Road, BANGALORE BANGALORE 1831/Bang/18 2007-08 [PAN: AAACV4791J] Assessee by : Shri S. Ananthan, C.A., Revenu…

M/S. Vijaya Bank, Bangalore vs. Joint Commissioner of Income Tax, Ltu, Bangalore

ITA 1835/BANG/2018[2006-07]Status: DisposedITAT Bangalore22 Jul 2019AY 2006-07

Bench: Shri B.R. Baskaran & Shri Pavan Kumar Gadale

For Appellant: Shri S. Ananthan, C.AFor Respondent: Shri Pradeep Kumar, CIT
Section 115JSection 143(2)Section 143(3)Section 147Section 148Section 220Section 36(1)(vii)Section 36(1)(viia)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BANGALORE BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA No. A.Y. Appellant Respondent 1835/Bang/18 2006-07 Vijaya Bank, Head Office, Joint Commissioner of Central Accounts Dept., Income Tax, 41/2, M.G. Road, Large Tax Payers Unit, BANGALORE BANGALORE 1836/Bang/18 2007-08 [PAN: AAACV4791J] 1830/Bang/18 2006-07 Vijaya Bank, Head Office, Joint Commissioner of Central Accounts Dept., Income Tax (LTU), 41/2, M.G. Road, BANGALORE BANGALORE 1831/Bang/18 2007-08 [PAN: AAACV4791J] Assessee by : Shri S. Ananthan, C.A., Revenu…

Joint Commissioner of Income Tax, (Ltu), Bengaluru vs. M/S. Vijaya Bank, Bengaluru

ITA 1831/BANG/2018[2007-08]Status: DisposedITAT Bangalore22 Jul 2019AY 2007-08

Bench: Shri B.R. Baskaran & Shri Pavan Kumar Gadale

For Appellant: Shri S. Ananthan, C.AFor Respondent: Shri Pradeep Kumar, CIT
Section 115JSection 143(2)Section 143(3)Section 147Section 148Section 220Section 36(1)(vii)Section 36(1)(viia)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BANGALORE BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA No. A.Y. Appellant Respondent 1835/Bang/18 2006-07 Vijaya Bank, Head Office, Joint Commissioner of Central Accounts Dept., Income Tax, 41/2, M.G. Road, Large Tax Payers Unit, BANGALORE BANGALORE 1836/Bang/18 2007-08 [PAN: AAACV4791J] 1830/Bang/18 2006-07 Vijaya Bank, Head Office, Joint Commissioner of Central Accounts Dept., Income Tax (LTU), 41/2, M.G. Road, BANGALORE BANGALORE 1831/Bang/18 2007-08 [PAN: AAACV4791J] Assessee by : Shri S. Ananthan, C.A., Revenu…

Joint Commissioner of Income Tax, (Ltu), Bengaluru vs. M/S. Vijaya Bank, Bengaluru

ITA 1830/BANG/2018[2006-07]Status: DisposedITAT Bangalore22 Jul 2019AY 2006-07

Bench: Shri B.R. Baskaran & Shri Pavan Kumar Gadale

For Appellant: Shri S. Ananthan, C.AFor Respondent: Shri Pradeep Kumar, CIT
Section 115JSection 143(2)Section 143(3)Section 147Section 148Section 220Section 36(1)(vii)Section 36(1)(viia)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: BANGALORE BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA No. A.Y. Appellant Respondent 1835/Bang/18 2006-07 Vijaya Bank, Head Office, Joint Commissioner of Central Accounts Dept., Income Tax, 41/2, M.G. Road, Large Tax Payers Unit, BANGALORE BANGALORE 1836/Bang/18 2007-08 [PAN: AAACV4791J] 1830/Bang/18 2006-07 Vijaya Bank, Head Office, Joint Commissioner of Central Accounts Dept., Income Tax (LTU), 41/2, M.G. Road, BANGALORE BANGALORE 1831/Bang/18 2007-08 [PAN: AAACV4791J] Assessee by : Shri S. Ananthan, C.A., Revenu…

ACIT Circle 1, Kumbakonam vs. City Union Bank Limited, Kumbakonam

In the result, appeal of the Revenue in ITA 1316/CHNY/2018

ITA 1316/CHNY/2018[2014-15]Status: DisposedITAT Chennai09 Jul 2019AY 2014-15

Bench: Shri George Mathan & Shri Inturi Rama Rao

For Appellant: Shri. S. Ananthan,C.AFor Respondent: Shri. Sailendra Mamidi, IRS
Section 143(3)Section 14ASection 36(1)Section 36(1)(vii)Section 40Section 41(1)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1129 & 1130/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. M/s. City Union Bank Limited, Vs. The Assistant Commissioner of Central Office, Income Tax, 149, TSR Big Street, Circle I, Kumbakonam. Kumbakonam. आयकर अपील सं./I.T.A. Nos. 1315& 1316/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. The Assistant Co…

ACIT Circle 1, Kumbakonam vs. City Union Bank Limited, Kumbakonam

In the result, appeal of the Revenue in ITA 1316/CHNY/2018

ITA 1315/CHNY/2018[2012-13]Status: DisposedITAT Chennai09 Jul 2019AY 2012-13

Bench: Shri George Mathan & Shri Inturi Rama Rao

For Appellant: Shri. S. Ananthan,C.AFor Respondent: Shri. Sailendra Mamidi, IRS
Section 143(3)Section 14ASection 36(1)Section 36(1)(vii)Section 40Section 41(1)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1129 & 1130/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. M/s. City Union Bank Limited, Vs. The Assistant Commissioner of Central Office, Income Tax, 149, TSR Big Street, Circle I, Kumbakonam. Kumbakonam. आयकर अपील सं./I.T.A. Nos. 1315& 1316/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. The Assistant Co…

City Union Bank Limited, Kumbakonam vs. ACIT Circle 1, Kumbakonam

In the result, appeal of the Revenue in ITA 1316/CHNY/2018

ITA 1130/CHNY/2018[2014-15]Status: DisposedITAT Chennai09 Jul 2019AY 2014-15

Bench: Shri George Mathan & Shri Inturi Rama Rao

For Appellant: Shri. S. Ananthan,C.AFor Respondent: Shri. Sailendra Mamidi, IRS
Section 143(3)Section 14ASection 36(1)Section 36(1)(vii)Section 40Section 41(1)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1129 & 1130/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. M/s. City Union Bank Limited, Vs. The Assistant Commissioner of Central Office, Income Tax, 149, TSR Big Street, Circle I, Kumbakonam. Kumbakonam. आयकर अपील सं./I.T.A. Nos. 1315& 1316/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. The Assistant Co…

City Union Bank Limited, Kumbakonam vs. ACIT Circle 1, Kumbakonam

In the result, appeal of the Revenue in ITA 1316/CHNY/2018

ITA 1129/CHNY/2018[2012-13]Status: DisposedITAT Chennai09 Jul 2019AY 2012-13

Bench: Shri George Mathan & Shri Inturi Rama Rao

For Appellant: Shri. S. Ananthan,C.AFor Respondent: Shri. Sailendra Mamidi, IRS
Section 143(3)Section 14ASection 36(1)Section 36(1)(vii)Section 40Section 41(1)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य एवं "ी इंटूर" रामा राव, लेखा सद"य के सम" BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. Nos. 1129 & 1130/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. M/s. City Union Bank Limited, Vs. The Assistant Commissioner of Central Office, Income Tax, 149, TSR Big Street, Circle I, Kumbakonam. Kumbakonam. आयकर अपील सं./I.T.A. Nos. 1315& 1316/CHNY/2018 "नधा"रण वष" /Assessment years : 2012-13 and 2014-15. The Assistant Co…

The Deputy Commissioner of Income Tax, Circle-1(3), Ahmedabad vs. The Kalupur Commercial Co. Op. Bank Ltd., Ahmedabad

In the result, the question is answered in favour of the assessee and against the Revenue and all Tax Appeals are dismissed

ITA 1864/AHD/2017[2014-15]Status: DisposedITAT Ahmedabad18 Jun 2019AY 2014-15

Bench: Shri Pramod Kumar & Ms. Madhumita Roy

For Appellant: Shri N. R. Soni, CIT-D.RFor Respondent: Shri S. N. Soparkar & Parin Shah, A.R
Section 142(1)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT & Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. No.1864/Ahd/2017 (Assessment Year : 2014-15) Dy. Commissioner of Income Vs. The Kalupur Commercial Tax, Circle – 1(3), Co-op Bank Ltd., Ahmedabad. Kalupur Bank Bhavan, Income Tax Circle, Ashram Road, Ahmedabad – 380 009. [PAN No. AAAAT 9360 R] (Appellant) .. (Respondent) Appellant by : Shri N. R. Soni, CIT-D.R. Respondent by : Shri S. N. Soparkar & Parin Shah, A.R. 11.06.2019 Date of Hearing Date of Pronouncement 18.06.2019 O R D E R PER Ms. MADHUMITA ROY - JM: Th…

Vidres India Ceramics Pvt. Ltd., Ahmedabad vs. The Dy. CIT, Circle-4(1)(2), Ahmedabad

In the result, assessee’s appeal is allowed

ITA 2521/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad17 May 2019AY 2013-14

Bench: Shri Pramod Kumar & Ms. Madhumita Roy

For Appellant: Shri A. C. Shah, A.RFor Respondent: Shri S. K. Dev, Sr. D.R
Section 143(1)Section 143(2)Section 143(3)Section 2(24)(x)Section 36(1)(iii)Section 36(1)(va)Section 36(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT & Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. No.2521/Ahd/2017 (Assessment Year : 2013-14) Vidres India Ceramics Pvt. Vs. The DCIT, Ltd., 3rd Floor, Sarthik Circle – 4(1)(2), Square, B/s. Pizza Hut, Ahmedabad – 380015. Sharkhej Gandhinagar Highway, Ahmedabad – 380 054. [PAN No. AAACV 2963 Q] (Appellant) .. (Respondent) Appellant by : Shri A. C. Shah, A.R. Respondent by : Shri S. K. Dev, Sr. D.R. 24.04.2019 Date of Hearing Date of Pronouncement 17.05.2019 O R D E R PER Ms. MADHUMITA ROY - JM: The instant appeal…

ACIT, New Delhi vs. M/S. Punjab and Sind Bank, New Delhi

In the result, appeals of the revenue are dismissed

ITA 1442/DEL/2015[2012-13]Status: DisposedITAT Delhi09 Jan 2019AY 2012-13

Bench: Shri Prashant Maharishi & Shri K.Narasimha Chary

Section 115Section 14

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’ NEW DELHI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER ITA Nos. 1441 & 1442/Del/2015. Assessment Years: 2011-12 & [2012-13 Asstt. Commissioner of Income-tax, Vs. Punjab and Sind the Bank, Bank House, 1st Floor, Circle – 20(1), New Delhi. 21, Rajendra Place, New Delhi. PAN: AAACP1206G Assessee by Shri Vivek Gupta, CA Revenue by Smt. Sulekha Verma, CIT(DR) Date of Hearing 03.12.2018 Date of Pronouncement 09.01.2019 ORDER PER K.NARASIMHA CHARY: Challenging the order dated 22.12.2014 in Appeal Nos.102/13-14 and 153…

M/S. Punjab National Bank, New Delhi vs. Addl.CIT, New Delhi

In the result, assessee’s appeals, namely, ITA Nos

ITA 2469/DEL/2014[2010-11]Status: DisposedITAT Delhi09 Jan 2019AY 2010-11

Bench: Shri Prashant Maharishi & Shri K.Narasimha Chary

For Appellant: S/Shri K. Sampath & V. Raja Kumar, AdvocateFor Respondent: Smt. Sulekha Verma, CIT,DR
Section 14Section 14A

…THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’ NEW DELHI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER ITA Nos.4253&2236/Del/2011 ITA Nos.1788 &4722/Del/2012 ITA Nos.2406/Del/2013 Assessment Years: 2006-07 to 2010-11 Punjab National Bank, vs Addl. Commissioner The Chief manager, PNB, HO, of Income-tax, Accounts & Taxation Department, Range-14, New Delhi. 5, Sansad Marg, New Delhi. PAN: AAACP0165G. ITA No. 4718/Del/2012 Assessment Years: 2007-08, 2009-10 & 2010-11 Addl. Commissioner of Income-tax, vs Punjab National Bank, Range-14, New Delhi PNB, HO, The Chief mana…

DCIT, New Delhi vs. M/S. Punjab National Bank, New Delhi

In the result, assessee’s appeals, namely, ITA Nos

ITA 2966/DEL/2013[2009-10]Status: DisposedITAT Delhi09 Jan 2019AY 2009-10

Bench: Shri Prashant Maharishi & Shri K.Narasimha Chary

For Appellant: S/Shri K. Sampath & V. Raja Kumar, AdvocateFor Respondent: Smt. Sulekha Verma, CIT,DR
Section 14Section 14A

…THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’ NEW DELHI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER ITA Nos.4253&2236/Del/2011 ITA Nos.1788 &4722/Del/2012 ITA Nos.2406/Del/2013 Assessment Years: 2006-07 to 2010-11 Punjab National Bank, vs Addl. Commissioner The Chief manager, PNB, HO, of Income-tax, Accounts & Taxation Department, Range-14, New Delhi. 5, Sansad Marg, New Delhi. PAN: AAACP0165G. ITA No. 4718/Del/2012 Assessment Years: 2007-08, 2009-10 & 2010-11 Addl. Commissioner of Income-tax, vs Punjab National Bank, Range-14, New Delhi PNB, HO, The Chief mana…

Punjab National Bank, New Delhi vs. Addl. CIT, New Delhi

In the result, assessee’s appeals, namely, ITA Nos

ITA 2406/DEL/2013[2009-10]Status: DisposedITAT Delhi09 Jan 2019AY 2009-10

Bench: Shri Prashant Maharishi & Shri K.Narasimha Chary

For Appellant: S/Shri K. Sampath & V. Raja Kumar, AdvocateFor Respondent: Smt. Sulekha Verma, CIT,DR
Section 14Section 14A

…THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’ NEW DELHI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER ITA Nos.4253&2236/Del/2011 ITA Nos.1788 &4722/Del/2012 ITA Nos.2406/Del/2013 Assessment Years: 2006-07 to 2010-11 Punjab National Bank, vs Addl. Commissioner The Chief manager, PNB, HO, of Income-tax, Accounts & Taxation Department, Range-14, New Delhi. 5, Sansad Marg, New Delhi. PAN: AAACP0165G. ITA No. 4718/Del/2012 Assessment Years: 2007-08, 2009-10 & 2010-11 Addl. Commissioner of Income-tax, vs Punjab National Bank, Range-14, New Delhi PNB, HO, The Chief mana…

Punjab National Bank, New Delhi vs. Addl. CIT, New Delhi

In the result, assessee’s appeals, namely, ITA Nos

ITA 4722/DEL/2012[2008-09]Status: DisposedITAT Delhi09 Jan 2019AY 2008-09

Bench: Shri Prashant Maharishi & Shri K.Narasimha Chary

For Appellant: S/Shri K. Sampath & V. Raja Kumar, AdvocateFor Respondent: Smt. Sulekha Verma, CIT,DR
Section 14Section 14A

…THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’ NEW DELHI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER ITA Nos.4253&2236/Del/2011 ITA Nos.1788 &4722/Del/2012 ITA Nos.2406/Del/2013 Assessment Years: 2006-07 to 2010-11 Punjab National Bank, vs Addl. Commissioner The Chief manager, PNB, HO, of Income-tax, Accounts & Taxation Department, Range-14, New Delhi. 5, Sansad Marg, New Delhi. PAN: AAACP0165G. ITA No. 4718/Del/2012 Assessment Years: 2007-08, 2009-10 & 2010-11 Addl. Commissioner of Income-tax, vs Punjab National Bank, Range-14, New Delhi PNB, HO, The Chief mana…

ACIT, New Delhi vs. M/S. Punjab National Bank, New Delhi

In the result, assessee’s appeals, namely, ITA Nos

ITA 4718/DEL/2012[2008-09]Status: DisposedITAT Delhi09 Jan 2019AY 2008-09

Bench: Shri Prashant Maharishi & Shri K.Narasimha Chary

For Appellant: S/Shri K. Sampath & V. Raja Kumar, AdvocateFor Respondent: Smt. Sulekha Verma, CIT,DR
Section 14Section 14A

…THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’ NEW DELHI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER ITA Nos.4253&2236/Del/2011 ITA Nos.1788 &4722/Del/2012 ITA Nos.2406/Del/2013 Assessment Years: 2006-07 to 2010-11 Punjab National Bank, vs Addl. Commissioner The Chief manager, PNB, HO, of Income-tax, Accounts & Taxation Department, Range-14, New Delhi. 5, Sansad Marg, New Delhi. PAN: AAACP0165G. ITA No. 4718/Del/2012 Assessment Years: 2007-08, 2009-10 & 2010-11 Addl. Commissioner of Income-tax, vs Punjab National Bank, Range-14, New Delhi PNB, HO, The Chief mana…

Punjab National Bank, New Delhi vs. Addl. CIT, New Delhi

In the result, assessee’s appeals, namely, ITA Nos

ITA 1788/DEL/2012[2006-07]Status: DisposedITAT Delhi09 Jan 2019AY 2006-07

Bench: Shri Prashant Maharishi & Shri K.Narasimha Chary

For Appellant: S/Shri K. Sampath & V. Raja Kumar, AdvocateFor Respondent: Smt. Sulekha Verma, CIT,DR
Section 14Section 14A

…THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘F’ NEW DELHI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER ITA Nos.4253&2236/Del/2011 ITA Nos.1788 &4722/Del/2012 ITA Nos.2406/Del/2013 Assessment Years: 2006-07 to 2010-11 Punjab National Bank, vs Addl. Commissioner The Chief manager, PNB, HO, of Income-tax, Accounts & Taxation Department, Range-14, New Delhi. 5, Sansad Marg, New Delhi. PAN: AAACP0165G. ITA No. 4718/Del/2012 Assessment Years: 2007-08, 2009-10 & 2010-11 Addl. Commissioner of Income-tax, vs Punjab National Bank, Range-14, New Delhi PNB, HO, The Chief mana…