M/S SUNDARAM BNP PARIBAS HOME FINANCE LIMITED,CHENNAI vs. ACIT CORPORATE CIRCLE 6 (2), CHENNAI
In the result, all these appeals filed by the assessee and
ITA 2150/CHNY/2019[2016-17]Status: DisposedITAT Chennai15 Jun 2022AY 2016-17
Bench: Shri G. Manjunatha & Shri Anikesh Banerjeeआयकर अपीलसं./I.T.A.Nos.1888/Chny/2018, 929, 2149 & 2150/Chny/2019 ("नधा"रणवष" / Assessment Years: 2013-14 To 2016-17) M/S. Sundaram Bnp Paribas Home Vs The Deputy Commissioner Of Finance Ltd., Income Tax, Sundaram Towers, 46,Whites Road Corporate Circle-6(2) Chennai-600 014. Chennai-34. Pan: Aadcs 4826J (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकर अपीलसं./I.T.A.Nos.3219 & 1513/Chny/2018, 301, 829, 2077 & 2078/Chny/2019 ("नधा"रणवष" / Assessment Years: 2011-12, 2013-14, 2012-13, 2014-15 To 2016-17) Vs M/S. Sundaram Bnp Paribas The Assistant / Deputy Commissioner Of Income Tax, Home Finance Ltd., Corporate Circle-6(2) Sundaram Towers, Chennai-34 46,Whites Road Chennai-600 014. Pan: Aadcs 4826J (अपीलाथ"/Appellant) (""यथ"/Respondent)
For Respondent: 26.05.2022
Section 14ASection 36(1)(v)Section 36(1)(viii)
…आयकर अपील"य अ"धकरण,‘ ‘डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL, ‘D’ BENCH, CHENNAI "ी जी. मंजुनाथ, लेखा सद"य एवं "ी अ"नकेश बनज%, "या"यक सद"य के सम& BEFORE SHRI G. MANJUNATHA, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER आयकर अपीलसं./I.T.A.Nos.1888/Chny/2018, 929, 2149 & 2150/Chny/2019 ("नधा"रणवष" / Assessment Years: 2013-14 to 2016-17) M/s. Sundaram BNP Paribas Home Vs The Deputy Commissioner of Finance Ltd., Income Tax, Sundaram Towers, 46,Whites Road Corporate Circle-6(2) Chennai-600 014. Chennai-34. PAN: AADCS 4826J (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकर अपीलसं./I.T.A.N…