Sons Private Limited and Others v. Gwalior Sugar Company Limited and Others 14

11 AIR 1970Reported decision#5921 most cited

What is Sons Private Limited and Others v. Gwalior Sugar Company Limited and Others 14 authority for?

This case is cited to explain the position of a shareholder in a company.

19

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2020 to 2024.

Also referred to as

J.P. Srivastava & Sons Private Limited and Others v. Gwalior Sugar Company Limited and Others · shareholder rights · company law · corporate law · company shareholder position

Judgments citing Sons Private Limited and Others v. Gwalior Sugar Company Limited and Others 14

Pr. Commissioner of Income Tax-Central vs. Ms. Harshita Maheshwari

ITA/94/2020HC Rajasthan21 Feb 2024

Bench: AVNEESH JHINGAN,SHUBHA MEHTA

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

M/S Fingrowth Cooperative Bank Limited vs. Assistant Commissioner of Income Tax

ITA/9/2020HC Rajasthan24 Aug 2023

Bench: AUGUSTINE GEORGE MASIH,SAMEER JAIN

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax-2, Kolkata vs. M/S. Century Enka Limited

ITA/7/2020HC Calcutta27 Feb 2023

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax-4, Kolkata vs. M/S V2 Retail Ltd

ITAT/18/2020HC Calcutta28 Jul 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax-4, Kolkata vs. M/S. Jagannath Banwarilal Texofabs Pvt Ltd

ITAT/9/2020HC Calcutta27 Jul 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax-4, Kolkata vs. M/S. J.J.Exporters Ltd

ITAT/5/2020HC Calcutta26 Jul 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax-5, Kolkata vs. L D S City Projects Pvt Ltd

ITAT/3/2020HC Calcutta21 Jul 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE BIVAS PATTANAYAK

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax-4, Kolkata vs. M/S. Tcg Lifesciences Ltd

ITAT/10/2020HC Calcutta08 Apr 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax (Central-1), Kolkata vs. M/S. Rungta Mines Ltd

ITA/13/2020HC Calcutta08 Apr 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax-2, Kolkata vs. M/S the Calcutta Tramways Company (1978) Ltd

ITAT/20/2020HC Calcutta04 Mar 2022

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax-1, Kolkata vs. M/S. Height Insurance Services Ltd

ITAT/4/2020HC Calcutta16 Dec 2021

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal CIT-14, Kolkata vs. Shri Vishwanath Gupta

ITA/21/2020HC Calcutta07 Dec 2021

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Rajesh Jajodia vs. Assistant Commissioner of Income Tax Circle 45 Kolkata and Ors

ITAT/26/2020HC Calcutta27 Aug 2021

Bench: HON'BLE JUSTICE RAJESH BINDAL, CHIEF JUSTICE (ACTING),HON'BLE JUSTICE RAJARSHI BHARADWAJ

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

M/S Singhi and Co vs. The Principal Commissioner of Income Tax VIII

ITA/15/2020HC Calcutta27 Apr 2021

Bench: HON'BLE JUSTICE RAJESH BINDAL, CHIEF JUSTICE (ACTING),HON'BLE JUSTICE ANIRUDDHA ROY

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Tcg Life Sciences Pvt Ltd vs. Joint Comm of Income Tax Range59 Kol and Anr

ITA/26/2020HC Calcutta04 Mar 2021

Bench: HON'BLE JUSTICE RAJESH BINDAL, CHIEF JUSTICE (ACTING),HON'BLE JUSTICE ANIRUDDHA ROY

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax-2, Kolkata vs. M/S Kesoram Industries Ltd

ITAT/17/2020HC Calcutta13 Jan 2021

Bench: HON'BLE JUSTICE RAJESH BINDAL, CHIEF JUSTICE (ACTING),HON'BLE JUSTICE ANIRUDDHA ROY

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Shweta Chhawchharia vs. Commissioner of Income Tax, Kolkata-12

ITAT/15/2020HC Calcutta21 Dec 2020

Bench: HON'BLE JUSTICE I. P. MUKERJI,HON'BLE JUSTICE KAUSIK CHANDA

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Principal Commissioner of Income Tax, Central-2, Kolkata vs. Electrocast Sales India Ltd

ITAT/11/2020HC Calcutta18 Dec 2020

Bench: HON'BLE JUSTICE I. P. MUKERJI,HON'BLE JUSTICE KAUSIK CHANDA

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

M/s. Canara Securities Ltd vs. Dy. Commissioner of Income Tax

ITTA/3/2020HC Telangana25 Aug 2020

Bench: M.S.RAMACHANDRA RAO,T.AMARNATH GOUD

…, Calcutta 13 to explain the position of a shareholder. This decision was referred to in J.P. Srivastava & Sons Private Limited and Others Versus Gwalior Sugar Company Limited and Others 14. 11 AIR 1970 SC 564 12 (2010) 8 scc 480 13 AIR 1959 SC 775 14 (2005) 1 SCC 172 (APO NOS. 89, 90, 91, 92, 94, 95, 96 AND 98 OF 2020) REPORTABLE Page 106 of 300 36. To explain what is the right of a shareholder in a company, reliance was placed on the decision of the Hon'ble Supreme Court in Life Insurance Corpora…

Sons Private Limited and Others v. Gwalior Sugar Company Limited and Others 14 (11 AIR 1970) — Cited in 19 Judgments | BharatTax