Somaiya Orgeno-Chemicals Ltd. v. CIT

74 Taxmann 206High Court1994#21342 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2019 to 2022.

Judgments citing Somaiya Orgeno-Chemicals Ltd. v. CIT

Bajaj Allianz General Insurance Company Ltd., Pune vs. Deputy Commissioner of Income-Tax

ITA 1655/PUN/2015[2007-08]Status: DisposedITAT Pune19 Apr 2022AY 2007-08

For Appellant: Shri Percy J. Pardiwalla &For Respondent: Ms. Divya Bajpai, CIT

Section 14ASection 28Section 43BSection 44

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, PUNE SHRI PARTHA SARATHI CHAUDHURY, JM AND DR. DIPAK P. RIPOTE, AM Assessment Year : 2007-08 The Dy. CIT Circle 1(1) Pune : Appellant Vs. Bajaj Allianz General Insurance Co. 1st floor, GE Plaza, Airport Road Pune-411 006 PAN ; AABCB5730G : Respondent C.O. No. 112/PUN/2017 Arising out of ITA No. 1645/PUN/2015 Assessment Year : 2007-08 Bajaj Allianz General Insurance Co. 1st floor, GE Plaza, Airport Road Pune-411 006 PAN ; AABCB5730G Cross Objector Vs. The dy. CIT Circle 1(1) Pune : Appellant in appeal. Assessment Year : 2007-08 Bajaj Allianz General Insurance Co…

Deputy Commissioner of Income-Tax vs. Bajaj Allianz General Insurance Company Ltd., Pune

ITA 1645/PUN/2015[2007-08]Status: DisposedITAT Pune19 Apr 2022AY 2007-08

For Appellant: Shri Percy J. Pardiwalla &For Respondent: Ms. Divya Bajpai, CIT

Section 14ASection 28Section 43BSection 44

Bajaj Allianz General Insurance Company Limited, Pune vs. Deputy Commissioner of Income-Tax, Circle - 1(1), Pune

In the result, the appeal of assessee is allowed

ITA 1515/PUN/2017[2008-09]Status: DisposedITAT Pune21 Jan 2020AY 2008-09

Bench: Shri Anil Chaturvedi, Am & Shri S.S. Viswanethra Ravi, Jm

For Appellant: Shri Nikhil MuthaFor Respondent: Shri Pankaj Garg

Section 143(3)Section 23Section 4Section 438Section 43B

…आयकर अपील"य अ"धकरण] पुणे "यायपीठ “बी” पुणे म" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI ANIL CHATURVEDI, AM AND SHRI S.S. VISWANETHRA RAVI, JM आयकर अपील सं. / ITA No.1515/PUN/2017 "नधा"रण वष" / Assessment Year : 2008-09 Bajaj Allianz General Insurance ………. अपीलाथ" / Company Limited, Appellant 1st Floor, GE Plaza, Airport Road, Yerawada, Pune – 411006. PAN : AABCB5730G. बनाम v/s The Dy. Commissioner of Income-Tax, ………. ""यथ" / Circle 1(1), Pune. Respondent Assessee by : Shri Nikhil Mutha. Revenue by : Shri Pankaj Garg. सुनवाई क" तार"ख / घोषणा क" तार"ख / Date of Hearing : 15.01.20…

Bajaj Allianz General Insurance Company Ltd., Pune vs. Deputy Commissioner of Income-Tax

In the result, the appeal of assessee is allowed

ITA 1653/PUN/2015[2006-07]Status: DisposedITAT Pune21 Jan 2019AY 2006-07

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita No.1653/Pun/2015 यििाारण वषा / Assessment Year : 2006-07 Bajaj Allianz General Insurance Company Ltd., 1St Floor, Ge Plaza, Airport Road, Yerawada, अऩीऱाथी/Appellant Pune – 411006 …. Pan: Aabcb5730G Vs. The Dy. Commissioner Of Income Tax, …. प्रत्यथी / Respondent Circle 1(1), Pune

For Appellant: Shri P.J. PardiwalaFor Respondent: Shri Rajeev Kumar, CIT

Section 143(3)Section 23Section 4(1)Section 43BSection 7

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA No.1653/PUN/2015 यििाारण वषा / Assessment Year : 2006-07 Bajaj Allianz General Insurance Company Ltd., 1st Floor, GE Plaza, Airport Road, Yerawada, अऩीऱाथी/Appellant Pune – 411006 …. PAN: AABCB5730G Vs. The Dy. Commissioner of Income Tax, …. प्रत्यथी / Respondent Circle 1(1), Pune अऩीऱाथी की ओर से / Appellant by : Shri P.J. Pardiwala, Ms. Vasanti Patel, Sh…