Solutions India (P) Ltd. (2019) 262 Taxmann 369 (SC) Champ Energy Ventures Pvt.Ltd. v. ITO

102 Taxmann.com 374High Court2019#14697 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2021.

Judgments citing Solutions India (P) Ltd. (2019) 262 Taxmann 369 (SC) Champ Energy Ventures Pvt.Ltd. v. ITO

M/S. THE KARNATAKA STATE CO-OPERATIVE APEX BANK LIMITED,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(2)(1), BANGALORE

Accordingly, Ground No.3 raised by revenue for assessment years 2011-12 stands dismissed

ITA 1761/BANG/2019[2008-09]Status: DisposedITAT Bangalore08 Apr 2021AY 2008-09

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT)For Respondent: Shri. S. Ramasubramanyan, CA
Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. and Appellant Respondent Assessment Years 1328/Bang/2019 JCIT, M/s. Karnataka State 2016-17 Special Range-5, Bengaluru. Co-operative Apex Bank Ltd., No.1, Uthunga Pampa Mahakavi Road, Bengaluru – 560 018. PAN : AABAT 0269 J 2082/Bang/2017 M/s. Karnataka State ACIT, 2013-14 Co-operative Apex Bank Ltd., Circle – 5(2)(1), Bengaluru – 560 018. Bengaluru. PAN : AABAT 0269 J 2083/Bang/2017 -do- -do- 2014-15 2150/Bang/2017 DCIT, M/s. Karnataka State 2008-09 Circle –…

JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 5, BANGALORE vs. M/S. THE KARNATAKA STATE CO-OPERATIVE APEX BANK LIMITED, BANGALORE

Accordingly, Ground No.3 raised by revenue for assessment years 2011-12 stands dismissed

ITA 1327/BANG/2019[2011-12]Status: DisposedITAT Bangalore08 Apr 2021AY 2011-12

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT)For Respondent: Shri. S. Ramasubramanyan, CA
Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. and Appellant Respondent Assessment Years 1328/Bang/2019 JCIT, M/s. Karnataka State 2016-17 Special Range-5, Bengaluru. Co-operative Apex Bank Ltd., No.1, Uthunga Pampa Mahakavi Road, Bengaluru – 560 018. PAN : AABAT 0269 J 2082/Bang/2017 M/s. Karnataka State ACIT, 2013-14 Co-operative Apex Bank Ltd., Circle – 5(2)(1), Bengaluru – 560 018. Bengaluru. PAN : AABAT 0269 J 2083/Bang/2017 -do- -do- 2014-15 2150/Bang/2017 DCIT, M/s. Karnataka State 2008-09 Circle –…

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs. M/S THE KARNATAKA STATE CO-OPERATIVE APEX BANK LTD , BANGALORE

Accordingly, Ground No.3 raised by revenue for assessment years 2011-12 stands dismissed

ITA 2160/BANG/2017[2014-15]Status: DisposedITAT Bangalore08 Apr 2021AY 2014-15

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT)For Respondent: Shri. S. Ramasubramanyan, CA
Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. and Appellant Respondent Assessment Years 1328/Bang/2019 JCIT, M/s. Karnataka State 2016-17 Special Range-5, Bengaluru. Co-operative Apex Bank Ltd., No.1, Uthunga Pampa Mahakavi Road, Bengaluru – 560 018. PAN : AABAT 0269 J 2082/Bang/2017 M/s. Karnataka State ACIT, 2013-14 Co-operative Apex Bank Ltd., Circle – 5(2)(1), Bengaluru – 560 018. Bengaluru. PAN : AABAT 0269 J 2083/Bang/2017 -do- -do- 2014-15 2150/Bang/2017 DCIT, M/s. Karnataka State 2008-09 Circle –…

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs. M/S THE KARNATAKA STATE CO-OPERATIVE APEX BANK LTD , BANGALORE

Accordingly, Ground No.3 raised by revenue for assessment years 2011-12 stands dismissed

ITA 2150/BANG/2017[2008-09]Status: DisposedITAT Bangalore08 Apr 2021AY 2008-09

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT)For Respondent: Shri. S. Ramasubramanyan, CA
Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. and Appellant Respondent Assessment Years 1328/Bang/2019 JCIT, M/s. Karnataka State 2016-17 Special Range-5, Bengaluru. Co-operative Apex Bank Ltd., No.1, Uthunga Pampa Mahakavi Road, Bengaluru – 560 018. PAN : AABAT 0269 J 2082/Bang/2017 M/s. Karnataka State ACIT, 2013-14 Co-operative Apex Bank Ltd., Circle – 5(2)(1), Bengaluru – 560 018. Bengaluru. PAN : AABAT 0269 J 2083/Bang/2017 -do- -do- 2014-15 2150/Bang/2017 DCIT, M/s. Karnataka State 2008-09 Circle –…

KARNATAKA STATE CO-OPERATIVE APEX BANK LIMITED ,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE

Accordingly, Ground No.3 raised by revenue for assessment years 2011-12 stands dismissed

ITA 2082/BANG/2017[2013-14]Status: DisposedITAT Bangalore08 Apr 2021AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Ms. Neera Malhotra, CIT(DR)(ITAT)For Respondent: Shri. S. Ramasubramanyan, CA
Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos. and Appellant Respondent Assessment Years 1328/Bang/2019 JCIT, M/s. Karnataka State 2016-17 Special Range-5, Bengaluru. Co-operative Apex Bank Ltd., No.1, Uthunga Pampa Mahakavi Road, Bengaluru – 560 018. PAN : AABAT 0269 J 2082/Bang/2017 M/s. Karnataka State ACIT, 2013-14 Co-operative Apex Bank Ltd., Circle – 5(2)(1), Bengaluru – 560 018. Bengaluru. PAN : AABAT 0269 J 2083/Bang/2017 -do- -do- 2014-15 2150/Bang/2017 DCIT, M/s. Karnataka State 2008-09 Circle –…

M/S J P DISTILLERIES PRIVATE LIMITED ,BANGALORE vs. THE INCOME TAX OFFICER WARD-4(1)(1), BANGALORE

In the result appeal filed by assessee stands allowed

ITA 51/BANG/2019[2011-12]Status: DisposedITAT Bangalore08 Mar 2021AY 2011-12

Bench: Shri. B.R Baskaran & Smt. Beena Pillaiassessment Year : 2013-14

For Appellant: Shri C Ramesh, C.AFor Respondent: Shri Kannan Narayanan, JCIT
Section 143(3)Section 147Section 28

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI. B.R BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2013-14 M/s J.P Distilleries Pvt. Ltd., The Income-Tax Officer, No.219/11, J.P Corp, Ward-4(1)(1), Bellary Road, Bengaluru. Sadashivanagar, Vs. Benga,luru-560 080. PAN – AAACJ 3609 H APPELLANT RESPONDENT Assessee by : Shri C Ramesh, C.A Revenue by : Shri Kannan Narayanan, JCIT (DR) Date of Hearing : 18-02-2021 Date of Pronouncement : 08-03-2021 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal has been filed by assessee against order dated 22/…

Solutions India (P) Ltd. (2019) 262 Taxmann 369 (SC) Champ Energy Ventures Pvt.Ltd. v. ITO (102 Taxmann.com 374) — Cited in 6 Judgments | BharatTax