Snam Progetti S. P. A v. Add/. CTT

10 Taxmann 86High Court1982#21803 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2018 to 2021.

Judgments citing Snam Progetti S. P. A v. Add/. CTT

DCIT, Circle- 20(1), New Delhi vs. Power Machine (India) Ltd., New Delhi

ITA 5334/DEL/2017[2012-13]Status: DisposedITAT Delhi30 Sept 2021AY 2012-13

Bench: Shri Kuldip Singh & Shri Prashant Maharishi

For Appellant: Shri Yogesh Kumar Jagia, AdvocateFor Respondent: Shri Dilip Kothari, CIT DR

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘F’ : NEW DELHI) BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER and SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (THROUGH VIDEO CONFERENCE) ITA No.5151/Del./2017 (Assessment Year : 2011-12) ITA No.5334/Del./2017 (Assessment Year : 2012-13) DCIT, Circle 20 (1), vs. M/s. Power Machine (India) Ltd., New Delhi. LGF – 69 – 70, Vijaya Building, Barakhamba Road, New Delhi – 110 001. (PAN : AABCP7860M) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Yogesh Kumar Jagia, Advocate REVENUE BY : Shri Dilip Kothari, CIT DR Ms. Kirti San Kratyayan, Senior DR Date of Hearing : 07.09.…

DCIT, Circle- 20(1), New Delhi vs. Power Machine (India) Ltd., New Delhi

ITA 5151/DEL/2017[2011-12]Status: DisposedITAT Delhi30 Sept 2021AY 2011-12

Bench: Shri Kuldip Singh & Shri Prashant Maharishi

For Appellant: Shri Yogesh Kumar Jagia, AdvocateFor Respondent: Shri Dilip Kothari, CIT DR

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘F’ : NEW DELHI) BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER and SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER (THROUGH VIDEO CONFERENCE) ITA No.5151/Del./2017 (Assessment Year : 2011-12) ITA No.5334/Del./2017 (Assessment Year : 2012-13) DCIT, Circle 20 (1), vs. M/s. Power Machine (India) Ltd., New Delhi. LGF – 69 – 70, Vijaya Building, Barakhamba Road, New Delhi – 110 001. (PAN : AABCP7860M) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Yogesh Kumar Jagia, Advocate REVENUE BY : Shri Dilip Kothari, CIT DR Ms. Kirti San Kratyayan, Senior DR Date of Hearing : 07.09.…

M/S Harbhajan Singh & Co., Sangrur vs. DCIT, Circle, Sangrur

Appeal of the Assessee is dismissed

ITA 727/CHANDI/2018[2012-13]Status: DisposedITAT Chandigarh29 Nov 2018AY 2012-13
For Appellant: Shri. Sanket SinglaFor Respondent: Smt. Chandrakanta
Section 143

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ”A”, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं डा. बी.आर.आर, कुमार, लेखा सद"य BEFORE: Sh.SANJAY GARG, JM & DR. B.R.R. KUMAR, AM आयकर अपील सं./ ITA No. 727/Chd/2018 "नधा"रण वष" / Assessment Year : 2012-13 M/s Harbhajan Singh & Co. The DCIT, Circle बनाम H.O. Singla Enclave, Sangrur Club Road, Sangrur "थायी लेखा सं./PAN No: AADFH9441H अपीलाथ"/Appellant ""यथ"/Respondent "नधा"रती क" ओर से/Assessee by : Shri. Sanket Singla राज"व क" ओर से/ Revenue by : Smt. Chandrakanta सुनवाई क" तार"ख/Date of Hearing: 26/11/2018 उदघ…

Snam Progetti S. P. A v. Add/. CTT (10 Taxmann 86) — Cited in 3 Judgments | BharatTax