Smt. Shobha Lakshman v. CIT(A)

106 Taxmann.com 313High Court2019#16443 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2019.

Judgments citing Smt. Shobha Lakshman v. CIT(A)

M/S. Rasasri Developers Pvt. Ltd., Bangalore vs. The Asst. Commissioner of Income - Tax, Central Circle - 1(2), Bangalore

In the result, the assessee’s appeals for Assessment Years 2010-11 to 2014-15 are allowed for statistical purposes

ITA 604/BANG/2019[2014-15]Status: DisposedITAT Bangalore23 Jul 2019AY 2014-15

Bench: Shri N. V. Vasudevan & Shri Jason P Boaz

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Harinder Kumar, CIT
Section 132Section 143(3)Section 153ASection 234Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos. 600 to 604/Bang/2019 Assessment years : 2010-11 to 2014-15 M/s. Rasasri Developers Pvt. Ltd., Vs. Assistant Commissioner of 3rd Floor, Rasasri Chambers, Income Tax, #18, Jaladashini Layout, Central Circle – 1[2], New BEL Road, Bengaluru. Bengaluru – 560 054. PAN : AAACR 6574 P APPELLANT RESPONDENT Assessee by : Shri. V. Srinivasan, Advocate Revenue by : Shri. Harinder Kumar, CIT Date of hearing : 17.07.2019 Date of Pronouncement : 23.07.2019 O R D E R Per Jason…

M/S. Rasasri Developers Pvt. Ltd., Bangalore vs. The Asst. Commissioner of Income - Tax, Central Circle - 1(2), Bangalore

In the result, the assessee’s appeals for Assessment Years 2010-11 to 2014-15 are allowed for statistical purposes

ITA 603/BANG/2019[2013-14]Status: DisposedITAT Bangalore23 Jul 2019AY 2013-14

Bench: Shri N. V. Vasudevan & Shri Jason P Boaz

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Harinder Kumar, CIT
Section 132Section 143(3)Section 153ASection 234Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos. 600 to 604/Bang/2019 Assessment years : 2010-11 to 2014-15 M/s. Rasasri Developers Pvt. Ltd., Vs. Assistant Commissioner of 3rd Floor, Rasasri Chambers, Income Tax, #18, Jaladashini Layout, Central Circle – 1[2], New BEL Road, Bengaluru. Bengaluru – 560 054. PAN : AAACR 6574 P APPELLANT RESPONDENT Assessee by : Shri. V. Srinivasan, Advocate Revenue by : Shri. Harinder Kumar, CIT Date of hearing : 17.07.2019 Date of Pronouncement : 23.07.2019 O R D E R Per Jason…

M/S. Rasasri Developers Pvt . Ltd., Bangalore vs. The Asst. Commissioner of Income - Tax, Central Circle - 1(2), Bangalore

In the result, the assessee’s appeals for Assessment Years 2010-11 to 2014-15 are allowed for statistical purposes

ITA 602/BANG/2019[2012-13]Status: DisposedITAT Bangalore23 Jul 2019AY 2012-13

Bench: Shri N. V. Vasudevan & Shri Jason P Boaz

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Harinder Kumar, CIT
Section 132Section 143(3)Section 153ASection 234Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos. 600 to 604/Bang/2019 Assessment years : 2010-11 to 2014-15 M/s. Rasasri Developers Pvt. Ltd., Vs. Assistant Commissioner of 3rd Floor, Rasasri Chambers, Income Tax, #18, Jaladashini Layout, Central Circle – 1[2], New BEL Road, Bengaluru. Bengaluru – 560 054. PAN : AAACR 6574 P APPELLANT RESPONDENT Assessee by : Shri. V. Srinivasan, Advocate Revenue by : Shri. Harinder Kumar, CIT Date of hearing : 17.07.2019 Date of Pronouncement : 23.07.2019 O R D E R Per Jason…

M/S. Rasasri Developers Pvt. Ltd., Bangalore vs. The Assistant Commissioner of Income - Tax, Central Circle -1(2), Bangalore

In the result, the assessee’s appeals for Assessment Years 2010-11 to 2014-15 are allowed for statistical purposes

ITA 601/BANG/2019[2011-12]Status: DisposedITAT Bangalore23 Jul 2019AY 2011-12

Bench: Shri N. V. Vasudevan & Shri Jason P Boaz

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Harinder Kumar, CIT
Section 132Section 143(3)Section 153ASection 234Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos. 600 to 604/Bang/2019 Assessment years : 2010-11 to 2014-15 M/s. Rasasri Developers Pvt. Ltd., Vs. Assistant Commissioner of 3rd Floor, Rasasri Chambers, Income Tax, #18, Jaladashini Layout, Central Circle – 1[2], New BEL Road, Bengaluru. Bengaluru – 560 054. PAN : AAACR 6574 P APPELLANT RESPONDENT Assessee by : Shri. V. Srinivasan, Advocate Revenue by : Shri. Harinder Kumar, CIT Date of hearing : 17.07.2019 Date of Pronouncement : 23.07.2019 O R D E R Per Jason…

M/S. Rasasri Developers Pvt. Ltd., Bangalore vs. The Assistant Commissioner of Income -Tax, Central Circle - 1(2), Bangalore

In the result, the assessee’s appeals for Assessment Years 2010-11 to 2014-15 are allowed for statistical purposes

ITA 600/BANG/2019[2010-11]Status: DisposedITAT Bangalore23 Jul 2019AY 2010-11

Bench: Shri N. V. Vasudevan & Shri Jason P Boaz

For Appellant: Shri. V. Srinivasan, AdvocateFor Respondent: Shri. Harinder Kumar, CIT
Section 132Section 143(3)Section 153ASection 234Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA Nos. 600 to 604/Bang/2019 Assessment years : 2010-11 to 2014-15 M/s. Rasasri Developers Pvt. Ltd., Vs. Assistant Commissioner of 3rd Floor, Rasasri Chambers, Income Tax, #18, Jaladashini Layout, Central Circle – 1[2], New BEL Road, Bengaluru. Bengaluru – 560 054. PAN : AAACR 6574 P APPELLANT RESPONDENT Assessee by : Shri. V. Srinivasan, Advocate Revenue by : Shri. Harinder Kumar, CIT Date of hearing : 17.07.2019 Date of Pronouncement : 23.07.2019 O R D E R Per Jason…